High Courts08 Aug 2002
Commissioner of Income Tax Vs Indo Continental Hotel and Resorts and Hotel Man Singh
Rajasthan High Court · (2002) 125 TAXMAN 58
Income Tax Act, 1961 — Section 256
COURT ARCHIVE
Rajasthan High Court judgments, 2002
1,112 judgments · page 13 of 56
High Courts08 Aug 2002
Sawai Madhopur Oil and Pulse Industries and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2001) 3 WLC 419 : (2003) 1 WLN 255
Civil Procedure Code, 1908 (CPC) — Section 4, 5, 50, 9Constitution of India, 1950 — Article 14, 19, 20, 21, 22Criminal Procedure Code, 1973 (CrPC) — Section 4, 451, 452, 453, 454
High Courts08 Aug 2002
Commissioner of Income Tax Vs BADRILAL CHATURBHUJ
Rajasthan High Court · (2002) 177 CTR 165
Income Tax Act, 1961 — Section 140A, 256, 271
High Courts07 Aug 2002Dismissed
Nathu Lal and Others Vs Smt. Gulab Bai and Others
Rajasthan High Court · (2003) 1 WLC 130 : (2002) 5 WLN 552
High Courts07 Aug 2002Dismissed
Harkori and Others Vs Tehal Singh
Rajasthan High Court · (2002) 08 RAJ CK 0098
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 151
High Courts07 Aug 2002Allowed
Union of India (UOI) Vs C.A.T. and Others
Rajasthan High Court · (2004) 1 RLW 576
Constitution of India, 1950 — Article 14, 16, 226
High Courts07 Aug 2002Allowed
Jodhpur Vidyut Vitran Nigam Limited and Another Vs Judge, Industrial Tribunal and Another
Rajasthan High Court · (2002) 5 WLC 102 : (2002) 5 WLN 230
Constitution of India, 1950 — Article 226, 227, 27Industrial Disputes Act, 1947 — Section 10
High Courts07 Aug 2002
R.P. Khunteta Vs Commissioner of Income Tax
Rajasthan High Court · (2002) 124 TAXMAN 420
Income Tax Act, 1961 — Section 16, 256
High Courts06 Aug 2002Allowed
Sunder Lal Vyas Vs State of Rajasthan and Others
Rajasthan High Court · (2003) 1 WLC 651 : (2003) 3 WLN 505
Constitution of India, 1950 — Article 14
High Courts06 Aug 2002
Commissioner of Income Tax Vs Elegant Homes (P) Ltd.
Rajasthan High Court · (2002) 177 CTR 261
Income Tax Act, 1961 — Section 158BC
High Courts06 Aug 2002Partly Allowed
Commissioner of Income Tax Vs Elegant Homes Pvt. Ltd.
Rajasthan High Court · (2003) 259 ITR 232 : (2002) 124 TAXMAN 819
Income Tax Act, 1961 — Section 158BB, 260A
High Courts06 Aug 2002
Gulzarilal Rawat Vs Commissioner of Income Tax
Rajasthan High Court · (2002) 177 CTR 496 : (2003) 259 ITR 176 : (2002) 124 TAXMAN 589
Income Tax Act, 1961 — Section 256
High Courts06 Aug 2002Dismissed
Khem Singh Deora Vs State of Rajasthan and Others
Rajasthan High Court · (2004) 1 RLW 565 : (2002) 5 WLC 1 : (2002) 5 WLN 251
Civil Services (Classification, Control and Appeal) Rules — Rule 16Rajasthan Transport Subordinate Service Rules, 1963 — Rule 27
High Courts06 Aug 2002Dismissed
Mst. Amina Vs State of Rajasthan
Rajasthan High Court · (2002) CriLJ 4431 : (2003) 2 DMC 515 : (2002) 4 WLC 409
Penal Code, 1860 (IPC) — Section 302
High Courts06 Aug 2002
Tasbeer Singh Vs State of Rajasthan
Rajasthan High Court · (2003) CriLJ 3393 : (2003) 4 RCR(Criminal) 681 : (2003) WLC 144
Essential Commodities Act, 1955 — Section 6A
High Courts05 Aug 2002Allowed
Govind Narain and Others Vs State of Raj.
Rajasthan High Court · (2002) 08 RAJ CK 0109
Criminal Procedure Code, 1973 (CrPC) — Section 227Penal Code, 1860 (IPC) — Section 302, 304B, 498A
High Courts05 Aug 2002Allowed
Shanti Lal Vs Collector and Another
Rajasthan High Court · AIR 2003 Raj 117 : (2002) 5 WLC 437
Stamp Act, 1899 — Section 47A
High Courts05 Aug 2002Allowed
Baso Devi Vs State of Rajasthan and Others
Rajasthan High Court · (2003) 3 WLN 460
Constitution of India, 1950 — Article 14
High Courts05 Aug 2002
Commissioner of Income Tax Vs Instrumentation Ltd.
Rajasthan High Court · (2002) 177 CTR 269 : (2002) 258 ITR 513 : (2002) 124 TAXMAN 754
Income Tax Act, 1961 — Section 256, 30, 31, 32, 33
High Courts05 Aug 2002
Commissioner of Income Tax Vs Prahlad Maliram
Rajasthan High Court · (2002) 177 CTR 274
Income Tax Act, 1961 — Section 143, 144, 154, 214, 244