High Courts16 Feb 2000Allowed

Pawan Kumar Vs State of Rajasthan

Rajasthan High Court · (2000) CriLJ 4325 : (2001) 1 DMC 560 : (2000) WLC 512

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts15 Feb 2000Dismissed

Tara Singh Vs State of Rajasthan

Rajasthan High Court · (2000) CriLJ 1982 : (2000) 2 RLW 803 : (2000) 2 WLC 520

Criminal Procedure Code, 1973 (CrPC) — Section 212, 215, 313, 464Penal Code, 1860 (IPC) — Section 302, 34, 394
High Courts10 Feb 2000Dismissed

Karam Chand Vs Shri Ashok Kumar

Rajasthan High Court · (2000) 3 RLW 1441 : (2000) 4 RLW 58 : (2000) 2 WLC 752 : (2000) 3 WLN 277

Civil Procedure Code, 1908 (CPC) — Section 115, 151Easements Act, 1882 — Section 60
High Courts09 Feb 2000Dismissed

Daya Ram and Others Vs Ganesh Ram

Rajasthan High Court · AIR 2000 Raj 377 : (2001) 1 CivCC 119 : (2000) 3 RLW 1590 : (2000) 4 WLC 218 : (2000) 2 WLN 551

Civil Procedure Code, 1908 (CPC) — Section 35A
High Courts09 Feb 2000Dismissed

Hanuman Vs The State of Rajasthan

Rajasthan High Court · (2000) 3 RLW 1844 : (2000) 3 WLC 30 : (2000) 2 WLN 482

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302