High Courts01 Apr 2003Dismissed
Mittal Steels and Castings Vs Commissioner of Income Tax
Rajasthan High Court · (2003) 184 CTR 259
Income Tax Act, 1961 — Section 260A
COURT ARCHIVE
Rajasthan High Court judgments, 2003
757 judgments · page 29 of 38
High Courts01 Apr 2003Dismissed
Prithvi Raj Meena Vs State of Rajasthan and Others
Rajasthan High Court · (2003) 4 RLW 2659
Rajasthan Panchayati Raj Act, 1994 — Section 38, 38(1), 38(4)Rajasthan Panchayati Raj Rules, 1996 — Rule 22
High Courts01 Apr 2003
Commissioner of Income Tax Vs Prem Nath Motors (Rajasthan) (P) Ltd.
Rajasthan High Court · (2004) 186 CTR 311 : (2004) 265 ITR 331
Income Tax Act, 1961 — Section 133(6), 256(2)
High Courts01 Apr 2003
Shiv Shankar (Dr.) Mangal Vs State of Rajasthan and Others
Rajasthan High Court · (2003) 4 RLW 2661 : (2003) 3 WLC 539
High Courts01 Apr 2003Dismissed
Satya Narain Vs State of Rajasthan
Rajasthan High Court · (2003) 2 DMC 621 : (2003) 4 RLW 2711 : (2003) 3 WLC 255
Penal Code, 1860 (IPC) — Section 302
High Courts01 Apr 2003Dismissed
Rajasthan State Road Transport Corporation Vs Bhanwari Devi and Others
Rajasthan High Court · (2003) 2 WLN 639
Limitation Act, 1963 — Section 5
High Courts31 Mar 2003Allowed
Mool Chand and Others Vs Balbir Singh and Others
Rajasthan High Court · (2003) 2 ACC 327 : (2004) ACJ 1028 : (2003) WLC 671
Motor Vehicles Act, 1988 — Section 173
High Courts31 Mar 2003Dismissed
Indian Shaving Products Ltd. Vs Commissioner of Income Tax
Rajasthan High Court · (2003) 184 CTR 381 : (2004) 265 ITR 250 : (2003) 133 TAXMAN 75
Income Tax Act, 1961 — Section 260A, 36(1)
High Courts31 Mar 2003Dismissed
Umar Farooqui Vs Commissioner of Income Tax
Rajasthan High Court · (2003) 183 CTR 526 : (2004) 265 ITR 98 : (2003) 132 TAXMAN 103
Income Tax Act, 1961 — Section 158BC, 260A
High Courts29 Mar 2003
Vimal Chand Gautam Chand Vs Union of India
Rajasthan High Court · (2003) 133 TAXMAN 41
Income Tax Act, 1961 — Section 142, 144A, 148
High Courts29 Mar 2003
Vimal Chand Gautam Chand Vs Union of India (UOI) and Others
Rajasthan High Court · (2003) 183 CTR 355 : (2004) 267 ITR 377
Income Tax Act, 1961 — Section 148
High Courts28 Mar 2003
Brijendra Kumar Jaiman Vs State of Rajasthan and Another
Rajasthan High Court · (2003) 4 RLW 2455 : (2003) 4 WLC 126
High Courts28 Mar 2003Dismissed
Inder Singh Gehlot Vs Vice Chancellor, Jai Narain Vyas University and Others
Rajasthan High Court · (2003) 4 RLW 21512 : (2003) 4 RLW 2151 : (2003) 3 WLC 246
High Courts28 Mar 2003Allowed
Rajshree Roadways Vs Union of India (UOI) and Others
Rajasthan High Court · (2003) 181 CTR 467 : (2003) 263 ITR 206
Income Tax Act, 1961 — Section 37(1)
High Courts28 Mar 2003Allowed
Rajasthan State Industrial Development and Investment Corporation Ltd. Vs Modi Thread Mills
Rajasthan High Court · AIR 2003 Raj 227 : (2003) 3 CivCC 268 : (2004) 1 RCR(Civil) 335 : (2003) 4 RLW 2192 : (2003) 3 WLC 44
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 19Rajasthan High Court Ordinance, 1949 — Section 18
High Courts28 Mar 2003
Shilpa Associates Vs Income Tax Officer
Rajasthan High Court · (2003) 181 CTR 92 : (2004) 113 ECR 222 : (2004) 165 ELT 22 : (2003) 263 ITR 317 : (2004) 1 RLW 702 : (2004) 135 STC 278 : (2004) 135 TAXMAN 277 : (2003) 3 WLC 736
Income Tax Act, 1961 — Section 253(3)
High Courts28 Mar 2003Dismissed
Babu Lal Vs Labour Court and Others
Rajasthan High Court · (2004) 2 RLW 1011 : (2004) 1 WLC 668
Industrial Disputes Act, 1947 — Section 25F
High Courts27 Mar 2003Allowed
K.K. Bansal Vs State of Rajasthan and Others
Rajasthan High Court · (2003) 3 WLN 112
Constitution of India, 1950 — Article 21
High Courts27 Mar 2003Dismissed
Birdhi Chand Vs State of Rajasthan and Another
Rajasthan High Court · (2003) 4 RLW 2337 : (2003) 3 WLC 135
Rajasthan Service Rules, 1951 — Rule 170
High Courts27 Mar 2003Dismissed
Champa Lal Vs State and Others
Rajasthan High Court · (2003) 4 RLW 2154 : (2003) 3 WLC 220
Constitution of India, 1950 — Article 226