High Courts12 Apr 2006
Suraj Mal and Another Vs State of Rajasthan
Rajasthan High Court · (2006) CriLJ 2663 : (2006) 2 RLW 1680 : (2006) 4 WLC 235
Penal Code, 1860 (IPC) — Section 324, 326Probation of Offenders Act, 1958 — Section 4
COURT ARCHIVE
Rajasthan High Court judgments, 2006
966 judgments · page 32 of 49
High Courts12 Apr 2006Dismissed
Union of India (UOI) Vs Krishan Chandra Agrawal
Rajasthan High Court · (2006) CriLJ 2390 : (2006) 2 RLW 1477
Criminal Procedure Code, 1973 (CrPC) — Section 439, 439(2)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 22, 29, 37, 67, 8Narcotic Drugs and Psychotropic Substances Rules, 1985 — Rule 64
High Courts12 Apr 2006
Commissioner of Income Tax Vs Maheshwari Builders
Rajasthan High Court · (2007) 292 ITR 468
High Courts10 Apr 2006
Commissioner of Income Tax Vs P.N. Verma (Shri), Development Officer, LIC of India
Rajasthan High Court · (2007) 207 CTR 588 : (2007) 292 ITR 259 : (2006) 4 RLW 2803 : (2008) 166 TAXMAN 351 : (2006) 4 WLC 675
Income Tax Act, 1961 — Section 10, 10(14), 17, 256(1)
High Courts10 Apr 2006
Shyo Bihari Gothwal Vs Bajarang Lal and Others
Rajasthan High Court · (2006) 3 ACC 880 : (2008) ACJ 279
Motor Vehicles Act, 1988 — Item 5
High Courts10 Apr 2006Dismissed
Mangal Singh and Another Vs M/s. Khurana Chemicals
Rajasthan High Court · (2006) 04 RAJ CK 0004
Criminal Procedure Code, 1973 (CrPC) — Section 311, 313, 397, 401Evidence Act, 1872 — Section 45Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts07 Apr 2006
Collector of Central Excise Vs Jupiter Industries and Another
Rajasthan High Court · (2006) 4 RLW 2704 : (2006) 4 WLC 776
Central Excise Rules, 1944 — Rule 96AC, 96AC(1), 96ZA, 96ZB, 96ZCCentral Excise Tariff Act, 1985 — Section 5ACentral Excises and Salt Act, 1944 — Section 11B, 3, 35H
High Courts07 Apr 2006Dismissed
Prem Singh (Deceased) through his LR.s Vs Smt. Savitri Devi and Others
Rajasthan High Court · AIR 2007 Raj 64 : (2006) 4 CivCC 178 : (2006) 3 RLW 2072 : (2006) 3 WLC 184
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, Order 22 Rule 4(2)Constitution of India, 1950 — Article 227
High Courts07 Apr 2006Allowed
Murlidhar Vs Nand Kishore and Others
Rajasthan High Court · (2006) 4 CivCC 80 : (2006) 3 RCR(Civil) 363 : (2006) 2 RCR(Rent) 78 : (2006) 2 RLW 1687
Civil Procedure Code, 1908 (CPC) — Order 19 Rule 1, Order 41 Rule 27, Order 41 Rule 27(1), Order 6 Rule 17, Order 7 Rule 7
High Courts07 Apr 2006Allowed
Tej Singh and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2006) 4 RLW 2393 : (2006) 4 RLW 2593
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 147, 302, 328, 34, 447Rajasthan Police Rules, 1965 — Rule 6.22
High Courts07 Apr 2006
Sayra Devi and Others Vs National Insurance Co. Ltd. and Others
Rajasthan High Court · (2007) ACJ 2686
Motor Vehicles Act, 1988 — Section 147, 149
High Courts06 Apr 2006Dismissed
Prithvi Singh Vs Union of India (UOI) and Others
Rajasthan High Court · (2006) 3 RLW 1713 : (2006) 2 WLC 639
High Courts05 Apr 2006Allowed
Makhan Lal Vs State of Rajasthan
Rajasthan High Court · (2006) 04 RAJ CK 0071
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts05 Apr 2006
All India I.T.D.C. Employees' Union, Branch Officer, Hotel Jaipur Ashok Vs Indian Tourism Development Corporation and Others
Rajasthan High Court · (2006) 110 FLR 798 : (2006) 3 LLJ 271 : (2006) 2 RLW 1462 : (2006) 3 WLC 120
High Courts05 Apr 2006
Madan Lal and Another Vs Rent Tribunal and Another
Rajasthan High Court · (2007) 1 RCR(Civil) 361 : (2006) 2 RCR(Rent) 482 : (2006) 3 RLW 2498
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1A, Order 8 Rule 1A(3)Rajasthan Rent Control Act, 2001 — Section 9
High Courts05 Apr 2006Dismissed
Ram Lal and Others Vs State of Rajasthan
Rajasthan High Court · (2006) 04 RAJ CK 0017
Penal Code, 1860 (IPC) — Section 148, 302, 326
High Courts04 Apr 2006Allowed
Murlidhar Sharma Vs Addl. Registrar and Others
Rajasthan High Court · (2006) 4 RLW 2970 : (2006) 4 WLC 747
Income Tax Act, 1972 — Section 34Rajasthan Co-operative Societies Act, 1965 — Section 70, 74, 74(1)
High Courts04 Apr 2006Allowed
Ramphal and Others Vs State of Rajasthan
Rajasthan High Court · (2006) 04 RAJ CK 0066
Penal Code, 1860 (IPC) — Section 302
High Courts04 Apr 2006
Ghasita and Others Vs The State of Rajasthan
Rajasthan High Court · (2006) CriLJ 2408 : (2006) 3 WLC 180
Criminal Procedure Code, 1973 (CrPC) — Section 313, 394Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 326
High Courts04 Apr 2006Allowed
Kailash and Others Vs State of Rajasthan
Rajasthan High Court · (2006) 04 RAJ CK 0001
Penal Code, 1860 (IPC) — Section 148, 302, 452