High Courts12 Oct 2001Dismissed
Commissioner of Income Tax, Jaipur Vs Gulab Chand Mehtab Bai
Rajasthan High Court · (2004) 186 CTR 783 : (2002) 1 WLC 328 : (2002) 1 WLN 594
COURT ARCHIVE
Rajasthan High Court judgments, 2001
1,257 judgments · page 10 of 63
High Courts12 Oct 2001Allowed
Commissioner of Income Tax Vs Mangalam Arts
Rajasthan High Court · (2002) 124 TAXMAN 812
Income Tax Act, 1961 — Section 256(2), 80HHC
High Courts12 Oct 2001Allowed
Commissioner of Income Tax Vs Prakash Chand Maheshwari (HUF)
Rajasthan High Court · (2002) 173 CTR 442 : (2002) 254 ITR 170 : (2002) 122 TAXMAN 847
Income Tax Act, 1961 — Section 256
High Courts11 Oct 2001Allowed
Jai Ram and Others Vs State of Rajasthan
Rajasthan High Court · (2003) 3 RLW 1901
Penal Code, 1860 (IPC) — Section 100, 302, 307, 323, 324
High Courts11 Oct 2001Dismissed
Rajasthan State Road Transport Corporation and Another Vs Babu Singh and Another
Rajasthan High Court · (2003) ACJ 2069 : AIR 2002 Raj 186
Motor Vehicles Act, 1988 — Section 168
High Courts11 Oct 2001
State of Rajasthan Vs Mehta Transport Company and Others
Rajasthan High Court · AIR 2002 Raj 157
Constitution of India, 1950 — Article 226
High Courts11 Oct 2001Dismissed
Narain Lal Vs The State of Rajasthan
Rajasthan High Court · (2003) 1 RCR(Criminal) 288 : (2002) 4 RLW 2538 : (2002) 5 WLC 80 : (2002) 4 WLN 59
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 16, 17, 18, 50
High Courts11 Oct 2001Dismissed
Radha Kishan Vs LRs. of Gulshan Behari
Rajasthan High Court · (2003) 1 RLW 393 : (2002) 2 WLN 159
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(1), 19A
High Courts11 Oct 2001Allowed
Swaroopa Ram and Others Vs State of Rajasthan
Rajasthan High Court · (2002) CriLJ 463
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2)Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 201, 302, 304B, 498A
High Courts11 Oct 2001Allowed
East India Transport Agency Vs United Ir. Ins. Co. Ltd.
Rajasthan High Court · (2003) 3 RCR(Civil) 7 : (2003) 1 RLW 333 : (2002) WLC 37
Carriers Act, 1865 — Section 6, 9
High Courts11 Oct 2001Dismissed
New India Assurance Co. Ltd. Vs Prabhu Ram and Others
Rajasthan High Court · (2002) 2 ACC 644 : (2002) 1 ACC 292 : (2002) ACJ 292 : (2002) WLC 356
Motor Vehicles Act, 1988 — Section 146, 147, 149, 95, 96
High Courts10 Oct 2001Allowed
Commissioner of Income Tax Vs Techno Centre (India) (P.) Ltd.
Rajasthan High Court · (2002) 122 TAXMAN 844
Income Tax Act, 1961 — Section 256(1), 256(2), 32
High Courts10 Oct 2001
Commissioner of Income Tax Vs KESHAV KRAY VIKRAY SAHAKARI SAMITI LTD.
Rajasthan High Court · (2002) 172 CTR 552
Income Tax Act, 1961 — Section 10, 256, 37, 80P
High Courts10 Oct 2001Partly Allowed
Prahlad and Others Vs State of Rajasthan
Rajasthan High Court · (2003) 2 RCR(Criminal) 342 : (2003) 1 RLW 358 : (2002) 2 WLN 25
Penal Code, 1860 (IPC) — Section 324, 34, 341Probation of Offenders Act, 1958 — Section 4
High Courts10 Oct 2001Dismissed
Commissioner of Income Tax Vs Rajasthan Land Development Corporation
Rajasthan High Court · (2002) 255 ITR 199
Income Tax (Appellate Tribunal) Rules, 1963 — Rule 11Income Tax Act, 1961 — Section 10(20A), 256(2)Rajasthan Land Development Corporation Act, 1975 — Section 2
High Courts10 Oct 2001
Commissioner of Income Tax Vs ASSOCIATED STONE INDUSTRIES (KOTAH) LTD.
Rajasthan High Court · (2002) 176 CTR 77
Companies (Profits) Surtax Act, 1964 — Section 13Income Tax Act, 1961 — Section 143, 154, 256
High Courts10 Oct 2001
Artee Minerals and Others Vs State of Rajasthan
Rajasthan High Court · (2002) 4 RLW 1952 : (2002) 3 WLN 658
Criminal Procedure Code, 1973 (CrPC) — Section 482Insecticides Act, 1968 — Section 18, 24, 24(3), 24(4), 29
High Courts10 Oct 2001Dismissed
Hanuman Prasad Vs Jugal Singh
Rajasthan High Court · (2002) 3 WLN 311
Civil Procedure Code, 1908 (CPC) — Section 107, 115, 155
High Courts10 Oct 2001Dismissed
Commissioner of Income Tax Vs Fojmal Rajmal Chhabra
Rajasthan High Court · (2002) 254 ITR 320 : (2002) 120 TAXMAN 921
Income Tax Act, 1961 — Section 256, 36(1), 37
High Courts10 Oct 2001Dismissed
Commissioner of Income Tax Vs Associated Stone Industries (Kotah) Ltd.
Rajasthan High Court · (2002) 258 ITR 179
Companies (Profits) Surtax Act, 1964 — Section 13, 18Income Tax Act, 1961 — Section 143(3), 256(2)