High Courts22 Mar 2006Allowed
Radhey Shyam Soni Vs Sumer Mal Phophalia and Another
Rajasthan High Court · (2006) 03 RAJ CK 0019
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1(3)
COURT ARCHIVE
Rajasthan High Court judgments, 2006
966 judgments · page 35 of 49
High Courts22 Mar 2006
Hazi Abadullah and Others Vs State of Rajasthan and Another
Rajasthan High Court · (2007) 2 BC 337 : (2007) 2 CivCC 110 : (2007) 5 RCR(Criminal) 158
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 141
High Courts22 Mar 2006Allowed
Gyan Chand Vs State of Rajasthan and Another
Rajasthan High Court · (2006) 03 RAJ CK 0011
High Courts21 Mar 2006
Phool Chand and Others Vs Mohanlal and Others
Rajasthan High Court · (2006) 3 ACC 578
High Courts21 Mar 2006Dismissed
Ramji Lal and Others Vs State of Rajasthan
Rajasthan High Court · (2006) 3 RLW 1956
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts21 Mar 2006
Raghuveer Singh Vs Shiv Kumar Swami and Others
Rajasthan High Court · (2006) 3 RLW 2266 : (2006) 4 WLC 210
Contempt of Courts Act, 1971 — Section 2Registration of Books Act, 1867 — Section 7
High Courts21 Mar 2006Dismissed
Munna @ Radhakrishan and Others Vs Jitendra Kumar Surana and Others
Rajasthan High Court · (2006) 2 RLW 1596 : (2006) 3 WLC 223
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, Order 9 Rule 13, 115Limitation Act, 1963 — Section 5
High Courts21 Mar 2006Dismissed
Yusuf Ali Khan and Others Vs Vimal Kumar and Others
Rajasthan High Court · (2006) 3 CivCC 298 : (2006) 4 RCR(Civil) 197 : (2006) 2 RCR(Rent) 305
Registration Act, 1908 — Section 49
High Courts20 Mar 2006
Daya Singh Lahoriya @ Rajeev Sudan @ Vinay Kumar Vs State of Rajasthan
Rajasthan High Court · (2006) 3 RLW 1976 : (2006) 4 WLC 240
Criminal Law (Amendment) Act, 1913 — Section 120A, 120BCriminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 10, 27
High Courts20 Mar 2006
Shyam Lal and Others Vs State of Rajasthan
Rajasthan High Court · (2006) 2 RLW 1626 : (2006) 3 WLC 721
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 120B, 147, 148, 149, 302
High Courts20 Mar 2006Allowed
Durga Devi (Smt.) Vs State of Rajasthan
Rajasthan High Court · (2006) 3 RCR(Criminal) 373 : (2006) 2 RLW 1659 : (2006) WLC 552
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 302, 304B, 307, 498A
High Courts20 Mar 2006Allowed
Rupa Ram Vs Rajmal and Another
Rajasthan High Court · (2006) 3 CivCC 50 : (2006) 4 RCR(Civil) 585
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1
High Courts20 Mar 2006Dismissed
Badri Narayan Vs State of Rajasthan
Rajasthan High Court · (2006) 03 RAJ CK 0007
Evidence Act, 1872 — Section 27Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 8
High Courts10 Mar 2006Allowed
Santosh Devi and Others Vs Ramesh Kumar and Others
Rajasthan High Court · (2007) 34 PTC 219
Transfer of Property Act, 1882 — Section 32
High Courts10 Mar 2006
Shyam Sunder and Others Vs State of Rajasthan
Rajasthan High Court · (2006) 2 RLW 1650 : (2006) 2 WLC 655
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323Probation of Offenders Act, 1958 — Section 4
High Courts10 Mar 2006
Dharampal and Others Vs State of Rajasthan
Rajasthan High Court · (2006) 2 RLW 1585 : (2006) 4 WLC 386
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 141, 148, 149, 302, 304
High Courts10 Mar 2006Dismissed
Commissioner of Income Tax Vs S.C. Sethi
Rajasthan High Court · (2007) 251 ITR 351 : (2008) 168 TAXMAN 103
High Courts10 Mar 2006Allowed
Isa Khan and Others Vs State of Rajasthan and Another
Rajasthan High Court · (2007) 5 RCR(Criminal) 14
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 203, 204, 397Penal Code, 1860 (IPC) — Section 120B, 304B, 420, 498A
High Courts09 Mar 2006Dismissed
Ashish Tea Company and Another Vs Miraj Products Pvt. Ltd. and Another
Rajasthan High Court · (2007) 34 PTC 246
Trade Marks Act, 1999 — Section 105, 12, 17, 27, 38
High Courts09 Mar 2006Dismissed
Dani Bai Vs Amar Chand
Rajasthan High Court · (2006) 4 CivCC 359 : (2007) 5 RCR(Civil) 261
Criminal Procedure Code, 1973 (CrPC) — Section 125