High Courts07 Jul 2006
Anandi Lal and Others Vs Bhairu Ram and Others
Rajasthan High Court · (2006) 3 ACC 699
Motor Vehicles Act, 1988 — Section 173
COURT ARCHIVE
Rajasthan High Court judgments, 2006
966 judgments · page 24 of 49
High Courts06 Jul 2006Allowed
Amrit Lal Mardia and Others Vs Dinesh Kumar
Rajasthan High Court · (2006) 07 RAJ CK 0094
Criminal Procedure Code, 1973 (CrPC) — Section 401
High Courts06 Jul 2006
Prahlad and Others Vs State of Rajasthan
Rajasthan High Court · (2006) 4 RLW 3063
Criminal Procedure Code, 1973 (CrPC) — Section 107, 313Penal Code, 1860 (IPC) — Section 201, 302, 34, 341, 342
High Courts06 Jul 2006
Commissioner of Income Tax Vs State Bank of Bikaner and Jaipur
Rajasthan High Court · (2007) 294 ITR 499
High Courts06 Jul 2006Dismissed
Suresh Singh Vs National Insurance Co. Ltd. and Another
Rajasthan High Court · (2006) 4 ACC 724 : (2008) ACJ 1185 : (2006) 111 FLR 65 : (2006) 4 RLW 2925 : (2006) 3 WLC 782
Railways Act, 1989 — Section 2Workmens Compensation Act, 1923 — Section 2
High Courts06 Jul 2006Dismissed
Kailash @ Kailash Chand Vs State of Rajasthan
Rajasthan High Court · (2007) 2 RLW 1598
Criminal Procedure Code, 1973 (CrPC) — Section 313Identification of Prisoners Act, 1920 — Section 4, 5Penal Code, 1860 (IPC) — Section 302, 392
High Courts05 Jul 2006
Badru Ram and Others Vs State of Rajasthan
Rajasthan High Court · (2006) 4 RLW 3110 : (2006) 4 WLC 734
Criminal Procedure Code, 1973 (CrPC) — Section 313, 47Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 304
High Courts05 Jul 2006
Priya Plastics Vs Rajasthan Financial Corporation and Others
Rajasthan High Court · AIR 2006 Raj 265 : (2007) 2 BC 409 : (2006) 4 WLC 455
Limitation Act, 1963 — Article 61, 62State Financial Corporations Act, 1951 — Section 25, 29Transfer of Property Act, 1882 — Section 50, 60, 80
High Courts05 Jul 2006
Kala Singh and Others Vs State of Rajasthan
Rajasthan High Court · (2006) CriLJ 4135
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 394Penal Code, 1860 (IPC) — Section 307, 323, 324, 326
High Courts04 Jul 2006
Shankar Yadav Vs State of Rajasthan
Rajasthan High Court · (2006) 4 RLW 3093
Arms Act, 1959 — Section 25, 3, 4Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304, 332, 333, 353
High Courts04 Jul 2006Allowed
Sita Ram Vs State and Others
Rajasthan High Court · (2006) 4 RLW 2933
Criminal Procedure Code, 1973 (CrPC) — Section 161, 319, 319(1), 319(4), 482Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323
High Courts04 Jul 2006Dismissed
Hindustan Copper Ltd. and Another Vs Chandra Pal Sharma and Another
Rajasthan High Court · (2007) 1 RLW 38
High Courts04 Jul 2006Allowed
Hari Mohan Vs State of Rajasthan and Another
Rajasthan High Court · (2006) 07 RAJ CK 0019
Penal Code, 1860 (IPC) — Section 420
High Courts03 Jul 2006Dismissed
Hemant Shesh and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 1 RLW 313 : (2006) 4 WLC 593
All India Services Act, 1951 — Section 3Constitution of India, 1950 — Article 226, 309, 313
High Courts03 Jul 2006Dismissed
Ghanshyam @ Mool Chand Vs State of Rajasthan
Rajasthan High Court · (2007) 1 RLW 301 : (2006) 4 WLC 754
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts03 Jul 2006Dismissed
Jagdish Prasad Sharma Vs State
Rajasthan High Court · (2006) 4 RLW 3146 : (2006) 4 WLC 450
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Penal Code, 1860 (IPC) — Section 323, 447Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(5)
High Courts03 Jul 2006Dismissed
Bhanwar Singh Vs Union of India (UOI)
Rajasthan High Court · (2006) CriLJ 3585 : (2006) 3 RLW 2459 : (2006) 4 WLC 425
Criminal Procedure Code, 1973 (CrPC) — Section 154, 155, 156, 157, 294Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 20, 35, 41(1), 41(2)
High Courts03 Jul 2006Dismissed
Daleep Vs State of Rajasthan
Rajasthan High Court · (2007) 5 RCR(Criminal) 167 : (2006) 3 RLW 2470 : (2006) 3 WLC 777
Criminal Procedure Code, 1973 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 376, 45, 450
High Courts03 Jul 2006Dismissed
Prakash Chaturvedi and Another Vs State of Rajasthan and Another
Rajasthan High Court · (2006) 3 RLW 2424 : (2006) 4 WLC 515
Companies Act, 1956 — Section 25Constitution of India, 1950 — Article 226, 246, 246(1), 29, 45Indira Gandhi National Open University Act, 1985 — Section 28
High Courts03 Jul 2006Dismissed
Jagdish Vs State and Others
Rajasthan High Court · (2006) CriLJ 3538 : (2006) 4 WLC 479
Criminal Procedure Code, 1973 (CrPC) — Section 319, 397, 401Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323