High Courts23 Feb 2000Dismissed
State Vs Surajmal
Rajasthan High Court · (2000) WLC 322 : (2000) 2 WLN 720
COURT ARCHIVE
Rajasthan High Court judgments, 2000
765 judgments · page 34 of 39
High Courts23 Feb 2000
Raj Gajendra Singh and Others Vs Board of Revenue for Rajasthan, Ajmer and Others
Rajasthan High Court · (2001) 1 RLW 224 : (2000) 4 WLC 689 : (2000) 3 WLN 304
Hindu Succession Act, 1956 — Section 4Land Ceiling Act — Section 4Rajasthan Tenancy (Amendment) Act, 1976 — Section 30
High Courts23 Feb 2000Allowed
Bhanwar Lal Vs Judge, Industrial Tribunal and Another
Rajasthan High Court · (2002) 4 LLJ 659
Industrial Disputes Act, 1947 — Section 33(2)
High Courts23 Feb 2000Allowed
Smt. Sunita and Others Vs State of Rajasthan
Rajasthan High Court · (2000) CriLJ 2621
Hindu Marriage Act, 1955 — Section 13Penal Code, 1860 (IPC) — Section 406, 497
High Courts23 Feb 2000Allowed
Gauri Shankar and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2000) 4 RLW 64 : (2000) 4 WLC 711 : (2000) 3 WLN 290
Rajasthan Land Reforms and Resumption of Jagirs Act, 1952 — Section 10, 9Rajasthan Tenancy Act, 1955 — Section 19
High Courts23 Feb 2000Allowed
Commissioner of Income Tax Vs Dhanraj Mundra
Rajasthan High Court · (2001) 168 CTR 470 : (2002) 257 ITR 785
Income Tax Act, 1961 — Section 209A, 209A(1), 209A(4), 217(1), 217A
High Courts23 Feb 2000Dismissed
Manhish Singhvi Vs J.N.V. University, Jodhpur and Others
Rajasthan High Court · AIR 2000 Raj 383 : (2000) 2 RLW 1095 : (2000) 2 WLC 730
Constitution of India, 1950 — Article 226
High Courts23 Feb 2000
COMMISSIONER OF INCOME TAX Vs DHANRAJ MUNDRA
Rajasthan High Court · (2001) 116 TAXMAN 132
Income Tax Act, 1961 — Section 209A, 217, 256
High Courts22 Feb 2000
Asstt. Commissioner of Income Tax Vs Ajay Vijay Traders
Rajasthan High Court · (2001) 167 CTR 189 : (2001) 4 WLC 339
Civil Procedure Code, 1908 (CPC) — Section 100Income Tax Act, 1961 — Section 161, 260A
High Courts22 Feb 2000Allowed
Commissioner of Income Tax Vs Mohd. Bux Shokat Ali (No. 1)
Rajasthan High Court · (2002) 256 ITR 355 : (2003) 127 TAXMAN 521
Income Tax Act, 1961 — Section 256(1), 256(2), 32
High Courts22 Feb 2000Dismissed
Nagar Palika Mandal, Rajsamand Vs J.K. Industries Ltd.
Rajasthan High Court · AIR 2000 Raj 300 : (2000) 2 RLW 776 : (2000) 3 WLC 134
Rajasthan Municipalities Act, 1959 — Section 143
High Courts22 Feb 2000Allowed
Anu Products Ltd. and Others Vs The State
Rajasthan High Court · (2001) CriLJ 1551 : (2000) WLC 327 : (2000) 2 WLN 480
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts22 Feb 2000Dismissed
State of Rajasthan Vs Bapu Lal Bhandari
Rajasthan High Court · (2000) 2 WLN 479
High Courts21 Feb 2000Allowed
Ram Charan Sharma and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2001) 3 LLJ 655 : (2000) 3 RLW 1532 : (2000) 2 WLN 241
Constitution of India, 1950 — Article 19(1)Industrial Disputes Act, 1947 — Section 2
High Courts21 Feb 2000Allowed
Kachroo and Others Vs State of Rajasthan
Rajasthan High Court · (2000) 2 WLN 467
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323
High Courts21 Feb 2000Dismissed
Panjumal Sindhi Vs Ram Narain
Rajasthan High Court · (2000) 3 RLW 1741 : (2000) 4 WLC 379 : (2000) 2 WLN 51
Civil Procedure Code, 1908 (CPC) — Section 115, 151Easements Act, 1882 — Section 60
High Courts18 Feb 2000Allowed
Ram Niwas and Others Vs State of Rajasthan
Rajasthan High Court · (2000) 3 WLN 85
Constitution of India, 1950 — Article 1, 4Criminal Procedure Code, 1973 (CrPC) — Section 202Penal Code, 1860 (IPC) — Section 120B, 147, 148, 149, 182
High Courts18 Feb 2000Allowed
Om Prakash Vs State of Rajasthan
Rajasthan High Court · (2000) 2 WLN 489
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 201, 302, 313
High Courts18 Feb 2000Allowed
Laxman Vs State of Rajasthan
Rajasthan High Court · (2001) CriLJ 1150
Penal Code, 1860 (IPC) — Section 376Prevention of Corruption Act, 1947 — Section 5(1), 5(2)
High Courts18 Feb 2000
Chiman Lal Vs State of Rajasthan and Others
Rajasthan High Court · AIR 2000 Raj 206 : (2000) 3 RCR(Civil) 492 : (2000) 2 RLW 911 : (2000) 2 WLC 1
Rajasthan Panchayat (General) Rules, 1961 — Rule 272Rajasthan Panchayat Act, 1953 — Section 27A