High Courts26 Aug 2002Dismissed

Prem Singh Vs State of Rajasthan

Rajasthan High Court · (2003) 1 WLC 3 : (2003) 3 WLN 339

Arms Act, 1959 — Section 25, 4Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 27
High Courts21 Aug 2002Allowed

Dr. Updesh Vs State of Rajasthan

Rajasthan High Court · (2002) 08 RAJ CK 0095

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 420Prevention of Corruption Act, 1988 — Section 13, 15