High Courts14 Jul 2006Dismissed
Commissioner of Income Tax Vs Sulabh Marbles (P) Ltd.
Rajasthan High Court · (2006) 205 CTR 464 : (2007) 165 TAXMAN 258
COURT ARCHIVE
Rajasthan High Court judgments, 2006
966 judgments · page 23 of 49
High Courts14 Jul 2006Dismissed
Commissioner of Income Tax Vs Bajrang Textiles
Rajasthan High Court · (2006) 205 CTR 287 : (2007) 294 ITR 561
Income Tax Act, 1961 — Section 142(2A), 158BC
High Courts14 Jul 2006Allowed
Jodhpur Sahkari Upbhokta Wholesale Bhandar Ltd. Vs State of Rajasthan and Others
Rajasthan High Court · (2006) 4 RLW 3422
Industrial Disputes Act, 1947 — Section 25F
High Courts14 Jul 2006Dismissed
L.R. of Mishrimal Vs L.Rs. of Sukh Lal and Others
Rajasthan High Court · (2006) 4 RLW 2890
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33, 100Hindu Adoptions and Maintenance Act, 1956 — Section 22, 22(2)Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(1), 13(6), 3, 3(7)
High Courts14 Jul 2006
Shanker Lal and Others Vs State of Rajasthan
Rajasthan High Court · (2006) 3 RLW 2372
Evidence Act, 1872 — Section 32(1)Penal Code, 1860 (IPC) — Section 302, 304, 307, 323, 34
High Courts13 Jul 2006Dismissed
Vishnu Dutt Sharma Vs State
Rajasthan High Court · (2006) 4 RLW 3248
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 118Penal Code, 1860 (IPC) — Section 201, 302
High Courts13 Jul 2006
Mewar Sugar Mills Ltd. Vs Smt. Shanti Devi Rawat
Rajasthan High Court · (2007) 1 RCR(Civil) 234 : (2006) 2 RCR(Rent) 701 : (2006) 4 RLW 3067 : (2006) 4 WLC 793
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5, 151
High Courts13 Jul 2006
Parasmal Oswal and Others Vs Gurucharan Singh and Others
Rajasthan High Court · (2006) 3 RLW 2515
High Courts12 Jul 2006Allowed
Rajendra Singh Vs State of Rajasthan
Rajasthan High Court · (2007) 5 RCR(Criminal) 801 : (2006) 4 RLW 3040
Criminal Procedure Code, 1973 (CrPC) — Section 328, 329Penal Code, 1860 (IPC) — Section 302, 84
High Courts12 Jul 2006Allowed
Harchand Vs State of Rajasthan
Rajasthan High Court · (2007) 1 RCR(Criminal) 356 : (2006) 4 RLW 3000 : (2006) 1 WLC 332
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 42, 43, 49, 57
High Courts12 Jul 2006
Narayan Vs State of Rajasthan
Rajasthan High Court · (2007) 1 WLN 254
Penal Code, 1860 (IPC) — Section 324
High Courts11 Jul 2006
Sayeed Moeen and Others Vs State of Rajasthan
Rajasthan High Court · (2006) 4 RLW 3036
Arms Act, 1959 — Section 25, 3, 39Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 27
High Courts11 Jul 2006
Kala @ Kalia Vs State of Rajasthan
Rajasthan High Court · (2007) 1 WLN 424
Penal Code, 1860 (IPC) — Section 302, 323
High Courts10 Jul 2006Allowed
Abbu Bakar and Another Vs Deen Dayal and Another
Rajasthan High Court · (2006) 4 CivCC 555 : (2007) 1 RCR(Civil) 213 : (2006) 4 RLW 2913 : (2006) 4 WLC 494
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 20, Order 5 Rule 20A, Order 9 Rule 13Limitation Act, 1963 — Section 5
High Courts10 Jul 2006
Nathu Lal Vs Dargah Committee
Rajasthan High Court · (2006) 4 RLW 2928 : (2006) 4 WLC 555
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts07 Jul 2006Allowed
Harki Bai Vs State of Rajasthan and Others
Rajasthan High Court · (2006) 111 FLR 887 : (2007) 1 RLW 206
High Courts07 Jul 2006Allowed
Niranjan Lal Todi (since deceased) through his LRs. and Others Vs Ram Ratan (since deceased) through his Lrs. and Others
Rajasthan High Court · (2006) 4 RLW 2987 : (2006) 4 WLC 483
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts07 Jul 2006Dismissed
Narendra Singh Tomar Vs State of Rajasthan
Rajasthan High Court · (2007) 1 RLW 17 : (2006) 4 WLC 417
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts07 Jul 2006
Dil Kaur and Others Vs Sohrab Khan and Others
Rajasthan High Court · (2006) 4 ACC 188
Motor Vehicles Act, 1988 — Section 173
High Courts07 Jul 2006Allowed
In Re: TCI Infrastructure Finance Ltd.
Rajasthan High Court · (2007) 2 BC 359 : (2007) 2 RLW 1596
COMPANIES ACT, 1956 — Section 391Negotiable Instruments Act, 1881 (NI) — Section 138