Civil Procedure Code, 1908 (CPC) — Order 41 Rule 26A, Order 9 Rule 13, Order 9 Rule 14Hindu Succession Act, 1956 — Section 14, 14(1), 14(2)Hindu Womens Right to Property Act, 1937 — Section 1(3)

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High Courts17 Oct 2005Dismissed

Madan Lal Mahaveer Prasad Vs Income Tax Appellate Tribunal and Others

Rajasthan High Court · (2008) 296 ITR 377 : (2006) 1 WLC 117

Income Tax Act, 1961 — Section 269T, 271E

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High Courts17 Oct 2005Allowed

Sarjeet Singh Vs State

Rajasthan High Court · (2006) 1 DMC 772

Criminal Procedure Code, 1973 (CrPC) — Section 306, 313, 374(2)Evidence Act, 1872 — Section 113APenal Code, 1860 (IPC) — Section 306, 323, 498A

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High Courts30 Sept 2005Allowed

Bharat Singh and Another Vs State of Rajasthan

Rajasthan High Court · (2006) 1 RLW 9 : (2006) 1 WLC 94

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 300, 302

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High Courts30 Sept 2005

National Insurance Co. Ltd. Vs Mahendra Singh and Another

Rajasthan High Court · (2007) ACJ 60

Motor Vehicles Act, 1988 — Section 147

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High Courts30 Sept 2005Allowed

Pappu Khan Vs State of Rajasthan and Others

Rajasthan High Court · (2005) CriLJ 4732 : (2006) 1 RCR(Criminal) 310 : (2005) 4 RLW 3052 : (2006) 1 WLC 31

Constitution of India, 1950 — Article 21Rajasthan Prisons (Release on Parole) Rules, 1958 — Rule 10A, 13, 9

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High Courts30 Sept 2005

National Insurance Company Ltd. Vs Mahendra Singh and Another

Rajasthan High Court · (2006) 1 RCR(Civil) 293 : (2005) 4 RLW 2863 : (2006) 1 WLC 40

Motor Vehicles Act, 1988 — Section 147, 147(1), 147(2)

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High Courts30 Sept 2005Dismissed

A. Ghosh and Another Vs State of Rajasthan

Rajasthan High Court · (2006) FAJ 229

Prevention of Food Adulteration Act, 1954 — Section 14, 19, 19(1), 19(2), 19(3)Prevention of Food Adulteration Rules, 1955 — Rule 12A

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High Courts30 Sept 2005Allowed

Chand Devi (Smt.) and Others Vs New India Assurance Co. Ltd. and Others

Rajasthan High Court · (2006) 1 ACC 462 : (2007) ACJ 503 : (2005) 4 RLW 2880 : (2006) 1 WLC 50

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High Courts30 Sept 2005Dismissed

Life Insurance Corporation of India and Another Vs Rampal Singh

Rajasthan High Court · (2006) 2 RLW 1264 : (2006) 1 WLC 335

Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1, Order 7 Rule 1, 9Life Insurance Corporation Act, 1956 — Section 49(2)

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