High Courts21 Jul 2006
United India Insurance Co. Ltd. Vs Babulal and Another
Rajasthan High Court · (2007) ACJ 999
COURT ARCHIVE
Rajasthan High Court judgments, 2006
966 judgments · page 22 of 49
High Courts20 Jul 2006Allowed
Kanhaiya Lal and Another Vs State of Rajasthan and Others
Rajasthan High Court · (2006) 4 RLW 3141 : (2006) WLC 346
Rajasthan Agricultural Credit Operation (Removal of Difficulties) Rules, 1976 — Rule 5(14)
High Courts20 Jul 2006
State of Rajasthan and Others Vs Harish Chandra Sharma and Others
Rajasthan High Court · (2007) 112 FLR 968 : (2006) 4 RLW 3028
Industrial Disputes Act, 1947 — Section 10, 25F, 2A, 2K, 33(C)(2)
High Courts20 Jul 2006
Parsa Ram and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2006) 07 RAJ CK 0010
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts20 Jul 2006Dismissed
Nemi Chand Vs State of Rajasthan and Others
Rajasthan High Court · (2006) CriLJ 4258 : (2007) 5 RCR(Criminal) 379 : (2007) 2 RLW 1524
Criminal Procedure Code, 1973 (CrPC) — Section 24Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 365
High Courts20 Jul 2006Dismissed
Chandra Prakash Vs Shri Brij Behari Gupta
Rajasthan High Court · (2006) 4 CivCC 280 : (2007) 5 RCR(Civil) 244
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts20 Jul 2006Dismissed
Seva Ram Vs State of Rajasthan
Rajasthan High Court · (2007) 5 RCR(Criminal) 226 : (2006) 4 RLW 2833
Penal Code, 1860 (IPC) — Section 201, 302
High Courts19 Jul 2006
Ganpat and Another Vs Rajpal Yadav and Others
Rajasthan High Court · (2007) 1 ACC 520
Motor Vehicles Act, 1988 — Section 173
High Courts19 Jul 2006
Girvar Singh and Others Vs State of Rajasthan
Rajasthan High Court · (2007) 2 RLW 1519 : (2006) 4 WLC 488
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 103, 104, 148, 149, 302
High Courts19 Jul 2006Dismissed
General Insurance Employees Association Vs General Insurance Corporation of India and Others
Rajasthan High Court · (2006) 4 RLW 2679 : (2007) 1 SLJ 362
High Courts19 Jul 2006
Kapil Vs Rishi Pal Singh and Another
Rajasthan High Court · (2006) 3 ACC 419
Motor Vehicles Act, 1988 — Section 173
High Courts19 Jul 2006Allowed
Govind Ram Vs State
Rajasthan High Court · (2007) CriLJ 496
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 313
High Courts18 Jul 2006Allowed
Dilip Singh Vs State of Rajasthan
Rajasthan High Court · (2007) 2 RLW 1509
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 120B, 147, 148, 149, 302
High Courts18 Jul 2006Dismissed
Naveen Chand Sancheti (Jain) Vs Singhal Traders and Others
Rajasthan High Court · (2007) 1 BC 175
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 54
High Courts18 Jul 2006Dismissed
Sensport International Vs A.D.J. No. 1
Rajasthan High Court · (2007) 3 BC 582
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts18 Jul 2006
Nagar Parishad Vs Shabana Parveen and Others
Rajasthan High Court · (2006) 3 ACC 861
High Courts17 Jul 2006Dismissed
Laxmi Devi (Smt.) and Another Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 1 RLW 310
High Courts17 Jul 2006
Jai Ram Jat and Others Vs Prabhu Dayal Jat and Others
Rajasthan High Court · (2006) 4 ACC 74
Motor Vehicles Act, 1988 — Section 173
High Courts17 Jul 2006Dismissed
Ramji Lal Vs Om Prakash
Rajasthan High Court · (2006) 4 RLW 3042
Civil Procedure Code, 1908 (CPC) — Section 100Rajasthan Pre-emption Act, 1966 — Section 11Transfer of Property Act, 1882 — Section 53A
High Courts14 Jul 2006Dismissed
Nathu Lal Vs State and Others
Rajasthan High Court · (2006) 4 RLW 2922 : (2006) 4 RLW 3479 : (2006) WLC 402
Criminal Procedure Code, 1973 (CrPC) — Section 173(8), 319, 319(1), 319(4), 482Penal Code, 1860 (IPC) — Section 120B, 304B, 498A