High Courts06 May 2003Allowed
Dhanraj and Others Vs State of Rajasthan
Rajasthan High Court · (2004) 2 RLW 851 : (2004) 2 RLW 850 : (2003) 4 WLC 621
Penal Code, 1860 (IPC) — Section 302, 34
COURT ARCHIVE
Rajasthan High Court judgments, 2003
757 judgments · page 24 of 38
High Courts06 May 2003Allowed
Jagdish Vs State of Rajasthan
Rajasthan High Court · (2004) 1 RLW 90
Penal Code, 1860 (IPC) — Section 366, 376
High Courts05 May 2003
Rameshwar Lal Vs Pyar Chand
Rajasthan High Court · (2003) 3 WLN 381
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3(5)
High Courts05 May 2003Dismissed
Sudhir Yadav Vs State of Rajasthan and Others
Rajasthan High Court · (2004) 2 RLW 893 : (2004) 1 WLC 787
Rajasthan Compassionate Appointment of Dependants of Deceased Government Servant Rules, 1996 — Rule 5
High Courts05 May 2003Partly Allowed
Kalu and Another Vs State of Rajasthan
Rajasthan High Court · (2004) 1 RLW 257
Penal Code, 1860 (IPC) — Section 147, 149, 302, 307
High Courts05 May 2003Dismissed
Ravindra Singh Yadav Vs Sainik School Society and Another
Rajasthan High Court · (2003) 3 RLW 1912 : (2003) 3 WLC 648
High Courts05 May 2003Allowed
Nandlal Vs Bhanwarlal and Another
Rajasthan High Court · (2003) 05 RAJ CK 0021
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 151
High Courts02 May 2003Allowed
Vinod Kumari Vs State of Rajasthan and Others
Rajasthan High Court · (2003) 3 RLW 1955 : (2003) 3 WLC 579
Constitution of India, 1950 — Article 14, 16, 16(2)
High Courts02 May 2003
Ram Kunwar and Others Vs State of Rajasthan
Rajasthan High Court · (2003) CriLJ 4162 : (2003) 4 RLW 2540 : (2003) 4 WLC 333
Penal Code, 1860 (IPC) — Section 147, 148, 149, 304, 324
High Courts02 May 2003
Official Liquidator Vs Sanjay Jain
Rajasthan High Court · (2004) 118 CompCas 597 : (2004) 49 SCL 570
Companies Act, 1956 — Section 454, 454(5)
High Courts01 May 2003Dismissed
Kansara Bearings (P) Ltd. Vs Assistant Commissioner of Income Tax
Rajasthan High Court · (2003) 184 CTR 68 : (2004) 270 ITR 235 : (2003) 132 TAXMAN 63
Income Tax Act, 1961 — Section 260A
High Courts01 May 2003Dismissed
United India Insurance Co. Ltd. Vs Union of India (UOI) and Others
Rajasthan High Court · (2003) 4 RLW 2671
Limitation Act, 1963 — Section 5
High Courts01 May 2003Dismissed
Modern Threads (I) Ltd. Vs Employees' State Insurance Corporation
Rajasthan High Court · (2003) 3 LLJ 445
Employees State Insurance Act, 1948 — Section 2(22)
High Courts01 May 2003Dismissed
Modern Threads (I) Ltd. Vs Employees State Insurance Corporation
Rajasthan High Court · (2003) 3 RLW 1977 : (2003) 3 WLC 583
Employees State Insurance Act, 1948 — Section 2(22)
High Courts01 May 2003Dismissed
Commissioner of Income Tax Vs Shree Barkha Synthetics Ltd.
Rajasthan High Court · (2003) 182 CTR 175 : (2004) 270 ITR 477
Income Tax Act, 1961 — Section 260A, 68
High Courts01 May 2003Allowed
Vishan Singh Vs The Labour Court and Others
Rajasthan High Court · (2004) 3 RLW 1572 : (2004) 2 WLC 361
Industrial Disputes Act, 1947 — Section 10
High Courts01 May 2003Dismissed
United India Insurance Co. Ltd. Vs Chetan Lal and Others
Rajasthan High Court · (2003) WLC 653 : (2003) 3 WLN 615
High Courts01 May 2003Dismissed
Rajasthan State Road Transport Corporation Vs Ugam Chand and Another
Rajasthan High Court · (2003) 4 RLW 2650 : (2003) 3 WLC 232
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts30 Apr 2003Dismissed
General Manager, Western Railway Church Gate and Others Vs Laxmi Narain Meena
Rajasthan High Court · (2004) 101 FLR 1190 : (2004) 2 RLW 776
Industrial Disputes Act, 1947 — Section 33, 33(C)(2)
High Courts30 Apr 2003Dismissed
Murari Lal Rathore Vs Jagdamba Traders and Another
Rajasthan High Court · AIR 2004 Raj 68 : (2003) 3 BC 435 : (2003) 4 RLW 2643 : (2003) 3 WLC 204
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3(5), 115