High Courts21 Nov 2001Dismissed
The State of Rajasthan Vs Kalu Ram
Rajasthan High Court · (2002) 4 RLW 2520 : (2002) 5 WLC 168 : (2002) 4 WLN 35
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 34, 341, 376
COURT ARCHIVE
Rajasthan High Court judgments, 2001
1,257 judgments · page 5 of 63
High Courts20 Nov 2001Partly Allowed
Rania Vs Jagdish Chandra
Rajasthan High Court · AIR 2003 Raj 72 : (2002) WLC 283
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts20 Nov 2001Dismissed
State of Rajasthan and Others Vs Balaji Industries
Rajasthan High Court · AIR 2002 Raj 200 : (2002) 4 RLW 2332 : (2002) 4 RLW 2059 : (2002) 4 WLN 586
Municipalities Act, 1950 — Section 170, 170(11), 170(12), 311, 65
High Courts20 Nov 2001
All India ITDC Employees Union Vs Employees State Insurance Corp. Employees State Insurance Corp. Vs All India I.T.D.C. Employees Union and Others
Rajasthan High Court · (2003) 2 WLN 107
Constitution of India, 1950 — Article 226Employees State Insurance Act, 1948 — Section 1(4), 75(1)
High Courts20 Nov 2001Allowed
State of Rajasthan and Another Vs R.A.A.O. Association and Another
Rajasthan High Court · (2002) 3 RLW 1774 : (2002) 4 WLN 357
Rajasthan Civil Services (Accounts Service) Rules, 1954 — Rule 6, 7, 9
High Courts20 Nov 2001
Bhagwan Singh and Others Vs Rajasthan State Road Transport Corp. and Another
Rajasthan High Court · (2003) 1 RLW 360 : (2002) 1 WLC 554
Rajasthan State Road Transport Corporation Employees Service Regulations, 1965 — Regulation 105(V)
High Courts20 Nov 2001Dismissed
State of Rajasthan Vs Vinod
Rajasthan High Court · (2002) CriLJ 1308
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 457
High Courts20 Nov 2001Dismissed
All India I.T.D.C. Employees Union Vs Employees State Insurance Corp. and Others
Rajasthan High Court · (2000) 84 FLR 869 : (2002) 3 LLJ 917 : (2003) 1 RLW 25
Employees State Insurance Act, 1948 — Section 1(4), 74, 75
High Courts20 Nov 2001Allowed
State of Rajasthan and Others Vs R.A.A.O. Association and Another
Rajasthan High Court · (2002) 4 RLW 2300 : (2002) 4 WLN 357
Rajasthan Civil Services (Accounts Service) Rules, 1954 — Rule 7(3)
High Courts19 Nov 2001
Guman Mal and Another Vs State of Rajasthan and Others
Rajasthan High Court · (2002) 3 RLW 1886
Rajasthan Municipalities (Motion of No-confidence against Chairman and Vice Chairman) Rules, 1974 — Rule 3Rajasthan Municipalities Act, 1959 — Section 63, 9
High Courts19 Nov 2001Allowed
Bhag Chand Vs Ganpat and Others
Rajasthan High Court · (2002) 4 RLW 2175 : (2002) 4 WLC 460 : (2002) 5 WLN 485
Motor Vehicles Act, 1988 — Section 140
High Courts19 Nov 2001
Rajasthan Chamber of Commerce and Industry Vs K.S. Ramji and Others
Rajasthan High Court · (2003) 1 RLW 482
Rajasthan Shops and Commercial Establishments Act, 1958 — Section 28A
High Courts19 Nov 2001Dismissed
Kuna Ram Vs State of Rajasthan
Rajasthan High Court · (2002) 3 RCR(Criminal) 659 : (2002) 3 RLW 1547 : (2002) 4 WLC 469 : (2003) 1 WLN 693
Rajasthan Police Rules, 1965 — Rule 206
High Courts19 Nov 2001Allowed
Madho Singh and Another Vs State of Raj. and Others
Rajasthan High Court · (2002) CriLJ 1694 : (2003) 2 WLN 112
Criminal Procedure Code, 1973 (CrPC) — Section 24(8)
High Courts15 Nov 2001Dismissed
Dr. Kamal Gurvani Vs State of Rajasthan
Rajasthan High Court · (2003) 2 RCR(Criminal) 262 : (2003) 3 RLW 1515 : (2002) 4 WLC 463 : (2002) 4 WLN 66
Criminal Procedure Code, 1973 (CrPC) — Section 251, 255(1)Penal Code, 1860 (IPC) — Section 304A
High Courts09 Nov 2001Dismissed
Rakesh Bansal Vs State of Raj. and Another Prahlad Rai Vs State of Raj. and Another
Rajasthan High Court · (2002) 4 RLW 2145 : (2002) 4 WLN 618
Rajasthan Motor Vehicles Taxation Act, 1951 — Section 6(3)
High Courts09 Nov 2001Dismissed
Rakesh Bansal Vs State of Rajasthan and Another
Rajasthan High Court · (2002) 4 WLN 618
Rajasthan Motor Vehicles Taxation Act, 1951 — Section 6(3)
High Courts09 Nov 2001
Virendra Kumar Shah Vs C.P. Chaudhary and Others
Rajasthan High Court · (2003) 3 RLW 2036
Constitution of India, 1950 — Article 14, 16Rajasthan Financial Corporation (Staff) Regulations, 1958 — Regulation 19
High Courts08 Nov 2001Dismissed
Rajshree Synthetics Pvt. Ltd. Vs Commissioner of Income Tax and Another
Rajasthan High Court · (2002) 256 ITR 331
Income Tax Act, 1961 — Section 131, 68
High Courts08 Nov 2001Dismissed
Smt. Nidhi Dalela Vs Deepak Dalela
Rajasthan High Court · AIR 2002 Raj 128 : (2002) 2 DMC 182 : (2002) 1 WLC 737
Hindu Marriage Act, 1955 — Section 13