High Courts17 Apr 2003Dismissed
Atrup Vs State of Rajasthan
Rajasthan High Court · (2003) CriLJ 4031 : (2004) 1 RCR(Criminal) 579 : (2004) 1 RLW 22 : (2003) 3 WLC 248
Penal Code, 1860 (IPC) — Section 302, 84
COURT ARCHIVE
Rajasthan High Court judgments, 2003
757 judgments · page 27 of 38
High Courts17 Apr 2003Dismissed
Manak Chand and Others Vs Rameshwar and Others
Rajasthan High Court · (2004) 2 RLW 791
Civil Procedure Code Amendment Act, 1999 — Section 115, 115(1)
High Courts17 Apr 2003
UCO Bank and Another etc. Vs Roopa Ram and Others
Rajasthan High Court · AIR 2003 Raj 222 : (2003) 4 RLW 2167 : (2003) 3 WLC 284
Civil Procedure Code, 1908 (CPC) — Section 100A
High Courts17 Apr 2003Dismissed
Deepak Vs State of Rajasthan
Rajasthan High Court · (2003) CriLJ 4736 : (2004) 2 RLW 806
Penal Code, 1860 (IPC) — Section 396, 460, 461
High Courts17 Apr 2003Dismissed
Rajasthan State Road Transport Corporation Vs Ramesh Singh and Others
Rajasthan High Court · (2004) 2 ACC 530 : (2005) ACJ 919 : (2003) WLC 767
Employees State Insurance Act, 1948 — Section 53Motor Vehicles Act, 1988 — Section 163A, 163B, 167, 173
High Courts16 Apr 2003Allowed
Hazna (Smt.) and Others Vs Prabhu Lal and Others
Rajasthan High Court · (2004) 2 RLW 800 : (2003) 4 WLC 234
Limitation Act, 1963 — Article 137Motor Vehicles Act, 1988 — Section 166, 166(3)
High Courts16 Apr 2003
Smt. Krishna Kunwar and Others Vs Sukh Lal and Others
Rajasthan High Court · (2003) 3 WLN 616
Motor Vehicles Act, 1988 — Section 163A, 163B
High Courts16 Apr 2003
Smt. Madhu Maheshwari Vs Commissioner of Income Tax and Another
Rajasthan High Court · (2003) 183 CTR 429 : (2004) 267 ITR 176
Income Tax Act, 1961 — Section 56, 57
High Courts16 Apr 2003Dismissed
Ram Swaroop Vs Jagdish
Rajasthan High Court · (2003) 4 RLW 2733
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 14(2)
High Courts16 Apr 2003
Ram Niwas and Bhanwarlal Vs State of Rajasthan
Rajasthan High Court · (2003) 4 RLW 2441 : (2003) 3 WLC 251
Penal Code, 1860 (IPC) — Section 302, 304, 323, 325, 34
High Courts16 Apr 2003
Commissioner of Income Tax Vs Raghu Sinha
Rajasthan High Court · (2003) 130 TAXMAN 254
Income Tax Act, 1961 — Section 17, 256, 40, 40A
High Courts16 Apr 2003
Smt. Madhu Maheshwari Vs Commissioner of Income Tax
Rajasthan High Court · (2003) 131 TAXMAN 457
Income Tax Act, 1961 — Section 143
High Courts16 Apr 2003Allowed
Jeevraj Singh Vs Bhanwar Lal and Others
Rajasthan High Court · (2004) 5 WLC 785 : (2003) 3 WLN 627
High Courts16 Apr 2003Allowed
Ganashere Gram Sewa Sahakari Samiti Ltd. Vs The Judge Labour Court-cum-Industrial Tribunal and Another
Rajasthan High Court · (2003) 3 WLN 118
High Courts10 Apr 2003
United India Insurance Co. Ltd. Vs Bana Devi and Others
Rajasthan High Court · (2004) ACJ 1968 : (2003) 4 RLW 2663 : (2003) 3 WLC 357
High Courts10 Apr 2003Dismissed
United India Insurance Co. Ltd. Vs Smt. Bana Devi and Others
Rajasthan High Court · (2004) ACJ 1968 : (2003) 4 RLW 2663 : (2003) 3 WLC 357
Motor Vehicles Act, 1988 — Section 140
High Courts10 Apr 2003Dismissed
Vinod Kumar and Others Vs State of Rajasthan
Rajasthan High Court · (2004) 2 RLW 783 : (2003) 4 WLC 364
Arms Act, 1959 — Section 25, 27, 4Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 44, 52Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 342
High Courts10 Apr 2003Allowed
Commissioner of Income Tax Vs Agro Engineers
Rajasthan High Court · (2003) 183 CTR 427 : (2004) 266 ITR 637
Income Tax Act, 1961 — Section 143(2), 144, 144(1)
High Courts10 Apr 2003Allowed
Parmesh Pachar Vs Convener, Central Undergradutate Admission Board and Principal and Controller of S.M.S. Medical College and Attached Hospitals
Rajasthan High Court · (2003) 4 RLW 2284 : (2003) 3 WLC 137
Constitution of India, 1950 — Article 226
High Courts10 Apr 2003Allowed
Panchuram Vs State of Rajasthan
Rajasthan High Court · (2003) 04 RAJ CK 0022
Criminal Procedure Code, 1973 (CrPC) — Section 161, 228Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323