High Courts31 Oct 2001Dismissed
Agarsen Navyuvak Sevadal, Ramgarh Vs District Collector, Alwar and Another
Rajasthan High Court · (2002) 3 RLW 1490
Constitution of India, 1950 — Article 226Rajasthan Panchayat (General) Rules, 1961 — Rule 266(2)
COURT ARCHIVE
Rajasthan High Court judgments, 2001
1,257 judgments · page 8 of 63
High Courts31 Oct 2001Dismissed
Bhanwari and Others Vs State of Rajasthan
Rajasthan High Court · (2003) 3 RLW 1689 : (2002) 1 WLC 673
Criminal Procedure Code, 1973 (CrPC) — Section 161, 162Evidence Act, 1872 — Section 145, 153(3), 155Penal Code, 1860 (IPC) — Section 147, 149, 302
High Courts30 Oct 2001Dismissed
Nand Ram Another Vs State and Others
Rajasthan High Court · AIR 2002 Raj 235 : (2002) 3 WLN 268
Constitution of India, 1950 — Article 14
High Courts30 Oct 2001Allowed
Mangu Singh Vs State of Rajasthan
Rajasthan High Court · (2002) 2 WLC 102 : (2002) 5 WLN 331
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 34
High Courts30 Oct 2001Allowed
Rajasthan Shikshan Prashikshan Vidyapeeth Samiti Vs State of Rajasthan and Another
Rajasthan High Court · (2002) 92 FLR 1017 : (2003) 1 RLW 515
High Courts30 Oct 2001Dismissed
Chief Engineer, State of Rajasthan and Another Vs State of Rajasthan and Others
Rajasthan High Court · (2002) 93 FLR 782 : (2002) 2 LLJ 971
Industrial Disputes Act, 1947 — Section 25F
High Courts30 Oct 2001
Laxmi Narain Sharma and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2002) 3 RLW 1748
Constitution of India, 1950 — Article 226
High Courts30 Oct 2001
Ota Ram Vs State of Rajasthan
Rajasthan High Court · (2002) 3 RLW 1595 : (2002) 4 WLN 686
Penal Code, 1860 (IPC) — Section 366, 376, 511
High Courts30 Oct 2001
Commissioner of Income Tax Vs Surendra Textiles
Rajasthan High Court · (2002) 172 CTR 555 : (2002) 258 ITR 387
Income Tax Act, 1961 — Section 32, 43, 80AB, 80HH
High Courts30 Oct 2001
Kanhaiya Lal Vs State of Rajasthan and Others
Rajasthan High Court · (2002) 2 WLC 353 : (2002) 2 WLN 192
High Courts30 Oct 2001Dismissed
State of Rajasthan Vs Hari Chand
Rajasthan High Court · (2001) 10 RAJ CK 0016
Arms Act, 1959 — Section 25(1)(b)
High Courts30 Oct 2001Dismissed
State of Rajasthan and Others Vs Shivnandan Lal Sharma
Rajasthan High Court · (2003) 4 RLW 2224 : (2002) 1 WLC 98 : (2002) 4 WLN 436
Rajasthan Educational Service Rules, 1970 — Rule 25(11A)Rajasthan Service Rules, 1951 — Rule 26A
High Courts29 Oct 2001
Commissioner of Income Tax Vs LAXMI STORES
Rajasthan High Court · (2002) 172 CTR 548
Income Tax Act, 1961 — Section 132, 256, 271
High Courts29 Oct 2001Allowed
Goverdhan Lal and Others Vs Gajendra Kumar
Rajasthan High Court · AIR 2002 Raj 148 : (2002) 1 WLC 419
Guardians and Wards Act, 1890 — Section 10, 12, 5
High Courts29 Oct 2001Dismissed
Commissioner of Income Tax Vs Laxmi Stores
Rajasthan High Court · (2003) 261 ITR 621
Income Tax Act, 1961 — Section 132(2), 256(2), 271(1)
High Courts29 Oct 2001Dismissed
Associated Lime Stone Ltd. and Others Vs Rajasthan State Mines and Minerals Ltd. and Others
Rajasthan High Court · (2002) 4 RLW 2295 : (2002) 5 WLC 688
Constitution of India, 1950 — Article 226
High Courts16 Oct 2001Dismissed
Prithvi Raj Ratnu Vs State of Rajasthan and Another
Rajasthan High Court · (2002) 2 WLN 155
Constitution of India, 1950 — Article 309Limitation Act, 1963 — Section 5
High Courts16 Oct 2001Dismissed
Bhanwar Lal Vs State of Rajasthan
Rajasthan High Court · (2002) 4 RLW 2347 : (2001) 3 WLC 781 : (2000) WLC 83
Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 302, 382, 457
High Courts16 Oct 2001Allowed
Bhom Singh and Another Vs Kirat Singh and Another
Rajasthan High Court · (2002) 2 WLN 168
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 7
High Courts16 Oct 2001Dismissed
Sukh Dev Singh and Another Vs State of Rajasthan
Rajasthan High Court · (2003) 3 WLN 134
Criminal Procedure Code, 1973 (CrPC) — Section 162, 302, 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 34