High Courts03 Apr 2006
National Insurance Company Ltd. Vs Mrs. Sunita Yadav and Others
Rajasthan High Court · (2006) 3 ACC 510 : (2008) ACJ 745
COURT ARCHIVE
Rajasthan High Court judgments, 2006
966 judgments · page 33 of 49
High Courts03 Apr 2006Allowed
JB Modi and Bros Vs Mukesh Chopra and Others
Rajasthan High Court · (2006) 111 FLR 404 : (2006) 2 RLW 1458 : (2007) 2 SLJ 308 : (2006) 3 WLC 629
Industrial Disputes Act, 1947 — Section 11A, 17B, 2(S)
High Courts03 Apr 2006Dismissed
Ravindra Yadav (Dr.) and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2006) 2 RLW 1591 : (2006) 4 WLC 694
Constitution of India, 1950 — Article 136Rajasthan Medical and Health Service Rules, 1963 — Rule 16, 19, 20, 26, 37
High Courts31 Mar 2006Allowed
Tara Chand and Another Vs Paltu Nath and Others
Rajasthan High Court · (2006) 3 CivCC 747 : (2007) 5 RCR(Civil) 189
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts31 Mar 2006Dismissed
Ranidan through L.Rs. Vs Bal Kishan through L.Rs.
Rajasthan High Court · (2006) 4 RCR(Civil) 403 : (2006) 2 RCR(Rent) 390 : (2006) 3 RLW 2261 : (2006) 4 WLC 102
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7Transfer of Property Act, 1882 — Section 105
High Courts31 Mar 2006Allowed
Prateek Technocom Pvt. Ltd. Vs CTO and Others
Rajasthan High Court · (2006) 3 RLW 2019 : (2006) 4 WLC 315
Central Sales Tax Act, 1956 — Section 14Rajasthan Sales Tax Act, 1994 — Section 11(3), 15, 4(1)
High Courts31 Mar 2006Allowed
State of Rajasthan Vs Amar Chand and Another
Rajasthan High Court · (2007) 1 RLW 181
Criminal Procedure Code, 1973 (CrPC) — Section 10, 397, 401, 482Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 25, 3, 35, 40
High Courts29 Mar 2006
R.S.R.T.C. Vs Lekhraj Bansal and Others
Rajasthan High Court · (2006) 3 ACC 60 : (2006) WLC 654
High Courts29 Mar 2006Dismissed
State of Rajasthan Vs Sahiram Ram Chandra
Rajasthan High Court · (2006) 3 RLW 2300 : (2006) 3 WLC 738
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22, 80
High Courts29 Mar 2006Allowed
Vinay Kumar Vs Devi Lal and Others
Rajasthan High Court · (2006) 3 CivCC 699 : (2007) 5 RCR(Civil) 169 : (2006) 2 RLW 1441 : (2006) WLC 483
Constitution of India, 1950 — Article 227
High Courts29 Mar 2006Allowed
Ratan Lal Vs State of Rajasthan
Rajasthan High Court · (2006) CriLJ 3356 : (2007) 4 RCR(Criminal) 398 : (2006) 3 RLW 1998 : (2006) 3 WLC 140
Criminal Procedure Code, 1973 (CrPC) — Section 311Evidence Act, 1872 — Section 118Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 15, 16, 20, 64
High Courts29 Mar 2006Dismissed
Suresh Val Chand Jain Vs Union of India (UOI) and Others
Rajasthan High Court · (2006) 205 CTR 271 : (2006) 287 ITR 384
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 131, 132, 132(1), 132A, 132B
High Courts29 Mar 2006Dismissed
Rajasthan State Road Transport Corporation Vs Lekhraj Bansal and Others
Rajasthan High Court · (2007) ACJ 2270
High Courts29 Mar 2006Allowed
Sukhwant Singh Vs State of Rajasthan
Rajasthan High Court · (2006) 3 RLW 2005 : (2006) 3 WLC 115
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 366, 376
High Courts28 Mar 2006Dismissed
Oriental Insurance Co. Ltd. Vs Mohan Kanwar and Others
Rajasthan High Court · (2007) ACJ 420
Employees Compensation Act, 1923 — Section 2, 22Employees State Insurance Act, 1948 — Section 53, 61Motor Vehicles Act, 1988 — Section 140, 166
High Courts28 Mar 2006
Purushottam Nagar (Dr.) Vs Raj. Hindi Granth Academy and Another
Rajasthan High Court · (2006) 110 FLR 854 : (2006) 3 RLW 2009
Constitution of India, 1950 — Article 12
High Courts28 Mar 2006Allowed
Ramesh Kumar Vs State
Rajasthan High Court · (2006) 2 RLW 1431 : (2006) 4 WLC 262
Criminal Procedure Code, 1973 (CrPC) — Section 405, 439Evidence Act, 1872 — Section 73Penal Code, 1860 (IPC) — Section 420, 467
High Courts28 Mar 2006Dismissed
National Insurance Co. Ltd. Vs Abhay Singh Yadav and Others
Rajasthan High Court · (2007) ACJ 2175
High Courts28 Mar 2006
National Insurance Company Ltd. Vs Abhay Singh Yadav and Others
Rajasthan High Court · (2006) 3 ACC 104
High Courts27 Mar 2006Allowed
Arvind Kumar Tyagi and Another Vs State of Rajasthan and Another
Rajasthan High Court · (2006) 3 RLW 2023 : (2006) 4 WLC 352
Criminal Procedure Code, 1973 (CrPC) — Section 482Insecticides Act, 1968 — Section 13