High Courts05 May 2006
Tarun Shah and Another Vs Balbir Singh and Others
Rajasthan High Court · (2006) 3 ACC 359
COURT ARCHIVE
Rajasthan High Court judgments, 2006
966 judgments · page 29 of 49
High Courts05 May 2006Dismissed
Official Liquidator Vs Vaidya Narayan Prasad Sharma
Rajasthan High Court · (2006) 110 FLR 1208 : (2007) 75 SCL 168 : (2006) 3 WLC 540
COMPANIES ACT, 1956 — Section 456
High Courts04 May 2006
Radhey Shyam and Others Vs Raja Ram and Others
Rajasthan High Court · (2007) ACJ 2164
High Courts04 May 2006Dismissed
Madan Lal Vs State
Rajasthan High Court · (2006) 05 RAJ CK 0065
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 42
High Courts03 May 2006Allowed
Bhanwar Lal Vs State of Rajasthan
Rajasthan High Court · (2006) 05 RAJ CK 0074
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 323, 354, 366, 376, 511
High Courts03 May 2006Dismissed
Jawahari Lal Vs State of Rajasthan
Rajasthan High Court · (2006) CriLJ 2857 : (2006) 3 WLC 293
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376
High Courts03 May 2006Dismissed
Hariom Agarwal Vs State and Others
Rajasthan High Court · (2006) 3 RLW 2379 : (2006) 4 WLC 286
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 200, 202, 482Penal Code, 1860 (IPC) — Section 120, 34
High Courts03 May 2006Dismissed
CTO, Anti Evasion-I, Commercial Taxes Vs Raghvar India Ltd.
Rajasthan High Court · (2006) 3 RLW 2028 : (2006) 4 WLC 369
Essential Commodities Act, 1955 — Section 3Rajasthan Sales Tax Act, 1954 — Section 4(2), 86
High Courts03 May 2006Dismissed
Asstt. Commissioner, Anti Evasion, Commercial Taxes Vs Amtek India Ltd.
Rajasthan High Court · (2006) 3 RLW 2077 : (2006) 4 WLC 238
Constitution of India, 1950 — Article 19(1)Rajasthan Sales Tax Act, 1994 — Section 78(2), 78(5), 86, 91
High Courts03 May 2006Allowed
Smt. Kanu Vs State of Rajasthan
Rajasthan High Court · (2006) 05 RAJ CK 0004
Criminal Procedure Code, 1973 (CrPC) — Section 439
High Courts02 May 2006
Rajni Bala Sharma (Dr.) and Others Vs University of Rajasthan and Others
Rajasthan High Court · (2006) 4 RLW 2624 : (2006) 3 WLC 201
High Courts02 May 2006
CGT Vs Late H.H. Bragwat Singh
Rajasthan High Court · (2007) 164 TAXMAN 549
Gift Tax Act, 1958 — Section 16
High Courts01 May 2006Dismissed
Surajmal Katara and Others Vs State and Others
Rajasthan High Court · (2006) 3 RLW 2313 : (2006) 4 WLC 159
Constitution of India, 1950 — Article 12, 21, 21A, 226, 309
High Courts01 May 2006Dismissed
Radhey Shyam Vs Brijendra Singh
Rajasthan High Court · (2006) 3 RLW 2079 : (2006) 3 WLC 252
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4Specific Relief Act, 1963 — Section 16, 19
High Courts01 May 2006Allowed
Surja Ram Vs Mool Singh and Others
Rajasthan High Court · (2006) 2 ACC 818 : (2007) ACJ 1175
High Courts01 May 2006Dismissed
Saraswati (Smt.) and Another Vs State and Others
Rajasthan High Court · (2006) 4 RLW 2714
Constitution of India, 1950 — Article 14, 16, 226
High Courts28 Apr 2006Dismissed
Sohan Lal Vyas Vs Smt. Vimla
Rajasthan High Court · (2006) 3 RLW 2571
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 41 Rule 27, Order 7 Rule 7, 151Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 13
High Courts27 Apr 2006Dismissed
Jai Ram Prasad Vs State of Rajasthan and Others
Rajasthan High Court · (2006) CriLJ 2816 : (2006) 3 RLW 2025
Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 482Penal Code, 1860 (IPC) — Section 120BPrevention of Corruption Act, 1988 — Section 13(1), 7
High Courts27 Apr 2006
Vishan Das and Others Vs Suwa Lal and Others
Rajasthan High Court · (2007) ACJ 1477
Motor Vehicles Act, 1988 — Item 6
High Courts27 Apr 2006
Prakash Kaur and Another Vs Kulvindra Singh and Another
Rajasthan High Court · (2008) ACJ 1414