High Courts01 Feb 2000Allowed
Aryan Zinc Products Vs Commercial Taxes Officer, Special II
Rajasthan High Court · (2000) 119 STC 443
Rajasthan Sales Tax Act, 1954 — Section 2, 4(2)
COURT ARCHIVE
Rajasthan High Court judgments, 2000
765 judgments · page 37 of 39
High Courts01 Feb 2000
Dhanna Ram and Others Vs State of Rajasthan
Rajasthan High Court · (2000) CriLJ 1204 : (2000) 2 RLW 878 : (2000) 2 WLC 485
Penal Code, 1860 (IPC) — Section 323, 324, 326, 34, 447
High Courts31 Jan 2000
SMT. KAMLA DEVISETHIA Vs INCOME TAX OFFICER
Rajasthan High Court · (2000) 67 TTJ 219
Income Tax Act, 1961 — Section 263
High Courts28 Jan 2000Dismissed
Shiv Ram etc. Vs The State of Rajasthan and Others
Rajasthan High Court · AIR 2000 Raj 416 : (2000) 4 WLC 412
Constitution of India, 1950 — Article 21, 213Rajasthan Panchayati Raj Act, 1994 — Section 19
High Courts28 Jan 2000Dismissed
Assistant Commercial Taxes Officer, Flying Squad Vs Hafiz Iron Works
Rajasthan High Court · (2000) 119 STC 336
Rajasthan Sales Tax Act, 1954 — Section 22A(3), 22A(7)Rajasthan Sales Tax Rules, 1955 — Rule 62B
High Courts28 Jan 2000
Shiv Ram Vs State of Rajasthan
Rajasthan High Court · (2001) 1 RLW 16 : (2000) 3 WLN 563
Constitution of India, 1950 — Article 14, 16, 21, 226, 243Criminal Procedure Code, 1973 (CrPC) — Section 169, 173, 207, 208, 227Rajasthan Panchayati Raj (Third Amendment) Ordinance, 1999 — Section 19
High Courts28 Jan 2000Dismissed
Punjab Travel Co., Ahmedabad Vs Union of India (UOI) and Others
Rajasthan High Court · AIR 2000 Raj 294
Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 115Rajasthan Motor Vehicles Taxation Act, 1951 — Section 4
High Courts28 Jan 2000Dismissed
Ram Rai Vs Smt. Sulochna Devi
Rajasthan High Court · (2000) 3 CivCC 12
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts27 Jan 2000Dismissed
Assistant Commercial Taxes Officer Vs Shrinath Emporium
Rajasthan High Court · (2000) 2 RLW 1330 : (2000) 3 RLW 1542 : (2001) 123 STC 593 : (2001) 4 WLC 658
Rajasthan General Clauses Act, 1955 — Section 6Rajasthan Sales Tax Act, 1954 — Section 12
High Courts27 Jan 2000Dismissed
Commercial Taxes Officer Vs Derby Textiles Limited
Rajasthan High Court · (2002) 126 STC 543
Rajasthan Sales Tax Act, 1954 — Section 12
High Courts27 Jan 2000Allowed
Akhil Bharat Krishi Goseva Sangh and Another Vs State of Rajasthan and Others
Rajasthan High Court · AIR 2000 Raj 215 : (2000) 2 RLW 1012 : (2000) 4 WLC 739
Bovine Animal (Prohibition of Slaughter and Regulation of Temporary Migration or Export) Act, 1995 — Section 2, 5Rajasthan Bovine Animal (Prohibition of Slaughter and Regulation of Temporary Migration or Export) Rules, 1995 — Rule 4, 4
High Courts25 Jan 2000
SMT. GEETA DEVI Vs INCOME TAX OFFICER
Rajasthan High Court · (2000) 68 TTJ 729
High Courts25 Jan 2000Allowed
Assistant Commercial Taxes Officer, Anti-Evasion II Vs Rajendra Kumar Ashok Kumar
Rajasthan High Court · (2000) 2 RLW 1081 : (2000) 120 STC 227 : (2001) 4 WLC 678
Rajasthan Sales Tax Act, 1954 — Section 22A, 22A(3), 22A(5), 22A(6), 22A(7)
High Courts24 Jan 2000Allowed
Hari Singh and Another Vs State of Rajasthan
Rajasthan High Court · (2000) WLC 437 : (2000) 2 WLN 447
Criminal Procedure Code, 1973 (CrPC) — Section 174Penal Code, 1860 (IPC) — Section 107, 306
High Courts24 Jan 2000Allowed
Heera and Others Vs State of Rajasthan
Rajasthan High Court · (2000) WLC 414 : (2000) 2 WLN 446
Criminal Procedure Code, 1973 (CrPC) — Section 156, 174, 228, 323, 330Penal Code, 1860 (IPC) — Section 148, 149, 306, 323, 330
High Courts24 Jan 2000Allowed
P.G.O. Processors Private Limited Vs Commissioner, C. Ex.
Rajasthan High Court · (2000) 122 ELT 26 : (2000) 2 RLW 987 : (2000) 4 WLC 726
Central Excise Rules, 1944 — Rule 174Central Excises and Salt Act, 1944 — Section 11A, 33, 3A, 3A(1)
High Courts21 Jan 2000Allowed
Rajasthan State Road Transport Corporation Vs Jagdish Ram and Another
Rajasthan High Court · (2001) 3 LLJ 839 : (2000) 2 RLW 933 : (2000) 4 WLC 319
Industrial Disputes Act, 1947 — Section 11A, 2, 25F
High Courts21 Jan 2000Dismissed
Assistant Commercial Taxes Officer, Flying Squad, Raniwada Distt. Jalore (Rajasthan) Vs M/s. Voltas Limited Jaipur (Rajasthan)
Rajasthan High Court · (2001) 3 RLW 1382 : (2000) 120 STC 217 : (2001) 4 WLC 584 : (2001) 2 WLN 492 : (2000) 2 WLN 402
Rajasthan Sales Tax (Amendment) Act, 1995 — Section 78(5)Rajasthan Sales Tax (Amendment) Rules, 1996 — Rule 53Rajasthan Sales Tax Act, 1954 — Section 22
High Courts21 Jan 2000Dismissed
Assistant Commercial Taxes Officer Vs Jalani Karyalaya
Rajasthan High Court · (2000) 2 WLN 375
Rajasthan Sales Tax Act, 1994 — Section 16(1)(e)
High Courts20 Jan 2000Dismissed
State Vs Jhandu Ram and Others and Vice Versa
Rajasthan High Court · (2000) WLC 617 : (2000) 2 WLN 442
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 148, 149, 302, 325