COURT ARCHIVE

Rajasthan High Court judgments, 2000

765 judgments · page 39 of 39

High Courts04 Jan 2000Allowed

Sayed Faizul Mustfa Vs Judge, Labour Court and Another

Rajasthan High Court · (2001) 3 LLJ 77 : (2000) 2 WLC 578 : (2000) 2 WLN 21

Industrial Disputes Act, 1947 — Section 10

High Courts04 Jan 2000Allowed

Rajasthan High Court · AIR 2000 Raj 166 : (2000) 2 RLW 901 : (2000) 2 WLC 110

Constitution of India, 1950 — Article 226

High Courts04 Jan 2000Dismissed

Rajasthan High Court · AIR 2000 Raj 160 : (2000) 3 RLW 1629 : (2000) 4 WLC 124

Constitution of India, 1950 — Article 226Rajasthan Urban Improvement Trust Act, 1959 — Section 52(2)

High Courts04 Jan 2000Allowed

Rajasthan High Court · (2001) CriLJ 235 : (2000) WLC 309 : (2000) 2 WLN 81

Criminal Procedure Code, 1973 (CrPC) — Section 374

High Courts04 Jan 2000Dismissed

Rajasthan High Court · AIR 2000 Raj 238 : (2000) 2 WLC 231

Constitution of India, 1950 — Article 226Rajasthan Municipalities Act, 1959 — Section 63(1), 63(2), 63(4)