COURT ARCHIVE

Rajasthan High Court judgments, 2000

765 judgments · page 31 of 39

High Courts03 Apr 2000Dismissed

CTO Vs Bhartiya Ispat Udhyog

Rajasthan High Court · (2000) 2 WLN 7

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High Courts03 Apr 2000Allowed

Harjeet Singh Vs The State of Rajasthan

Rajasthan High Court · (2000) 2 WLN 256

Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 379

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High Courts31 Mar 2000

State of Rajasthan Vs Darbara Singh

Rajasthan High Court · (2000) CriLJ 2906 : (2001) 1 RLW 249 : (2000) 2 WLN 685

Arms Act, 1959 — Section 25, 26, 27, 29, 3Constitution of India, 1950 — Article 22Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313, 342

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High Courts30 Mar 2000

Asuram Vs Tehsildar, Sanchore

Rajasthan High Court · AIR 2000 Raj 345

Rajasthan Agriculture Credit Operations (Removal of Difficulties) Act, 1974 — Section 13, 14, 14(4)

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High Courts29 Mar 2000Dismissed

Chowksi and Company Vs Bansiram Kartar Chand

Rajasthan High Court · (2000) 3 RLW 1572 : (2000) 4 WLC 142 : (2000) 3 WLN 273

Contract Act, 1872 — Section 23, 28

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High Courts29 Mar 2000

Tara Singh Vs Lrs. of Dulla Singh

Rajasthan High Court · (2000) 4 WLC 199 : (2000) 3 WLN 128

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High Courts29 Mar 2000Dismissed

Sapna Saree Centre and Others Vs Bank of Rajasthan Ltd.

Rajasthan High Court · AIR 2001 Raj 67 : (2000) 4 WLC 328

Civil Procedure Code, 1908 (CPC) — Order 37 Rule 4(5)Limitation Act, 1963 — Section 19

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High Courts29 Mar 2000

Man Singh Vs State of Rajasthan

Rajasthan High Court · (2000) 2 WLN 717

Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 50, 8

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High Courts28 Mar 2000Allowed

Rajasthan Medical and Sales Representatives Union and Others Vs Industrial Research Institute Pvt. Ltd. and Others

Rajasthan High Court · (2000) 87 FLR 563 : (2001) 1 LLJ 91 : (2000) 3 RLW 1746 : (2000) 4 WLC 473

Industrial Disputes Act, 1947 — Section 2Sales Promotion Employees (Conditions of Service) Act, 1976 — Section 2, 6, 6(2)

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High Courts28 Mar 2000Allowed

Sultan Singh Vs State of Rajasthan and Others

Rajasthan High Court · (2000) 3 RLW 1500 : (2000) 2 WLN 232

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High Courts27 Mar 2000Dismissed

Dainik Navjyoti Vs The State of Rajasthan and Others

Rajasthan High Court · AIR 2000 Raj 381 : (2000) 3 WLC 679

Rajasthan Lands and Buildings Tax Act, 1964 — Section 11, 16(1)

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High Courts24 Mar 2000Dismissed

New India Assurance Co. Ltd. Vs Motor Accidents Claims Tribunal and Others

Rajasthan High Court · (2002) ACJ 76 : (2000) 3 RLW 1739 : (2000) 2 WLN 140

Constitution of India, 1950 — Article 226, 227Motor Vehicles Act, 1988 — Section 140, 149, 161, 162

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High Courts24 Mar 2000

Smt. Krishna Khandelwal Vs State of Rajasthan

Rajasthan High Court · (2001) 1 RLW 421 : (2000) 4 WLC 357 : (2000) 3 WLN 594

Civil Procedure Code, 1908 (CPC) — Order 12 Rule 5, 80, 96Contract Act, 1872 — Section 73Interest Act, 1839 — Section 1

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High Courts24 Mar 2000Dismissed

Hadoti Kshetnya Gramin Bank and Others Vs Govindlal and Another

Rajasthan High Court · (2000) 03 RAJ CK 0004

Rajasthan Co-operative Societies Act, 1965 — Section 135, 75

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High Courts23 Mar 2000Allowed

Bhanwar Lal Vs Shankar Lal and Others

Rajasthan High Court · (2000) 03 RAJ CK 0048

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High Courts23 Mar 2000

New India Assurance Company Ltd., Jodhpur Vs Shanker Lal and Others

Rajasthan High Court · (2001) 1 RLW 297 : (2000) 2 WLN 293

Constitution of India, 1950 — Article 226, 227Motor Vehicles Act, 1988 — Section 110Workmens Compensation Act, 1923 — Section 4

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High Courts16 Mar 2000Dismissed

Jugal Kishore and Others Vs Board of Revenue and Others

Rajasthan High Court · (2000) 2 WLC 653 : (2000) 3 WLN 296

Civil Procedure Code, 1908 (CPC) — Section 144Constitution of India, 1950 — Article 226, 227

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High Courts16 Mar 2000Dismissed

Gopiram Tailor Vs Om Shanker and Others

Rajasthan High Court · AIR 2000 Raj 282 : (2000) 2 WLC 459

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 16

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High Courts16 Mar 2000

Anil Kothari Vs Mewar Anchalik Gramin Bank and Others

Rajasthan High Court · (2000) 2 WLN 370

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High Courts15 Mar 2000

Commissioner of Income Tax Vs Jain Construction Co.

Rajasthan High Court · (2001) 116 TAXMAN 129

Income Tax Act, 1961 — Section 256, 263

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