High Courts03 Mar 2003Dismissed
Savitri Vs State of Rajasthan
Rajasthan High Court · (2004) CriLJ 201
Criminal Procedure Code, 1973 (CrPC) — Section 319
COURT ARCHIVE
Rajasthan High Court judgments, 2003
757 judgments · page 32 of 38
High Courts27 Feb 2003Dismissed
State of Rajasthan and Others Vs Shyam Sunder Vyas and Another
Rajasthan High Court · (2003) 4 RLW 2127 : (2003) 3 WLC 567
High Courts26 Feb 2003Dismissed
Jitendra Kumar Sharma Vs State of Rajasthan and Others
Rajasthan High Court · (2003) 2 RLW 963 : (2003) 2 WLC 656
High Courts26 Feb 2003Allowed
Rakesh Ink Industries Vs State and Others
Rajasthan High Court · AIR 2003 Raj 283 : (2003) 2 RLW 1340 : (2003) 3 WLC 87 : (2003) 2 WLN 480
Constitution of India, 1950 — Article 226Rajasthan Irrigation and Drainage Rules, 1955 — Rule 32, 35
High Courts26 Feb 2003
Suresh Kumar Puranmal Vs State of Rajasthan and Others
Rajasthan High Court · (2003) 3 RCR(Criminal) 413 : (2003) 2 RLW 1115 : (2003) 2 WLC 395
Criminal Procedure Code, 1973 (CrPC) — Section 451
High Courts26 Feb 2003
Mohammed Arif Vs State of Rajasthan
Rajasthan High Court · (2003) 2 RLW 867 : (2003) 2 WLC 387 : (2003) WLC 330
Criminal Procedure Code, 1973 (CrPC) — Section 439Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 6(2), 7
High Courts26 Feb 2003Allowed
Ashok Kumar Bohra and Others Vs Hadoti Kshetriya Gramin Bank and Others
Rajasthan High Court · (2003) 2 RLW 1279 : (2003) 2 WLC 644
Regional Rural Banks (Appointment and Promotion of Officers and Other Employees) Rules, 1988 — Rule 7
High Courts26 Feb 2003Dismissed
Santosh Sharma and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2003) 02 RAJ CK 0008
High Courts25 Feb 2003Allowed
Vir Singh Vs Ashok Kumar and Others
Rajasthan High Court · (2003) 4 RLW 2675 : (2003) 3 WLC 177
High Courts25 Feb 2003
Commissioner of Income Tax Vs Foss Electronic
Rajasthan High Court · (2003) 182 CTR 542 : (2003) 263 ITR 125 : (2003) 130 TAXMAN 483
Income Tax Act, 1961 — Section 115A(1)
High Courts25 Feb 2003
Gafur Khan and Others Vs State of Rajasthan and Others
Rajasthan High Court · AIR 2003 Raj 233 : (2003) 3 RLW 1571 : (2003) 3 WLC 368
Constitution of India, 1950 — Article 226Rajasthan Registration Rules, 1955 — Rule 39Registration Act, 1908 — Section 34, 35, 35(3), 69, 71
High Courts25 Feb 2003Allowed
Harkesh Kumar Vs State of Rajasthan
Rajasthan High Court · (2003) 2 RLW 812 : (2004) 5 WLC 637 : (2003) 2 WLN 382
Criminal Procedure Code, 1973 (CrPC) — Section 438Rajasthan Excise Act, 1950 — Section 19, 54, 54A
High Courts25 Feb 2003
Commissioner of Wealth Tax Vs Mukund Das Vishnu Kumar Rathi
Rajasthan High Court · (2003) 182 CTR 438
Wealth Tax Act, 1957 — Section 27(3), 5(1)(iv), 7(4)
High Courts25 Feb 2003
CWT Vs Mukund Das Vishnu Kumar Rathi
Rajasthan High Court · (2003) 129 TAXMAN 976
Wealth Tax Act, 1957 — Section 5(1)(iv), 7(4)
High Courts21 Feb 2003Allowed
Ram Chander Vs State of Rajasthan
Rajasthan High Court · (2003) CriLJ 2485 : (2003) 3 RCR(Criminal) 751 : (2003) 2 RLW 881 : (2003) 2 WLC 414
Criminal Procedure Code, 1973 (CrPC) — Section 311Evidence Act, 1872 — Section 25, 26
High Courts21 Feb 2003Dismissed
Smt. Vidhu Bhargava Vs State of Rajasthan and Others
Rajasthan High Court · (2003) 2 RLW 1102 : (2003) 2 WLC 403
Rajasthan Panchayati Raj Act, 1994 — Section 37(4)
High Courts21 Feb 2003Dismissed
Richpal alias Malia Vs State of Rajasthan
Rajasthan High Court · (2003) 02 RAJ CK 0009
Criminal Procedure Code, 1973 (CrPC) — Section 482Evidence Act, 1872 — Section 35Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 2(k), 49
High Courts20 Feb 2003Allowed
Narendra Kumar Sharma Vs Madhu
Rajasthan High Court · (2003) 02 RAJ CK 0058
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts20 Feb 2003Allowed
Ajay Singh and Others Vs Rajasthan Civil Services Appellate Tribunal and Others
Rajasthan High Court · (2003) 3 CivCC 657 : (2003) 4 RCR(Civil) 313 : (2003) 2 RLW 1293 : (2003) 2 WLC 559
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, 11(4), 11(5)Constitution of India, 1950 — Article 226Rajasthan Administrative Service Rules, 1954 — Rule 28B
High Courts20 Feb 2003
Smt. Urmila Ranka Vs Controller of Estate Duty
Rajasthan High Court · (2003) 183 CTR 153 : (2003) 262 ITR 321
Wealth Tax Rules, 1957 — Rule 1BB