High Courts24 Mar 2006Dismissed

L.Rs. of Magna Vs Amar Chand and Others

Rajasthan High Court · (2007) 3 RLW 2200

Civil Procedure Code, 1908 (CPC) — Section 41Criminal Procedure Code, 1973 (CrPC) — Section 145, 146Registration Act, 1908 — Section 23, 31, 32, 49, 88