High Courts26 Apr 2006
Pratap Vs State of Rajasthan
Rajasthan High Court · (2006) 4 RLW 2720 : (2006) 3 WLC 701
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304, 307
COURT ARCHIVE
Rajasthan High Court judgments, 2006
966 judgments · page 30 of 49
High Courts26 Apr 2006Dismissed
Commissioner of Income Tax Vs Mangilal Didwania
Rajasthan High Court · (2006) 206 CTR 472 : (2006) 286 ITR 126
Income Tax Act, 1961 — Section 143(3), 256(1), 256(2), 263
High Courts26 Apr 2006
Indian Red Cross Society Vs Manohar Jaswani
Rajasthan High Court · (2006) 2 RLW 1683 : (2006) 3 WLC 513
Rajasthan Public Premises (Eviction of Unauthorised Occupations) Act, 1964 — Section 10, 18, 2Rajasthan Rent Control Act, 2001 — Section 3, 3(8)(5)Red Cross Society Act, 1920 — Section 12, 2, 4, 4A, 5
High Courts26 Apr 2006
Vishwanath and Others Vs Lakhpat Rai and Others
Rajasthan High Court · (2007) 1 RLW 664
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts25 Apr 2006
Commissioner of Income Tax Vs Uttam Chand Nahar
Rajasthan High Court · (2006) 204 CTR 498
Civil Procedure Code, 1908 (CPC) — Section 27Income Tax Act, 1961 — Section 143, 143(1), 143(2), 143(3), 147
High Courts25 Apr 2006Dismissed
Ajay Kumar @ Jagveer Singh Vs State of Rajasthan
Rajasthan High Court · (2006) 4 RLW 2855 : (2006) 4 WLC 180
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 323, 324, 394, 449
High Courts24 Apr 2006Dismissed
Narendra Kumar Sharma Vs State of Rajasthan and Another
Rajasthan High Court · (2006) 2 RLW 1686
Constitution of India, 1950 — Article 14, 16
High Courts24 Apr 2006
Nand Kishore @ Nandu Vs State of Rajasthan
Rajasthan High Court · (2006) 4 RLW 2761 : (2006) 3 WLC 518
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304
High Courts21 Apr 2006
Mining Engineer (VIG) Vs Akhlesh Kumar Sharma and Another
Rajasthan High Court · (2006) 110 FLR 801 : (2006) 3 LLJ 992 : (2006) 3 WLC 197
Payment of Wages Act, 1936 — Section 15, 17, 20, 20(6), 21
High Courts21 Apr 2006Allowed
Derawar Singh Vs State of Rajasthan
Rajasthan High Court · (2006) 2 RLW 1536 : (2006) 3 WLC 403
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161(3), 164, 173, 173(5)Rajasthan Excise Act, 1950 — Section 19, 54
High Courts21 Apr 2006Allowed
Kalyan Mal Sharma Vs The Special Judge and Others
Rajasthan High Court · (2006) 2 RLW 1533 : (2006) 3 WLC 325
Criminal Procedure Code, 1973 (CrPC) — Section 482Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 41, 41(2)
High Courts21 Apr 2006
National Insurance Company Ltd. Vs Geeta Bai and Others
Rajasthan High Court · (2006) 3 ACC 286
Motor Vehicles Act, 1988 — Section 171
High Courts20 Apr 2006Dismissed
Commissioner of Income Tax Vs Shree Pipes Limited
Rajasthan High Court · (2008) 219 CTR 465 : (2008) 301 ITR 240 : (2006) 4 RLW 2692
Income Tax Act, 1961 — Section 148, 37, 4(1), 41(1)
High Courts20 Apr 2006
Kaushalya and Another Vs State of Rajasthan and Another
Rajasthan High Court · (2006) 2 DMC 266
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 177, 178, 179, 180Penal Code, 1860 (IPC) — Section 120B, 313, 323, 341, 354
High Courts20 Apr 2006Dismissed
Gopal Singh Vs District Judge and Another
Rajasthan High Court · AIR 2006 Raj 240 : (2006) 4 CivCC 441 : (2007) 5 RCR(Civil) 269 : (2006) 3 WLC 257
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 10, 13, 24, 25
High Courts20 Apr 2006
Ravindra Tyagi Vs State of Rajasthan and Others
Rajasthan High Court · AIR 2006 Raj 220 : (2006) 3 WLC 477
Constitution of India, 1950 — Article 226(3)RIICO Disposal of Land Rules, 1979 — Rule 27, 29
High Courts20 Apr 2006Dismissed
Ram Lal Vs State of Rajasthan
Rajasthan High Court · (2006) CriLJ 2530 : (2007) 4 RCR(Criminal) 821 : (2006) 3 RLW 2011 : (2006) 3 WLC 492
Criminal Procedure Code, 1973 (CrPC) — Section 313, 394Evidence Act, 1872 — Section 134Penal Code, 1860 (IPC) — Section 114, 376
High Courts20 Apr 2006Dismissed
Paramjeet Singh and Another Vs State of Rajasthan
Rajasthan High Court · (2007) 5 RCR(Criminal) 78 : (2006) 3 RLW 2307 : (2006) 4 WLC 23
Criminal Procedure Code, 1973 (CrPC) — Section 293, 313, 374Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 35, 42(2), 50, 52
High Courts20 Apr 2006
Aazad Nath Vs State of Rajasthan
Rajasthan High Court · (2007) 5 RCR(Criminal) 592
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18
High Courts19 Apr 2006Allowed
Modern Insulators Ltd. Vs Union of India
Rajasthan High Court · (2006) 04 RAJ CK 0072
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 147, 148