High Courts11 Nov 2005Allowed
Ram Kishan Gurjar Vs State of Rajasthan and Another
Rajasthan High Court · (2006) 1 RLW 287 : (2006) 1 WLC 319
Industrial Disputes Act, 1947 — Section 25F
COURT ARCHIVE
Rajasthan High Court judgments, 2005
885 judgments · page 7 of 45
High Courts11 Nov 2005Dismissed
Bhagwan Sahai and Others Vs Suresh Chand and Others
Rajasthan High Court · (2006) 1 RLW 249 : (2006) 1 WLC 328
High Courts11 Nov 2005Allowed
Om Prakash Meshwari and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2006) 1 RLW 348 : (2006) 1 WLC 324
High Courts11 Nov 2005Dismissed
Assistant Commercial Taxes Officer Vs Hemendra Industries
Rajasthan High Court · (2006) 147 STC 351
Rajasthan Sales Tax Act, 1994 — Section 86
High Courts11 Nov 2005
Omwati and Others Vs Sita Ram Mal and Others
Rajasthan High Court · (2007) ACJ 701
High Courts11 Nov 2005
Omwati and Others Vs Sita Ram Mall and Others
Rajasthan High Court · (2006) 1 ACC 537
High Courts11 Nov 2005
New India Assurance Company Ltd. Vs Madan Lal Sharma and Others
Rajasthan High Court · (2006) 1 ACC 529
High Courts10 Nov 2005Dismissed
Rajasthan State Electricity Board (now Rajasthan Rajya Vidyut Prasaran Nigam Ltd.) Vs Commissioner of Income Tax and Another
Rajasthan High Court · (2006) 202 CTR 286 : (2006) 281 ITR 274
Income Tax Act, 1961 — Section 199, 206C, 244, 244A(1)
High Courts10 Nov 2005Allowed
General Manager, Bank of Baroda and Others Vs Presiding Officer, Central Government Industrial Tribunal and Another
Rajasthan High Court · (2006) 2 LLJ 399 : (2006) 1 RLW 263 : (2006) 1 WLC 330
Constitution of India, 1950 — Article 14, 16Industrial Disputes Act, 1947 — Section 25F
High Courts10 Nov 2005Dismissed
Executive Director, RIICO and Another Vs Judge, Labour Court and Another
Rajasthan High Court · (2006) 109 FLR 701 : (2006) 2 LLJ 127 : (2006) 1 RLW 256 : (2006) 1 WLC 359
Industrial Disputes Act, 1947 — Section 2, 25F
High Courts10 Nov 2005Allowed
Smt. Huma Hussain Vs Commissioner of Income Tax and Another
Rajasthan High Court · (2007) 291 ITR 475
Income Tax Act, 1961 — Section 132, 148
High Courts10 Nov 2005Dismissed
Phool Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2006) 1 RLW 122 : (2006) WLC 141
Constitution of India, 1950 — Article 14, 16Rajasthan Educational Subordinate Service Rules, 1971 — Rule 20
High Courts09 Nov 2005Allowed
Shanti Lal and Another Vs Kanhaiya Lal alias Krishna Chandra and Another
Rajasthan High Court · AIR 2006 Raj 126
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 2, Order 7 Rule 18, Order 8 Rule 1(2), Order 8 Rule 1(5), 151
High Courts09 Nov 2005Allowed
Sri Ram through LRs. Vs Radhey Shyam and Others
Rajasthan High Court · AIR 2006 Raj 65 : (2006) 1 RLW 314 : (2006) 1 RLW 432 : (2006) 1 WLC 350
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts09 Nov 2005Allowed
Sant Lal Vs State of Rajasthan
Rajasthan High Court · (2006) 2 RLW 890
Criminal Procedure Code, 1973 (CrPC) — Section 457Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 60, 8
High Courts09 Nov 2005Dismissed
Hakumat Rai Vs The Oriental Insurance Co. Ltd. and Another
Rajasthan High Court · (2005) 4 RLW 3013 : (2006) WLC 158
General Insurance (Conduct, Discipline and Appeal) Rules, 1975 — Rule 3(1), 4(5)Penal Code, 1860 (IPC) — Section 120B, 409, 465, 467, 471Prevention of Corruption Act, 1988 — Section 13(1), 13(2)
High Courts08 Nov 2005
Oriental Insurance Co. Ltd. Vs Harak Chand Sethi
Rajasthan High Court · (2007) 1 ACC 657
High Courts08 Nov 2005
Madan Lal Vs Gopi Ram and Another
Rajasthan High Court · (2006) 4 ACC 735
Motor Vehicles Act, 1988 — Section 173
High Courts08 Nov 2005Allowed
Nitin Spinners Limited Vs CESTAT
Rajasthan High Court · (2006) 198 ELT 490
Additional Duties of Excise (Goods of Special Importance) Act, 1957 — Section 3(1)Central Excise Rules, 1944 — Rule 173Q, 192, 196Central Excise Rules, 2001 — Rule 25
High Courts08 Nov 2005
Gulab Singh and Another Vs Shiv Prasad and Others
Rajasthan High Court · (2007) 2 ACC 438
Motor Vehicles Act, 1988 — Section 163A