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Rajasthan High Court judgments, 2003

757 judgments · page 25 of 38

High Courts30 Apr 2003Dismissed

Amra Ram Vs State of Rajasthan and Others

Rajasthan High Court · (2003) 3 RLW 1822 : (2003) 3 WLC 631

Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 330, 342, 343Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 16
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High Courts30 Apr 2003Dismissed

Suraj Mal Vs Ganghir Mal

Rajasthan High Court · (2003) 4 RLW 2648 : (2003) 3 WLC 211

Civil Procedure Code, 1908 (CPC) — Section 151Limitation Act, 1963 — Section 5Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(4)
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High Courts24 Apr 2003

Suresh Dutt Vs State of Rajasthan

Rajasthan High Court · (2003) CriLJ 3342 : (2003) 4 RLW 2552 : (2003) 3 WLC 655

Criminal Procedure Code, 1973 (CrPC) — Section 9Juvenile Justice Act, 1986 — Section 21(1), 32, 37Penal Code, 1860 (IPC) — Section 264, 302
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High Courts23 Apr 2003Dismissed

C.T.O. Vs Sadulshahar Krai Vikrai Sahakari Samiti

Rajasthan High Court · (2003) 4 RLW 2274 : (2004) 135 STC 90 : (2003) 129 TAXMAN 613 : (2003) 3 WLC 194

General Clauses Act, 1897 — Section 3(26)Rajasthan Sales Tax Act, 1954 — Section 3Transfer of Property Act, 1882 — Section 3
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