High Courts02 Mar 2000Allowed
Ram Niwas Saini Vs State of Rajasthan and Another
Rajasthan High Court · AIR 2000 Raj 318 : (2000) 4 WLC 755
Rajasthan Municipalities Act, 1959 — Section 63, 63(4)
COURT ARCHIVE
Rajasthan High Court judgments, 2000
765 judgments · page 33 of 39
High Courts02 Mar 2000Allowed
Ratan Singh and Others Vs Chain Singh
Rajasthan High Court · (2000) CriLJ 2736 : (2000) 3 RCR(Criminal) 617 : (2000) 3 WLC 142
Criminal Procedure Code, 1973 (CrPC) — Section 200, 256Penal Code, 1860 (IPC) — Section 143, 149, 426, 500
High Courts02 Mar 2000Allowed
Devendra Kumar Vs UCO Bank and Another
Rajasthan High Court · (2000) 03 RAJ CK 0017
Limitation Act, 1963 — Section 18
High Courts02 Mar 2000Dismissed
Assistant Commercial Taxes Officer Vs Mahaveer Chand Jain and Company
Rajasthan High Court · (2000) 120 STC 212
High Courts01 Mar 2000Dismissed
State of Rajasthan Vs Ratan Singh and Others
Rajasthan High Court · (2000) CriLJ 3583 : (2000) 2 RLW 1142 : (2000) 3 WLC 90
Penal Code, 1860 (IPC) — Section 302, 304, 307, 323, 34
High Courts01 Mar 2000Dismissed
Vikram Singh and Others Vs Sub-Divisional Magistrate and Others
Rajasthan High Court · (2000) CriLJ 5093
Criminal Procedure Code, 1973 (CrPC) — Section 107, 115, 116, 116(3), 145Rajasthan Tenancy Act, 1955 — Section 180, 19
High Courts01 Mar 2000Dismissed
Gurcharan Singh and Another Vs Divisional Commissioner Bikaner and Others
Rajasthan High Court · (2000) WLC 417 : (2000) 2 WLN 368
Constitution of India, 1950 — Article 226, 227
High Courts01 Mar 2000Allowed
Kishan Vs State of Rajasthan
Rajasthan High Court · (2000) CriLJ 3408 : (2000) 2 WLN 498
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 482, 82Prevention of Food Adulteration Act, 1954 — Section 16, 7
High Courts29 Feb 2000Dismissed
Jiya Ram Vs State of Rajasthan
Rajasthan High Court · (2000) CriLJ 2502 : (2000) 3 RLW 1787
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 279, 304A
High Courts29 Feb 2000Dismissed
Ramjilal Yadav Vs State of Rajasthan and Others
Rajasthan High Court · AIR 2000 Raj 291 : (2000) 4 WLC 93
Rajasthan Panchayati Raj (Election) Rules, 1994 — Rule 49, 51, 52, 59(14)Rajasthan Panchayati Raj Act, 1994 — Section 43
High Courts29 Feb 2000
Ram Bilas Vs Board of Revenue and Others
Rajasthan High Court · (2001) 1 RLW 131 : (2000) 3 RLW 1719 : (2000) 2 WLC 505 : (2000) 3 WLN 572
Civil Procedure Code, 1908 (CPC) — Section 11Rajasthan Tenancy Act, 1955 — Section 212
High Courts29 Feb 2000Allowed
Champalal and Another Vs State of Rajasthan
Rajasthan High Court · (2000) CriLJ 2620 : (2000) WLC 296 : (2000) 2 WLN 74
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 482Prevention of Food Adulteration Act, 1954 — Section 13(2), 16, 7
High Courts29 Feb 2000Dismissed
Chunni Lal Vs State of Rajasthan
Rajasthan High Court · (2000) CriLJ 2499
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 279, 304A, 337, 338
High Courts29 Feb 2000Allowed
Harjeet Vs Megha and Others
Rajasthan High Court · (2002) 1 CivCC 415 : (2000) 4 RCR(Criminal) 456 : (2000) 2 RCR(Rent) 416 : (2000) 3 RLW 1457 : (2000) 4 WLC 369 : (2000) 2 WLN 221
Civil Procedure Code, 1908 (CPC) — Section 115Registration Act, 1908 — Section 17Transfer of Property Act, 1882 — Section 54, 55
High Courts25 Feb 2000
Maruti Mills (P.) Ltd. Vs Union of India and Others
Rajasthan High Court · (2001) 250 ITR 348 : (2000) 2 WLC 500
Income Tax Act, 1961 — Section 131, 131(1), 131(1A), 131(2), 131(3)
High Courts25 Feb 2000
MARUTI MILLS (P) LTD. Vs UNION OF INDIA and Others
Rajasthan High Court · (2000) 159 CTR 142 : (2000) 2 RLW 896
Income Tax Act, 1961 — Section 1, 131, 133A
High Courts24 Feb 2000
Birla Cement Works and Another Vs State of Rajasthan and Others
Rajasthan High Court · AIR 2000 Raj 251 : (2000) 2 RLW 1152 : (2001) 4 WLC 500
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, 11Constitution of India, 1950 — Article 14 , 226Rajasthan Motor Vehicles Taxation Act, 1951 — Section 14, 4
High Courts24 Feb 2000Dismissed
State of Rajasthan Vs Dalip Singh and Others
Rajasthan High Court · (2000) 1 WLC 150 : (2000) 2 WLN 345
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 325, 34
High Courts23 Feb 2000Allowed
Hotel Mansingh Vs Judge, Industrial Tribunal and Another
Rajasthan High Court · (2000) 2 LLJ 1241 : (2000) 4 WLC 184 : (2000) 2 WLN 704
Industrial Disputes Act, 1947 — Section 17B, 2, 2A, 33(2)
High Courts23 Feb 2000
State of Rajasthan Vs Hanuman Singh and Others
Rajasthan High Court · (2002) 1 WLC 436 : (2000) 3 WLN 557
Rajasthan Imposition of Ceiling on Agricultural Holdings Act, 1973 — Section 15(2), 4Rajasthan Tenancy Act, 1955 — Section 30