High Courts23 May 2006
Shivji and Another Vs State of Rajasthan
Rajasthan High Court · (2006) 05 RAJ CK 0007
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 120B, 201, 300, 302, 304
COURT ARCHIVE
Rajasthan High Court judgments, 2006
966 judgments · page 27 of 49
High Courts22 May 2006
United India Insurance Co. Ltd. Vs Smt. Sire Kanwar and Others
Rajasthan High Court · (2007) 112 FLR 104 : (2007) 1 SLJ 381
COMPANIES ACT, 1956 — Section 3, 4AEmployees Compensation Act, 1923 — Section 4AMotor Vehicles Act, 1988 — Section 147
High Courts22 May 2006Allowed
Bhagwati Enterprises Vs Rajasthan State Road Transport Corporation and Another
Rajasthan High Court · AIR 2006 Raj 233
Arbitration and Conciliation Act, 1996 — Section 11, 24(1), 33(1)Contract Act, 1872 — Section 10, 2, 32
High Courts22 May 2006
Abdul Khan and Others etc. Vs State of Rajasthan
Rajasthan High Court · (2007) CriLJ 2671
Criminal Procedure Code, 1973 (CrPC) — Section 107, 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 300, 302
High Courts19 May 2006
BSL Wulfing Limited Vs State of Rajasthan and Others
Rajasthan High Court · (2008) 12 VST 300
Rajasthan Sales Tax Act, 1994 — Section 64, 85
High Courts19 May 2006Dismissed
Sultan Singh Vs State of Rajasthan
Rajasthan High Court · (2007) 1 RLW 257
Penal Code, 1860 (IPC) — Section 300, 302, 303, 304, 307
High Courts19 May 2006
In Re: Gillette India Ltd.
Rajasthan High Court · (2007) 75 SCL 347
COMPANIES ACT, 1956 — Section 235, 236, 237, 238, 239
High Courts18 May 2006
Om Prakash and Others Vs State of Rajasthan
Rajasthan High Court · (2007) 5 RCR(Criminal) 747 : (2007) 1 RLW 327 : (2006) 4 WLC 76
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 304
High Courts18 May 2006Dismissed
Hanuman Ram and Another Vs Anada Ram
Rajasthan High Court · (2006) 4 RLW 2627 : (2006) 4 WLC 15
High Courts18 May 2006Allowed
Mala Ram Vs State of Rajasthan and Others
Rajasthan High Court · (2006) 4 RCR(Criminal) 558 : (2006) 3 RLW 2399
Constitution of India, 1950 — Article 19(1), 19(5)Rajasthan Gunda Control Act, 1975 — Section 3(3)
High Courts17 May 2006
Raju @ Rajkumar and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2006) 4 RLW 2957 : (2007) 1 RLW 604
Arms Act, 1959 — Section 25, 27, 3Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 157, 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 300, 302
High Courts17 May 2006Allowed
Hanuman and Others Vs State of Rajasthan
Rajasthan High Court · (2006) 4 RLW 3047
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 6Penal Code, 1860 (IPC) — Section 149, 302, 34
High Courts17 May 2006Dismissed
New India Assurance Company (The) Ltd. Vs Dr. Lalit Kumar Bhutani and Others
Rajasthan High Court · (2007) 1 ACC 502 : (2008) ACJ 342 : (2006) 3 RLW 2366 : (2006) 3 WLC 659
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4Motor Vehicles Act, 1988 — Section 149(1), 149(2), 170, 173
High Courts16 May 2006
Bihari Lal and Others Vs State of Rajasthan
Rajasthan High Court · (2006) 4 RLW 3006
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 304, 323, 325, 34
High Courts16 May 2006Dismissed
Bhupendra Kumar Vs Makhanlal and Another
Rajasthan High Court · AIR 2006 Raj 184
High Courts16 May 2006
CEO Vs MD Ajeet Singh and Others
Rajasthan High Court · (2007) 2 RLW 917
Estate Duty Act, 1953 — Section 34, 35, 5, 53, 58Income Tax Act, 1961 — Section 147, 148, 149, 9
High Courts15 May 2006Allowed
Prem Singh and Another Vs State of Rajasthan
Rajasthan High Court · (2007) 5 RCR(Criminal) 138 : (2006) 3 RLW 2338 : (2006) 4 WLC 167
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 147, 302, 323, 34, 341
High Courts15 May 2006
Prakash Chand and Others Vs Firm Pohap Singh Kishan Sahai and Others
Rajasthan High Court · (2006) 4 RLW 2763 : (2006) 4 WLC 248
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5, 100Limitation Act, 1963 — Section 5Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13, 13(1), 13(3), 13(4), 13(5)
High Courts15 May 2006Allowed
Nagar Palika Dungarpur Vs Keshav Dass
Rajasthan High Court · (2006) 4 RLW 3096 : (2006) 4 WLC 566
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 5(1)
High Courts12 May 2006
In Re: Rajasthan State Granite and Marbles Ltd.
Rajasthan High Court · (2007) 74 SCL 213
COMPANIES ACT, 1956 — Section 433, 444, 454, 457, 481