High Courts30 Sept 2005
Foranti and Others Vs Abdul Gani and Others
Rajasthan High Court · (2006) 1 ACC 119
Motor Vehicles Act, 1988 — Section 168
COURT ARCHIVE
Rajasthan High Court judgments, 2005
885 judgments · page 11 of 45
High Courts29 Sept 2005Allowed
Ali Khan Vs Vijay Singh and Others
Rajasthan High Court · (2007) ACJ 350
Motor Vehicles Act, 1988 — Section 140, 166, 173
High Courts29 Sept 2005
Ratan Singh and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2005) 4 RLW 2955 : (2005) 4 WLC 733
High Courts29 Sept 2005
Rais and Another Vs State of Rajasthan
Rajasthan High Court · (2005) 4 RLW 2983
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 300, 302, 303, 304, 34
High Courts28 Sept 2005Dismissed
Davendra Kumar Kedawat Vs Apple Ceremics Ltd. and Others
Rajasthan High Court · (2006) 129 CompCas 816
Companies Act, 1956 — Section 633
High Courts28 Sept 2005Dismissed
Moti Lal and Another Vs State of Raj.
Rajasthan High Court · (2005) 4 RLW 3098 : (2005) 4 WLC 795
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 304, 323, 325
High Courts28 Sept 2005Allowed
Chander Lal Verma Vs State of Rajasthan and Others
Rajasthan High Court · (2005) 4 RLW 3005 : (2006) 2 SLJ 282 : (2006) 1 WLC 102
High Courts28 Sept 2005Dismissed
Shyoji Ram Vs State of Rajasthan
Rajasthan High Court · (2005) CriLJ 4763 : (2006) 3 RCR(Criminal) 99 : (2006) 1 RLW 155 : (2005) 4 WLC 580
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376, 376(2)
High Courts28 Sept 2005
Ram Gopal and Others Vs State of Rajasthan
Rajasthan High Court · (2006) CriLJ 362
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 300, 302
High Courts28 Sept 2005Dismissed
CPL Debasish Sen Vs Union of India (UOI) and Others
Rajasthan High Court · (2006) 1 RLW 486
Air Force Rules, 1969 — Rule 15(2)Constitution of India, 1950 — Article 14, 19, 21, 226, 33
High Courts26 Sept 2005Allowed
Hattu @ Bablu Vs State of Rajasthan and Others
Rajasthan High Court · (2005) CriLJ 4739 : (2006) 1 RCR(Criminal) 554 : (2005) 4 RLW 2980 : (2005) 4 WLC 724
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 11Constitution of India, 1950 — Article 22(5)General Clauses Act, 1897 — Section 21, 3(8)
High Courts26 Sept 2005
National Insurance Co. Ltd. Vs Vinod Choudhary and Others
Rajasthan High Court · (2007) ACJ 390
Motor Vehicles Act, 1988 — Section 170
High Courts23 Sept 2005
Rajasthan State Road Transport Corporation Vs Vidya Mohan Lal and Others
Rajasthan High Court · (2006) 2 ACC 279 : (2006) 1 WLC 190
High Courts23 Sept 2005Dismissed
Rajasthan State Road Transport Corporation Vs Vaidya Mohan Lal and Others
Rajasthan High Court · (2006) 4 ACC 473 : (2006) 1 RLW 265
High Courts23 Sept 2005Allowed
B.N. Bhootra Vs State of Rajasthan and Others
Rajasthan High Court · (2006) 1 RLW 541
High Courts23 Sept 2005
Baradiya Colony Vikas Samiti Vs Ramchandra Kasliwal
Rajasthan High Court · (2006) 1 RLW 143 : (2005) 4 WLC 776
High Courts22 Sept 2005Dismissed
Vijendra Kumar Vs State
Rajasthan High Court · (2006) 2 DMC 568
Criminal Procedure Code, 1973 (CrPC) — Section 174, 313, 374(2), 428Dowry Prohibition Act, 1961 — Section 2, 3, 4Evidence Act, 1872 — Section 113B
High Courts22 Sept 2005Allowed
Lal Mohammad Vs State of Rajasthan and Another
Rajasthan High Court · (2005) 4 RLW 2968 : (2005) 4 WLC 791
High Courts22 Sept 2005Dismissed
Hambir and Others Vs State of Rajasthan
Rajasthan High Court · (2006) 1 RLW 82 : (2005) 4 WLC 742
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 435
High Courts22 Sept 2005Dismissed
Chatur Singh Vs Mukesh and Others
Rajasthan High Court · (2005) 4 RLW 2878 : (2005) 4 WLC 659
Criminal Procedure Code, 1973 (CrPC) — Section 439, 439(2)Penal Code, 1860 (IPC) — Section 143, 323, 341, 451