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Rajasthan High Court judgments, 2001

1,257 judgments · page 6 of 63

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High Courts08 Nov 2001Dismissed

The State of Rajasthan Vs Gyaneshwar and Others

Rajasthan High Court · (2002) CriLJ 1312

Criminal Procedure Code, 1973 (CrPC) — Section 174, 313Penal Code, 1860 (IPC) — Section 304B, 498A
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High Courts08 Nov 2001Allowed

State of Rajasthan Vs Bhagwana Ram

Rajasthan High Court · (2002) 4 RLW 2420 : (2002) 5 WLC 369 : (2002) 4 WLN 569

Penal Code, 1860 (IPC) — Section 307
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High Courts08 Nov 2001Dismissed

State of Rajasthan and Others Vs Jagsir Singh and Another

Rajasthan High Court · (2002) 93 FLR 780 : (2002) 2 LLJ 701 : (2002) WLC 271

Industrial Disputes Act, 1947 — Section 25F
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High Courts08 Nov 2001Dismissed

Sunil Kumar Tyagi Vs State of Rajasthan and Another

Rajasthan High Court · (2001) 11 RAJ CK 0001

Criminal Procedure Code, 1973 (CrPC) — Section 482
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High Courts07 Nov 2001Dismissed

State of Rajasthan Vs Shanker Lal

Rajasthan High Court · (2003) 1 RLW 320 : (2002) 4 WLN 561

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 42, 42(1)
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High Courts07 Nov 2001Dismissed

Kedar Nath through L.Rs. Vs Union of India (UOI) and Others

Rajasthan High Court · (2002) 4 RLW 2359 : (2002) 1 WLC 571

Railway Servants (Discipline and Appeal) Rules, 1968 — Rule 14, 9
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High Courts07 Nov 2001Dismissed

Smt. Ansi Devi Vs State of Rajasthan and Others

Rajasthan High Court · (2002) 3 RLW 1905

Rajasthan Panchayati Raj Act, 1994 — Section 19(1)
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High Courts07 Nov 2001Allowed

Gokul Singh Vs State of Rajasthan and Others

Rajasthan High Court · (2002) 3 RLW 1736 : (2002) 3 WLC 97

Rajasthan Police Subordinate Service Rules, 1989 — Rule 2, 26, 28, 36
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High Courts06 Nov 2001Dismissed

Santosh Kanwar and Others Vs Surgyan Kanwar and Others

Rajasthan High Court · AIR 2002 Raj 152 : (2003) 3 RLW 1588 : (2002) 4 WLN 47

Civil Procedure Code, 1908 (CPC) — Order 16 Rule 6, 115, 3Rajasthan Panchayati Raj (Election) Rules, 1994 — Rule 80
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High Courts06 Nov 2001

Rakesh Sharma and Others Vs Surbhi Sharma

Rajasthan High Court · (2002) 1 DMC 666 : (2003) 1 RLW 338

Hindu Marriage Act, 1955 — Section 10, 13(1)
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High Courts06 Nov 2001Dismissed

Nemichand Kajala Vs Hindustan Petroleum Ltd.

Rajasthan High Court · (2002) 4 RLW 2323 : (2003) 3 RLW 1994

Constitution of India, 1950 — Article 226
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High Courts06 Nov 2001

Rakesh Sharma Vs Surbhi Sharma

Rajasthan High Court · AIR 2002 Raj 138 : (2003) 2 RCR(Civil) 366 : (2002) 1 WLC 717

Hindu Marriage Act, 1955 — Section 10, 13, 13(1)
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High Courts05 Nov 2001Dismissed

Kundanlal Pyarelal and Co. Vs Income Tax Officer

Rajasthan High Court · (2004) 265 ITR 654

Income Tax Act, 1961 — Section 148, 187, 256(2)Partnership Act, 1932 — Section 42
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High Courts05 Nov 2001Dismissed

Hemant Kumar and Others Vs State of Rajasthan and Others

Rajasthan High Court · (2003) 1 RLW 528

Criminal Procedure Code, 1973 (CrPC) — Section 319(3), 482Prevention of Food Adulteration Act, 1954 — Section 20, 20A
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High Courts05 Nov 2001Dismissed

Pankaj Kachhawah Vs State of Raj. and Others

Rajasthan High Court · (2002) 2 WLC 40 : (2002) 4 WLN 684

Constitution of India, 1950 — Article 14
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High Courts05 Nov 2001Dismissed

Pankaj Kachhawah Vs State of Rajasthan and Others

Rajasthan High Court · (2003) 3 RLW 1482

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High Courts05 Nov 2001

Bhakar Ram Vs State of Rajasthan and Others

Rajasthan High Court · (2003) 3 RLW 1870 : (2002) 5 WLC 187 : (2002) 2 WLN 92

Grant of House Building Advance to Government Servants Rules — Rule 12
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High Courts05 Nov 2001

KUNDANLAL PYARELAL and CO. Vs ITO

Rajasthan High Court · (2001) 172 CTR 17

Income Tax Act, 1961 — Section 143, 148, 187, 256, 42
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High Courts05 Nov 2001

Commissioner of Income Tax Vs LAKHPAT FILM EXCHANGE

Rajasthan High Court · (2002) 173 CTR 94

Income Tax Act, 1961 — Section 256
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High Courts05 Nov 2001

Commissioner of Income Tax Vs Ram Lal Kewal Chand

Rajasthan High Court · (2002) 123 TAXMAN 578

Income Tax Act, 1961 — Section 143, 144, 256
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