High Courts28 Nov 2001
Vinita and Others Vs Shri Ram and Others
Rajasthan High Court · (2003) ACJ 119 : (2002) WLC 93
COURT ARCHIVE
Rajasthan High Court judgments, 2001
1,257 judgments · page 4 of 63
High Courts27 Nov 2001Allowed
Hari Ram Vs Meesa Ram and Another
Rajasthan High Court · (2002) 3 RLW 1911
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 9
High Courts27 Nov 2001
Union of India (UOI) Vs Rishabhdev Textiles
Rajasthan High Court · (2002) 141 ELT 352
Central Excise Rules, 1944 — Rule 57QCentral Excises and Salt Act, 1944 — Section 35H(1)
High Courts27 Nov 2001
Javid Vs Lalji Yadav and Others
Rajasthan High Court · (2002) 1 ACC 702 : (2002) ACJ 702 : (2002) WLC 143
High Courts27 Nov 2001
Bhuri and Others Vs Shankar Lal and Others
Rajasthan High Court · (2002) ACJ 2007
High Courts27 Nov 2001
Manju Vs Mahavir Prasad Jain and Others
Rajasthan High Court · (2002) 1 ACC 363 : (2002) ACJ 363 : (2002) WLC 129
High Courts27 Nov 2001Allowed
Harvinder Singh and Others Vs Gurdeo Singh
Rajasthan High Court · (2003) 1 RLW 416 : (2002) 2 WLN 32
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts27 Nov 2001
Smt. Bhuri and Others Vs Shankar Lal and Another
Rajasthan High Court · (2003) 1 ACC 50
High Courts26 Nov 2001Allowed
Mohan Lal and Others Vs Bhawani Shanker and Another
Rajasthan High Court · (2003) 1 RLW 506
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6, Order 8 Rule 6A
High Courts24 Nov 2001Dismissed
O.P. Khairari Vs Rajasthan State Co-operative Spinning and Ginning Mills Federation Ltd. and Another
Rajasthan High Court · (2003) 1 RLW 572 : (2002) 4 WLC 448
Constitution of India, 1950 — Article 226
High Courts24 Nov 2001Allowed
Khajan Singh Vs State of Rajasthan
Rajasthan High Court · (2002) 4 RLW 2086 : (2002) 4 WLC 470
Penal Code, 1860 (IPC) — Section 302
High Courts23 Nov 2001Allowed
Ratan Lal and Others Vs State of Rajasthan
Rajasthan High Court · (2002) 4 RLW 2324 : (2002) 4 RLW 2042 : (2002) 4 WLN 628
Penal Code, 1860 (IPC) — Section 302, 34
High Courts23 Nov 2001Dismissed
Bhadar @ Bahadur and Another Vs State
Rajasthan High Court · (2002) 3 RLW 1708
Criminal Procedure Code, 1973 (CrPC) — Section 154Penal Code, 1860 (IPC) — Section 302, 34
High Courts23 Nov 2001
Radhey Mohan Vs State of Rajasthan and Others
Rajasthan High Court · (2003) 1 CivCC 458 : (2002) 4 RCR(Civil) 625 : (2002) 3 RLW 1496
Hindu Adoptions and Maintenance Act, 1956 — Section 5, 6, 6(1)
High Courts23 Nov 2001
State of Rajasthan and Others Vs Pappu @ Krishnamurari
Rajasthan High Court · (2002) 4 RLW 1956
Criminal Procedure Code, 1973 (CrPC) — Section 366, 374Penal Code, 1860 (IPC) — Section 302, 307, 452
High Courts23 Nov 2001Dismissed
Laxmi Niwas Vs State of Rajasthan and Others
Rajasthan High Court · (2002) 3 WLN 710
Penal Code, 1860 (IPC) — Section 323, 325, 341
High Courts22 Nov 2001Dismissed
Shyam Singh Hada and Others Vs State
Rajasthan High Court · (2002) CriLJ 1437 : (2003) 3 RLW 1918 : (2002) 1 WLC 382
Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 302, 376(2)
High Courts22 Nov 2001
Commissioner of Income Tax Vs Relaxo Footwear
Rajasthan High Court · (2002) 175 CTR 50
Income Tax Act, 1961 — Section 260A
High Courts22 Nov 2001Allowed
Union of India (UOI) and Others Vs Poosa Ram and Another
Rajasthan High Court · (2002) 3 RLW 1755 : (2002) 3 WLN 372
Railway Servants (Discipline and Appeal) Rules, 1968 — Rule 10(1), 10(2), 9(24)
High Courts21 Nov 2001Dismissed
State of Rajasthan Vs Poonam Ram
Rajasthan High Court · (2002) CriLJ 1596
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 353