High Courts13 Aug 2002Dismissed
Rajasthan State Road Transport Corporation Vs Mahesh Kumar Mathur
Rajasthan High Court · (2003) WLC 167 : (2002) 4 WLN 705
COURT ARCHIVE
Rajasthan High Court judgments, 2002
1,112 judgments · page 12 of 56
High Courts13 Aug 2002Allowed
Ganpatlal and Others Vs State of Rajasthan
Rajasthan High Court · (2002) 08 RAJ CK 0096
Criminal Procedure Code, 1973 (CrPC) — Section 147, 156, 161, 173, 202Penal Code, 1860 (IPC) — Section 147, 323, 504
High Courts13 Aug 2002Allowed
Laxman Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2004) 2 RLW 1250 : (2003) 1 WLC 337 : (2003) 2 WLN 207
Constitution of India, 1950 — Article 226
High Courts13 Aug 2002
Commissioner of Income Tax Vs Ajay Kumar Sharma
Rajasthan High Court · (2003) 259 ITR 240
Income Tax Act, 1961 — Section 132, 158BD, 68
High Courts13 Aug 2002Allowed
Rastradoot Vs Union of India (UOI) and Another
Rajasthan High Court · (2003) 97 FLR 453 : (2003) 1 LLJ 528 : (2004) 1 RLW 582 : (2003) 1 WLC 659
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14B
High Courts13 Aug 2002Allowed
Pratap Singh Vs Superintendent of Police and Others
Rajasthan High Court · (2003) 1 WLC 80 : (2002) 5 WLN 403
Constitution of India, 1950 — Article 226
High Courts12 Aug 2002
Commissioner of Income Tax Vs P.N. Tewari, LIC of India
Rajasthan High Court · (2003) 131 TAXMAN 295
Income Tax Act, 1961 — Section 143, 154, 256
High Courts12 Aug 2002Allowed
Satveer Singh and Another Vs State of Rajasthan
Rajasthan High Court · (2004) 2 RLW 1034 : (2003) 1 WLC 350
Penal Code, 1860 (IPC) — Section 107, 306
High Courts09 Aug 2002Dismissed
Dilip Kumar Vs State of Rajasthan
Rajasthan High Court · (2004) 2 RLW 1244 : (2003) 1 WLC 18
Penal Code, 1860 (IPC) — Section 201, 302, 498A
High Courts09 Aug 2002Dismissed
Jyoti Prakash Vs State of Rajasthan and Others
Rajasthan High Court · (2004) 2 RLW 1241 : (2003) 1 WLC 108 : (2002) 4 WLN 717
Constitution of India, 1950 — Article 226
High Courts09 Aug 2002
Commissioner of Income Tax Vs Dy. Housing Commissioner, Raj. Housing Board, Jodhpur
Rajasthan High Court · (2002) 177 CTR 591
Income Tax Act, 1961 — Section 206, 256, 272A
High Courts09 Aug 2002Allowed
Smt. Pawan Bhargava Vs State of Rajasthan and Others
Rajasthan High Court · (2002) WLC 765 : (2002) 5 WLN 673
Limitation Act, 1963 — Article 137Rajasthan Non-Government Educational Institutions Act, 1989 — Section 21
High Courts09 Aug 2002
In Re: Om Metals and Minerals Ltd.
Rajasthan High Court · (2003) 43 SCL 381
Companies Act, 1956 — Section 100, 101, 201
High Courts09 Aug 2002
Commissioner of Income Tax Vs Deputy Housing Commissioner, Rajasthan Housing Board
Rajasthan High Court · (2004) 265 ITR 686
Income Tax Act, 1961 — Section 272A(2)(C)
High Courts09 Aug 2002Allowed
State of Rajasthan and Others Vs Rajesh Solvex Ltd.
Rajasthan High Court · (2004) 136 STC 568 : (2003) 1 WLC 14 : (2002) 4 WLN 657
Rajasthan Sales Tax Act, 1954 — Section 12, 4(2)
High Courts09 Aug 2002Dismissed
Commissioner of Income Tax Vs Deputy Housing Commissioner, Raj. Housing Board
Rajasthan High Court · (2003) 133 TAXMAN 93
Income Tax Act, 1961 — Section 206, 256(1), 272A(2)(c)
High Courts09 Aug 2002
Commissioner of Income Tax Vs Kanhaiya Lal
Rajasthan High Court · (2002) 177 CTR 440
Income Tax Act, 1961 — Section 132, 256, 271
High Courts08 Aug 2002Dismissed
Commissioner of Income Tax Vs Badrilal Chaturbhuj
Rajasthan High Court · (2004) 265 ITR 329
Income Tax Act, 1961 — Section 256(2), 271(1)
High Courts08 Aug 2002Allowed
Darshan Singh Vs The Judge, Labour Court and Others
Rajasthan High Court · (2002) 95 FLR 600 : (2004) 1 RLW 571 : (2003) 1 WLC 106 : (2002) 4 WLN 712
Industrial Disputes Act, 1947 — Section 10, 31(1), 33A
High Courts08 Aug 2002Dismissed
Commissioner of Income Tax Vs Milap Textile Mills
Rajasthan High Court · (2003) 179 CTR 119 : (2003) 264 ITR 451 : (2003) 131 TAXMAN 235
Income Tax Act, 1961 — Section 256(2), 271(1)