High Courts23 Apr 2003Dismissed
Ravindra Kumar Jain Vs Commissioner of Income Tax and Others
Rajasthan High Court · (2003) 184 CTR 391 : (2003) 263 ITR 368
Gift Tax Act, 1958 — Section 4(1)
COURT ARCHIVE
Rajasthan High Court judgments, 2003
757 judgments · page 26 of 38
High Courts23 Apr 2003Allowed
Haji Mohd. Ibrahim Vs State of Rajasthan and Others
Rajasthan High Court · (2004) 1 RLW 198 : (2004) 1 WLC 124
Rajasthan Service Rules, 1951 — Rule 179
High Courts23 Apr 2003Dismissed
Manak Enterprise and Others Vs State of Rajasthan and Another
Rajasthan High Court · (2004) CriLJ 854
Criminal Procedure Code, 1973 (CrPC) — Section 91
High Courts23 Apr 2003Dismissed
Bhawani Shankar Sharma Vs State of Rajasthan and Others
Rajasthan High Court · (2003) 4 RLW 2665 : (2003) 4 WLC 332
High Courts22 Apr 2003
Birla Cement Works and Another etc. Vs State of Rajasthan and Others
Rajasthan High Court · (2004) 1 ACC 86 : AIR 2003 Raj 251 : (2003) 4 RLW 2248 : (2003) 3 WLC 428
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1988 — Section 2(28)Rajasthan Motor Vehicles Taxation Act, 1951 — Section 2, 4
High Courts22 Apr 2003Dismissed
State of Rajasthan Vs Kesu Lal
Rajasthan High Court · (2004) 1 LLJ 767
Workmens Compensation Act, 1923 — Section 2, 3, 4A
High Courts22 Apr 2003Dismissed
Jai Kumar Sharma and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2003) 4 RLW 2489
Constitution of India, 1950 — Article 226
High Courts22 Apr 2003
Rajasthan State Road Transport Corporation and Another Vs Mangal Singh
Rajasthan High Court · (2003) 3 ACC 232
High Courts21 Apr 2003
Shakuntla Devi (Smt.) Vs Shiv Charan Sankhla
Rajasthan High Court · (2003) 3 CivCC 621 : (2004) 2 RLW 745
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482
High Courts21 Apr 2003Allowed
Mangtu Ram Vs State of Rajasthan
Rajasthan High Court · (2003) CriLJ 4733 : (2004) 1 RLW 226 : (2004) 1 WLC 256
Penal Code, 1860 (IPC) — Section 197, 52
High Courts21 Apr 2003
Saroj Sharma and Others Vs State of Raj. and Others
Rajasthan High Court · (2004) 3 RLW 1661
High Courts21 Apr 2003Allowed
Dhula and Others Vs State of Rajasthan
Rajasthan High Court · (2004) CriLJ 423 : (2004) 1 RCR(Criminal) 150 : (2003) 4 RLW 2186 : (2003) 3 WLC 276
Criminal Procedure Code, 1973 (CrPC) — Section 433, 482Rajasthan Prisons (Shortening of Sentences) Rules, 1958 — Rule 12
High Courts21 Apr 2003
Commissioner of Income Tax Vs Smt. Shakuntala Devi
Rajasthan High Court · (2003) 130 TAXMAN 192
Income Tax Act, 1961 — Section 256, 271
High Courts18 Apr 2003
Dr. Rajneesh Vs Savita and Another
Rajasthan High Court · AIR 2003 Raj 280 : (2003) 2 DMC 690 : (2004) 2 RCR(Civil) 426 : (2003) 4 RLW 2512 : (2003) 3 WLC 526
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6EHindu Marriage Act, 1955 — Section 13, 13(1), 23(1)
High Courts18 Apr 2003Dismissed
Sita Ram Vs State of Rajasthan
Rajasthan High Court · (2004) 1 RLW 208 : (2003) 4 WLC 715
Penal Code, 1860 (IPC) — Section 300, 304
High Courts18 Apr 2003Dismissed
Brij Kishore Ranga Vs State of Rajasthan and Others
Rajasthan High Court · (2003) 4 RLW 2177 : (2003) 3 WLC 234
Constitution of India, 1950 — Article 226
High Courts18 Apr 2003Dismissed
State of Rajasthan Vs Sher Singh and Another
Rajasthan High Court · (2004) 1 LLJ 752
Industrial Disputes Act, 1947 — Section 25B(2)
High Courts18 Apr 2003
Rajendra Kumar Lahoty Vs Dy. Commissioner of Income Tax
Rajasthan High Court · (2003) 132 TAXMAN 877
Income Tax Act, 1961 — Section 158B, 158BB, 69C
High Courts18 Apr 2003Dismissed
Rajendra Kumar Lahoty Vs Deputy Commissioner of Income Tax
Rajasthan High Court · (2003) 185 CTR 371 : (2004) 266 ITR 621
Income Tax Act, 1961 — Section 158BB, 260A, 69C
High Courts18 Apr 2003Dismissed
Oriental Insurance Co. Ltd. Vs Hakka Ram and Others
Rajasthan High Court · (2005) ACJ 296 : (2003) WLC 733
Central Motor Vehicles Rules, 1989 — Rule 3Motor Vehicles Act, 1988 — Section 149(2), 3