COURT ARCHIVE

Rajasthan High Court judgments, 2000

765 judgments · page 38 of 39

High Courts20 Jan 2000Allowed

Mahendra Singh Vs The State of Rajasthan

Rajasthan High Court · (2000) WLC 314 : (2000) 2 WLN 83

Criminal Procedure Code, 1973 (CrPC) — Section 313Essential Commodities Act, 1955 — Section 3, 7Penal Code, 1860 (IPC) — Section 109, 302, 307

High Courts20 Jan 2000Allowed

Khadi Gramodyog Pratisthan Vs State of Rajasthan and Others

Rajasthan High Court · (2000) 2 LLJ 493 : (2000) 4 WLC 106

Constitution of India, 1950 — Article 142, 226, 227, 311(2)Industrial Disputes Act, 1947 — Section 11APenal Code, 1860 (IPC) — Section 380

High Courts20 Jan 2000Dismissed

Commercial Taxes Officer, Anti-Evasion Vs Auto and Bearings Auto and Bearings Vs Commercial Taxes Officer, Anti-Evasion

Rajasthan High Court · (2001) 121 STC 304 : (2002) 1 WLN 489

Rajasthan Sales Tax Act, 1954 — Section 15, 16(1)

High Courts18 Jan 2000

Kishana Vs State of Rajasthan

Rajasthan High Court · (2000) 2 WLN 437

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 302, 411, 458, 460

High Courts18 Jan 2000Dismissed

Commercial Taxes Officer Vs Vishnu Metals

Rajasthan High Court · (2000) 120 STC 433 : (2001) 4 WLC 754

Rajasthan Sales Tax Act, 1954 — Section 4(2)

High Courts17 Jan 2000Dismissed

Additional Commissioner, Commercial Taxes Vs Life Guard Distributors

Rajasthan High Court · (2000) 2 RLW 1340 : (2001) 121 STC 102 : (2001) 4 WLC 710

Drugs and Cosmetics Act, 1940 — Section 3, 5

High Courts17 Jan 2000Dismissed

M/s Sanjay Industries Suwana, Distt. Bhilwara Vs Commercial Taxes Officer, Bhilwara

Rajasthan High Court · (2001) 3 RLW 1481 : (2000) 120 STC 12 : (2001) 4 WLC 641 : (2001) 2 WLN 505

Central Sales Tax Act, 1956 — Section 14, 15Rajasthan Sales Tax Act, 1954 — Section 11B(1), 4(2), 5C, 5CC, 5CCCC

High Courts14 Jan 2000Dismissed

Sharvan Singh Vs State of Rajasthan

Rajasthan High Court · (2001) WLC 190 : (2000) 2 WLN 430

Penal Code, 1860 (IPC) — Section 201, 302

High Courts14 Jan 2000Dismissed

Commercial Taxes Officer Vs Prakash Udhyog

Rajasthan High Court · (2002) 126 STC 372 : (2000) 2 WLN 509

Rajasthan Sales Tax Act, 1994 — Section 2(27)

High Courts13 Jan 2000Dismissed

Manoj Kumar Sharma Vs Mahadev Prasad and Others

Rajasthan High Court · (2000) 01 RAJ CK 0028

Civil Procedure Code, 1908 (CPC) — Section 115

High Courts13 Jan 2000Allowed

Shripal Jain and Others Vs State of Rajasthan and Others

Rajasthan High Court · AIR 2000 Raj 222 : (2000) 3 RLW 1714

Constitution of India, 1950 — Article 243 , 243KRajasthan Panchayat (Election) Raj Rules, 1994 — Rule 59, 61Rajasthan Panchayati Raj Act, 1994 — Section 102, 17(2), 28, 29, 5

High Courts11 Jan 2000Dismissed

Assistant Commissioner, Commercial Taxes Vs Nagauri Industries

Rajasthan High Court · (2000) 120 STC 383

Central Sales Tax Act, 1956 — Section 8(5)Rajasthan Sales Tax Act, 1954 — Section 4(2)

High Courts11 Jan 2000Allowed

Assistant Commercial Taxes Officer Vs Mewar Welding Works

Rajasthan High Court · (2000) 119 STC 576

High Courts10 Jan 2000Dismissed

Assistant Commissioner Vs Karya Palak Engineer

Rajasthan High Court · (2006) 143 STC 663

Constitution of India, 1950 — Article 265, 285(1)Rajasthan Sales Tax Act, 1954 — Section 16(1), 21

High Courts07 Jan 2000Dismissed

Santosh Kumar Jain Vs Firm Suganchand Radhey Shyam and Others

Rajasthan High Court · AIR 2000 Raj 226 : (2000) 3 RLW 1711 : (2000) 4 WLC 111

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 17, Order 41 Rule 19

High Courts07 Jan 2000Dismissed

Rambagh Palace Hotel Ltd. Vs State of Rajasthan and Others

Rajasthan High Court · (2000) 86 FLR 134 : (2000) 1 LLJ 1165 : (2000) 2 WLC 338 : (2000) 2 WLN 449

Constitution of India, 1950 — Article 136, 226Industrial Disputes Act, 1947 — Section 10, 10(1), 12, 2K

High Courts07 Jan 2000Dismissed

Narain Prasad Vs State of Rajasthan and Others

Rajasthan High Court · (2000) 3 RLW 1568 : (2000) 2 WLN 251

Rajasthan Imposition of Ceiling on Agricultural Holdings Act, 1973 — Section 30CRajasthan Tenancy (Fixation of Ceiling of Land) Government Rules, 1963 — Rule 19

High Courts06 Jan 2000Allowed

Smt. Ganpati Vs State of Rajasthan

Rajasthan High Court · (2000) 3 WLN 177

Criminal Procedure Code, 1973 (CrPC) — Section 164

High Courts05 Jan 2000Allowed

Assistant Commercial Taxes Officer Vs Ambika Cement Pipe Factory

Rajasthan High Court · (2000) 120 STC 442 : (2000) 4 WLC 115

Rajasthan Sales Tax Act, 1954 — Section 10B, 10B(1), 10B(2), 10C

High Courts04 Jan 2000Dismissed

Municipal Board and Another Vs Salim Khan and Another

Rajasthan High Court · (2000) 86 FLR 793 : (2000) 2 LLJ 696 : (2000) 3 RLW 1618 : (2000) 2 WLC 516

Payment of Gratuity Act, 1972 — Section 14