High Courts27 Jul 2006
Bhanwar Lal and Others Vs Devlal and Others
Rajasthan High Court · (2006) 4 ACC 742
COURT ARCHIVE
Rajasthan High Court judgments, 2006
966 judgments · page 21 of 49
High Courts27 Jul 2006Allowed
Babu Singh Vs State
Rajasthan High Court · (2006) 07 RAJ CK 0015
Criminal Procedure Code, 1973 (CrPC) — Section 311, 397, 401Penal Code, 1860 (IPC) — Section 302
High Courts26 Jul 2006Dismissed
Rajasthan Ground Water Subordinate Service Association and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2006) 4 RLW 3400
Constitution of India, 1950 — Article 14, 16
High Courts26 Jul 2006
Smt. Saeeda Mohammad Kayum Vs State of Rajasthan and Others
Rajasthan High Court · AIR 2006 Raj 284
Citizenship Act, 1955 — Section 18, 9Civil Procedure Code, 1908 (CPC) — Section 100, 80Constitution of India, 1950 — Article 5
High Courts26 Jul 2006Allowed
Suresh Chandra and Dhan Raj Vs Shri Hanuman Prasad
Rajasthan High Court · (2006) 4 RLW 3090 : (2006) 4 WLC 452
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 100Rajasthan Municipalities Act, 1959 — Section 271, 271(2)
High Courts26 Jul 2006Dismissed
Sukhdeo Singh and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2006) 4 RLW 2658
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 304
High Courts26 Jul 2006Dismissed
Smt. Shanti Devi Vs State of Rajasthan
Rajasthan High Court · (2006) 07 RAJ CK 0065
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 179(8), 437(5), 438, 482
High Courts26 Jul 2006
Kishan Lal Mathur Vs State of Rajasthan and Others
Rajasthan High Court · (2006) 4 RLW 2677
High Courts26 Jul 2006Dismissed
Union of India (UOI) Vs Jaipur Namada Factory
Rajasthan High Court · (2006) 4 RLW 3025
Civil Procedure Code Amendment Act, 2002 — Section 102, 16, 16(2), 5Civil Procedure Code, 1908 (CPC) — Section 100General Clauses Act, 1897 — Section 6, 6(1)
High Courts26 Jul 2006
National Insurance Co. Ltd. Vs Bharti Solanki and Others
Rajasthan High Court · (2006) 4 ACC 613
Motor Vehicles Act, 1988 — Section 166
High Courts25 Jul 2006Dismissed
Gulab Kanwar (Smt.) and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2006) 4 RLW 3076
Rajasthan Public Premises (Eviction of Unauthorised Occupations) Act, 1964 — Section 4
High Courts25 Jul 2006Dismissed
C.T.O. Vs Allied Electronic and Magnetics Ltd. and Others
Rajasthan High Court · (2006) 4 RLW 2650
Central Sales Tax Act, 1956 — Section 8(1), 8(2), 8(5)
High Courts25 Jul 2006Dismissed
Santokh Singh Vs Punjab and Sindh Bank
Rajasthan High Court · (2007) 112 FLR 110 : (2007) 1 LLJ 919 : (2006) 4 RLW 2701
Banking Companies (Acquisition and Transfer of Undertakings) Act, 1980 — Section 12(2), 19
High Courts25 Jul 2006
Kalu @ Laxmi Narayan Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 5 RCR(Criminal) 733 : (2007) 3 RLW 2501
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 105Penal Code, 1860 (IPC) — Section 103, 104, 147, 148, 149
High Courts24 Jul 2006
Manju Bhalla and Others Vs Ashok Kumar Dhongda and Others
Rajasthan High Court · (2006) 4 ACC 71
Motor Vehicles Act, 1988 — Section 173
High Courts24 Jul 2006Allowed
Ramu alias Ram Kumar Vs State of Rajasthan
Rajasthan High Court · (2006) CriLJ 4363 : (2007) 5 RCR(Criminal) 419 : (2007) 3 RLW 2498
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 118Penal Code, 1860 (IPC) — Section 302
High Courts21 Jul 2006
Chhitar Lal @ Sita Ram and Another Vs State of Rajasthan
Rajasthan High Court · (2007) 2 RLW 1527
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 304
High Courts21 Jul 2006Dismissed
Commissioner of Income Tax Vs Hissaria Bros.
Rajasthan High Court · (2007) 211 CTR 156 : (2007) 291 ITR 244
Income Tax Act, 1961 — Section 129, 245H, 246, 246A, 253
High Courts21 Jul 2006
United India Insurance Company Limited Vs Smt. Anita and Others
Rajasthan High Court · (2006) 3 RLW 2560
High Courts21 Jul 2006Allowed
Manju Kanwar (Smt.) Vs State of Rajasthan and Others
Rajasthan High Court · (2006) 3 RLW 2505