High Courts24 Oct 2005Allowed
New India Assurance Company Limited Vs Rodi (Smt.) and Others
Rajasthan High Court · (2006) 2 RLW 918
Motor Vehicles Act, 1988 — Section 173
COURT ARCHIVE
Rajasthan High Court judgments, 2005
885 judgments · page 9 of 45
High Courts24 Oct 2005Dismissed
Chetak Stones Pvt. Ltd. Vs Deputy Director and Others
Rajasthan High Court · (2006) 2 LLJ 1050 : (2006) 1 WLC 531
Constitution of India, 1950 — Article 226Employees State Insurance Act, 1948 — Section 75, 75(2)(B), 93A
High Courts24 Oct 2005
Ramratan and another Vs State of Rajasthan
Rajasthan High Court · (2005) 10 RAJ CK 0023
Criminal Procedure Code, 1973 (CrPC) — Section 457, 482Wild Life (Protection) Act, 1972 — Section 29, 39, 50
High Courts22 Oct 2005Dismissed
K.S. Motors Ltd. Vs Commissioner of Income Tax
Rajasthan High Court · (2007) 164 TAXMAN 323
Constitution of India, 1950 — Article 19, 301Evidence Act, 1872 — Section 114Income Tax Act, 1961 — Section 145
High Courts22 Oct 2005Allowed
Bhuri Singh Vs State of Rajasthan
Rajasthan High Court · (2006) 4 RCR(Criminal) 88 : (2006) 2 RLW 1103 : (2005) 4 WLC 798
Criminal Procedure Code, 1973 (CrPC) — Section 311Penal Code, 1860 (IPC) — Section 304B
High Courts22 Oct 2005Dismissed
Nand Kishore Sharma and Others Vs Union of India (UOI) and Another
Rajasthan High Court · AIR 2006 Raj 166 : (2006) WLC 411
Constitution of India, 1950 — Article 21Medical Termination of Pregnancy Act, 1971 — Section 3, 3(2)Penal Code, 1860 (IPC) — Section 312, 315
High Courts22 Oct 2005
Shyam Sunder Sharma Vs State
Rajasthan High Court · (2006) CriLJ 749 : (2006) 4 RCR(Criminal) 87 : (2006) 2 RLW 1110 : (2005) 4 WLC 788
Criminal Procedure Code, 1973 (CrPC) — Section 446, 449
High Courts21 Oct 2005
New India Assurance Company Limited Vs Dhappu Devi and Others
Rajasthan High Court · (2006) 2 ACC 581 : (2006) 1 WLC 745
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 20
High Courts21 Oct 2005
Loomb Singh Vs State
Rajasthan High Court · (2006) 2 DMC 783
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2)Penal Code, 1860 (IPC) — Section 302, 304, 307, 323
High Courts21 Oct 2005Allowed
Rukmani Devi and Another Vs Nand Kishore through its legal representatives and Others
Rajasthan High Court · (2006) 1 CivCC 668 : (2006) 1 RCR(Civil) 767 : (2006) 1 RLW 340 : (2005) 4 WLC 734
Registration Act, 1908 — Section 17, 17(2)
High Courts21 Oct 2005Allowed
Panchi Nath Vs State
Rajasthan High Court · (2006) CriLJ 361 : (2006) 2 RCR(Criminal) 30 : (2006) 2 RLW 1357 : (2005) 4 WLC 790
Criminal Procedure Code, 1973 (CrPC) — Section 374, 397, 401Limitation Act, 1963 — Section 5Wild Life (Protection) Act, 1972 — Section 9
High Courts21 Oct 2005Allowed
Habibnur Khan and Others Vs Govind Singh and Another
Rajasthan High Court · (2007) ACJ 1329 : (2006) 1 WLC 498
Limitation Act, 1963 — Section 5Motor Vehicles Act, 1988 — Section 173
High Courts21 Oct 2005
Kishan Singh and Others Vs State of Rajasthan
Rajasthan High Court · (2006) 2 RLW 1277 : (2006) 1 WLC 425
Arms Act, 1959 — Section 25, 3Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts20 Oct 2005
Pappu Vs State of Rajasthan
Rajasthan High Court · (2006) 2 RLW 1200 : (2006) 1 WLC 613
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304, 307, 342
High Courts20 Oct 2005
Sobhagya Devi and Others Vs Sukhvir Singh and Others
Rajasthan High Court · (2006) 2 ACC 97
High Courts20 Oct 2005Dismissed
Ramavatar Vs State of Rajasthan and others
Rajasthan High Court · (2005) 10 RAJ CK 0001
Criminal Procedure Code, 1973 (CrPC) — Section 397Penal Code, 1860 (IPC) — Section 447Rajasthan Tenancy Act, 1955 — Section 212
High Courts19 Oct 2005
Alok Kumar Vs Prem Singh and Others
Rajasthan High Court · (2006) 1 ACC 322
Motor Vehicles Act, 1988 — Section 171, 173Penal Code, 1860 (IPC) — Section 279, 304A, 337, 338, 379
High Courts19 Oct 2005Dismissed
Rajasthan State Road Transport Corporation and Another Vs Rajendra Singh and Another
Rajasthan High Court · (2006) 1 ACC 181 : (2007) ACJ 680 : (2006) 1 CivCC 331 : (2006) WLC 57
Motor Vehicles Act, 1988 — Section 140, 168
High Courts19 Oct 2005
Bharat Bhushan Basotia Vs State of Rajasthan
Rajasthan High Court · (2006) 1 RLW 329 : (2006) 2 WLC 83
Constitution of India, 1950 — Article 16(1), 16(4), 16(4A), 16(4B), 233Rajasthan Judicial Service Rules, 1955 — Rule 20, 9, 9(1), 9(3)
High Courts19 Oct 2005
Babulal and Another Vs State of Rajasthan and Another
Rajasthan High Court · (2006) 2 RLW 1301 : (2006) 1 WLC 137
Land Acquisition Act, 1894 — Section 23