High Courts08 Nov 2005
Rewari and Others Vs Nathulal and Others
Rajasthan High Court · (2006) 4 ACC 58
Motor Vehicles Act, 1988 — Section 163A
COURT ARCHIVE
Rajasthan High Court judgments, 2005
885 judgments · page 8 of 45
High Courts08 Nov 2005Allowed
Aditya Singh and Another Vs State and Another
Rajasthan High Court · (2005) 11 RAJ CK 0022
Criminal Procedure Code, 1973 (CrPC) — Section 190Penal Code, 1860 (IPC) — Section 406, 498A
High Courts07 Nov 2005Allowed
Chet Ram Vs The State of Rajasthan
Rajasthan High Court · (2005) 11 RAJ CK 0083
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 304, 311
High Courts07 Nov 2005Dismissed
Union of India (UOI) Vs Kesri Chand Manak Chand
Rajasthan High Court · AIR 2006 Raj 263
Civil Procedure Code, 1908 (CPC) — Section 80Railways Act, 1989 — Section 77B, 78B
High Courts07 Nov 2005
Megha Ram Vs Panchayat Samiti
Rajasthan High Court · (2006) 109 FLR 521 : (2006) 2 LLJ 607 : (2006) WLC 211
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, Order 7 Rule 9Payment of Wages Act, 1936 — Section 15, 17, 22
High Courts07 Nov 2005Allowed
Zakir Hussain Vs Commissioner of Income Tax and Another
Rajasthan High Court · (2006) 202 CTR 40
Income Tax (Appellate Tribunal) Rules, 1963 — Rule 11Income Tax Act, 1922 — Section 66Income Tax Act, 1961 — Section 132(4), 139(8), 139(9), 148, 156
High Courts07 Nov 2005Allowed
Suresh Chand Mathur Vs State of Rajasthan and Others
Rajasthan High Court · (2006) 1 RLW 270 : (2006) 1 WLC 176
Constitution of India, 1950 — Article 14, 16
High Courts07 Nov 2005Dismissed
Ratni (Smt.) Vs Nazeer and Another
Rajasthan High Court · (2006) 1 RLW 345 : (2006) 1 WLC 178
Succession Act, 1925 — Section 306
High Courts07 Nov 2005Dismissed
Mohanlal Vs Ram Chandra and Others
Rajasthan High Court · AIR 2006 Raj 208
High Courts28 Oct 2005
Ashok Kumar and Others Vs Chandra Mohan Chamoli and Another
Rajasthan High Court · (2006) 2 ACC 273
High Courts28 Oct 2005
Parvati Devi and Others Vs Zahooruddin and Others
Rajasthan High Court · (2006) 2 ACC 592
Motor Vehicles Act, 1988 — Section 166, 168
High Courts26 Oct 2005
Chandrakala and Others Vs Kanwar Singh and Others
Rajasthan High Court · (2006) 3 ACC 96 : (2006) 2 RLW 1338 : (2006) 2 WLC 730
High Courts26 Oct 2005
Suman Sharma (Smt.) and Others Vs Mahavir Prasad and Others
Rajasthan High Court · (2006) 2 ACC 283 : (2006) 2 RLW 929
Motor Vehicles Act, 1988 — Section 168
High Courts26 Oct 2005
Sobhag Mal Jain Vs State of Rajasthan and Others
Rajasthan High Court · AIR 2006 Raj 66 : (2006) 1 CivCC 550 : (2006) 1 WLC 21
Motor Vehicles Act, 1988 — Section 197
High Courts25 Oct 2005Dismissed
Usha Gupta Vs Commissioner of Income Tax
Rajasthan High Court · (2006) 204 CTR 399 : (2008) 296 ITR 287
Income Tax Act, 1961 — Section 143(1), 143(2), 54F
High Courts25 Oct 2005Allowed
Kedar and Another Vs State
Rajasthan High Court · (2006) 1 RLW 253 : (2006) 1 WLC 348
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 216ARajasthan Dacoity Affected Areas Act, 1986 — Section 10, 11, 3, 5, 9
High Courts25 Oct 2005Allowed
Budhi Vs State of Rajasthan and Another
Rajasthan High Court · (2006) CriLJ 357 : (2006) 2 RCR(Criminal) 26 : (2006) 1 RLW 289 : (2006) 1 WLC 27
Criminal Procedure Code, 1973 (CrPC) — Section 433ARajasthan Prisons (Release on Parole) Rules, 1958 — Rule 10, 10A, 3, 4, 5
High Courts25 Oct 2005Dismissed
Shankar @ Dulal and Another Vs State of Rajasthan
Rajasthan High Court · (2006) 2 RLW 1270 : (2006) 1 WLC 340
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 27Identification of Prisoners Act, 1920 — Section 4
High Courts25 Oct 2005Dismissed
Malkit Singh Vs The Special Court N.D.P.S., Sri Ganganagar and Others
Rajasthan High Court · AIR 2006 Raj 81 : (2006) 2 CivCC 383 : (2006) 1 RLW 535 : (2006) 1 WLC 752
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 14Evidence Act, 1872 — Section 63, 63(2), 65
High Courts25 Oct 2005Allowed
Rameshwar Lal Behra Vs State of Rajasthan and Others
Rajasthan High Court · (2006) 1 RLW 509
Rajasthan Municipalities (Subordinate and Ministerial Service) Rules, 1963 — Rule 2Rajasthan Municipalities Act, 1959 — Section 302Rajasthan Pension Rules, 1996 — Rule 40