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Rajasthan High Court judgments, 2006

966 judgments · page 26 of 49

High Courts29 May 2006Dismissed

Shakti Singh and Another Vs State of Rajasthan

Rajasthan High Court · (2006) CriLJ 3017 : (2007) 5 RCR(Criminal) 197 : (2006) 4 RLW 2664 : (2006) 4 WLC 1

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 120B, 201, 302, 323, 336
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High Courts26 May 2006Dismissed

Prasanna Gases Vs State of Rajasthan and Another

Rajasthan High Court · (2007) 2 BC 357 : (2007) 1 RLW 692 : (2006) WLC 612

Criminal Procedure Code, 1973 (CrPC) — Section 397, 482Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 406, 420
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High Courts25 May 2006Allowed

Moti Lal Vs State of Rajasthan

Rajasthan High Court · (2006) 4 RLW 2771 : (2006) 4 WLC 354

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 109, 272, 284, 302, 304
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High Courts24 May 2006Allowed

Assistant Commercial Taxes Officer Vs Chand and Company

Rajasthan High Court · (2006) 4 RLW 2791 : (2006) 4 WLC 90

Central Sales Tax (Registration and Turnover) Rules, 1957 — Rule 12, 12(3)Constitution of India, 1950 — Article 14, 19(1), 20(2)Foreign Exchange Regulation Act, 1973 — Section 10, 23, 23(1)
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