CourtKutchehry.com

COURT ARCHIVE

Rajasthan High Court judgments, 2002

1,112 judgments · page 9 of 56

High Courts03 Sept 2002Dismissed

Pyare Lal Vs Executive Engineer and Another

Rajasthan High Court · (2003) 97 FLR 722 : (2003) 2 LLJ 1037

Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 10, 25FPayment of Wages Act, 1936 — Section 15(2)
Read judgment
High Courts02 Sept 2002Allowed

Laxman Das Vs Deoji Mal and Others

Rajasthan High Court · AIR 2003 Raj 74 : (2002) 4 WLC 297 : (2002) 4 WLN 664

Civil Procedure Code, 1908 (CPC) — Order 17 Rule 1, Order 18 Rule 13, Order 18 Rule 4, Order 18 Rule 5
Read judgment
High Courts30 Aug 2002Allowed

Smt. Suman Vs Surendra Kumar

Rajasthan High Court · AIR 2003 Raj 155 : (2003) 1 CivCC 393 : (2003) 1 DMC 805 : (2004) 1 RCR(Civil) 621 : (2004) 2 RLW 1258 : (2003) 1 WLC 257 : (2002) 5 WLN 718

Hindu Marriage Act, 1955 — Section 13B
Read judgment
High Courts28 Aug 2002Dismissed

Guman Mal Vs State of Rajasthan

Rajasthan High Court · (2002) 08 RAJ CK 0111

Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Evidence Act, 1872 — Section 21, 24, 25, 26, 27Penal Code, 1860 (IPC) — Section 302
Read judgment