High Courts25 Mar 2003
Pink City Apartment Pvt. Ltd. Vs State of Rajasthan and Others
Rajasthan High Court · AIR 2003 Raj 249 : (2003) 4 RLW 2340 : (2003) 3 WLC 126
Rajasthan Municipalities Act, 1959 — Section 88
COURT ARCHIVE
Rajasthan High Court judgments, 2003
757 judgments · page 30 of 38
High Courts25 Mar 2003Dismissed
Satish Chandra Mathur and Others Vs State of Rajasthan
Rajasthan High Court · (2003) CriLJ 3413 : (2004) 1 RCR(Criminal) 274 : (2003) 4 RLW 2482 : (2003) 3 WLC 161
Criminal Procedure Code, 1973 (CrPC) — Section 197, 300Penal Code, 1860 (IPC) — Section 120B, 409, 467, 468, 471Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 7
High Courts24 Mar 2003Dismissed
Garrison Engineer (Project-I) and Another Vs State and Others
Rajasthan High Court · (2003) 4 RLW 2310 : (2004) 135 STC 511 : (2003) 3 WLC 23
Constitution of India, 1950 — Article 285Rajasthan Sales Tax Act, 1994 — Section 2(14), 2(38)
High Courts24 Mar 2003
Lakshmi Cement Vs State of Rajasthan and Another
Rajasthan High Court · (2004) 137 STC 74
Rajasthan Sales Tax Act, 1994 — Section 30, 30(1)
High Courts21 Mar 2003Allowed
Rajasthan State Electricity Board Vs Income Tax Appellate Tribunal
Rajasthan High Court · (2003) 130 TAXMAN 840
Income Tax Act, 1961 — Section 271B, 273B, 44AB
High Courts21 Mar 2003
Kallu Ram and Others Vs State of Rajasthan
Rajasthan High Court · (2004) 1 RLW 695
Penal Code, 1860 (IPC) — Section 302, 324, 34
High Courts21 Mar 2003Allowed
Jewels Emporium and Another Vs Union of India (UOI) and Others
Rajasthan High Court · (2003) 184 CTR 257 : (2003) 262 ITR 304
Income Tax Act, 1961 — Section 80HHC, 80HHC(4B)
High Courts21 Mar 2003Allowed
Rajasthan Rajya Vidyut Prasaran Nigam Vs Income Tax Appellate Tribunal and Another
Rajasthan High Court · (2003) 183 CTR 361 : (2003) 262 ITR 262
Income Tax Act, 1961 — Section 271B, 44AB
High Courts21 Mar 2003
State of Rajasthan Vs Pawan and Others
Rajasthan High Court · (2004) 2 RLW 765
Penal Code, 1860 (IPC) — Section 302
High Courts21 Mar 2003Allowed
Commissioner of Income Tax Vs Lake Palace Hotels and Motels (P) Ltd.
Rajasthan High Court · (2004) 186 CTR 466
Income Tax Act, 1961 — Section 32A
High Courts20 Mar 2003
Shri Gopal @ Shri Ram Gopal Vs Shri Ram Kunwar
Rajasthan High Court · (2003) 03 RAJ CK 0057
High Courts20 Mar 2003Dismissed
Ram Niwas Choudhary Vs Union of India (UOI)
Rajasthan High Court · (2003) 185 CTR 549 : (2004) 269 ITR 449
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 148, 151(2)
High Courts20 Mar 2003Allowed
Khem Singh Sankhla Vs Union of India (UOI) and Others
Rajasthan High Court · (2003) 181 CTR 380 : (2004) 266 ITR 485
Income Tax Act, 1961 — Section 132(5), 147, 148
High Courts20 Mar 2003
Ram Niwas Choudhary Vs Union of India
Rajasthan High Court · (2003) 132 TAXMAN 594
Income Tax Act, 1961 — Section 148, 151
High Courts20 Mar 2003
Jhoomer Lal and Another Vs General Manager, RSRTC and Others
Rajasthan High Court · (2003) WLC 783 : (2003) 3 WLN 622
Motor Vehicles Act, 1988 — Section 163A, 171
High Courts13 Mar 2003Dismissed
Mangi Lal Vs State of Rajasthan and Others
Rajasthan High Court · (2004) 1 RCR(Civil) 598 : (2003) 4 RLW 2172 : (2003) 3 WLC 39
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Rajasthan Tenancy Act, 1955 — Section 183, 188, 209, 212
High Courts12 Mar 2003
Hari Ram Vs Lichmaniya and Others
Rajasthan High Court · AIR 2003 Raj 319 : (2004) 1 CivCC 244 : (2003) 4 WLC 426
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 1, Order 2 Rule 2, Order 23 Rule 1, Order 23 Rule 1(3), Order 23 Rule 1(4)
High Courts12 Mar 2003Allowed
Lal Chand Vs State of Rajasthan
Rajasthan High Court · (2003) CriLJ 2753 : (2003) WLC 264
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 55, 57, 8
High Courts12 Mar 2003
Commissioner of Income Tax Vs Gambhir Mal Pandiya (P) Ltd.
Rajasthan High Court · (2003) 133 TAXMAN 398
Income Tax Act, 1961 — Section 256, 28
High Courts10 Mar 2003
Commissioner of Income Tax Vs Devendra Udhyog
Rajasthan High Court · (2004) 186 CTR 462 : (2003) 264 ITR 701 : (2006) 146 STC 593
Income Tax Act, 1961 — Section 43B