High Courts01 Aug 1997
Rajendra Singh and Another Vs Smt. Asha Mehta
Rajasthan High Court · (1998) 2 WLC 518 : (1997) 2 WLN 192
Criminal Procedure Code, 1973 (CrPC) — Section 156, 173, 176, 189, 190Penal Code, 1860 (IPC) — Section 406, 498A
COURT ARCHIVE
Rajasthan High Court judgments, 1997
554 judgments · page 12 of 28
High Courts01 Aug 1997Dismissed
Makhan Singh Vs Smt. Bant Kaur
Rajasthan High Court · (1997) 3 RLW 1658 : (1998) 1 WLC 378 : (1997) 2 WLN 195
Criminal Procedure Code, 1973 (CrPC) — Section 125, 432, 482Penal Code, 1860 (IPC) — Section 496, 498A
High Courts01 Aug 1997Dismissed
Ram Prasad Vs Hari Narain and Others
Rajasthan High Court · AIR 1998 Raj 185 : (1998) 3 CivCC 539 : (1997) 3 WLC 631 : (1997) 2 WLN 393
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 2Evidence Act, 1872 — Section 118Powers of Attorney Act, 1882 — Section 2
High Courts01 Aug 1997Dismissed
Dayal Singh Vs State of Rajasthan
Rajasthan High Court · (1998) CriLJ 567 : (1997) 3 RLW 1504 : (1998) 1 WLC 109 : (1997) 2 WLN 206
Criminal Procedure Code, 1973 (CrPC) — Section 433Penal Code, 1860 (IPC) — Section 302Prevention of Food Adulteration Act, 1954 — Section 16, 7
High Courts01 Aug 1997Allowed
Krishi Upaj Mandi Samiti, Chittorgarh Vs Mahaveer Oil Mill, Chittorgarh and Others
Rajasthan High Court · AIR 1998 Raj 5 : (1997) 3 RLW 1507 : (1997) 3 WLC 199 : (1997) 2 WLN 185
Constitution of India, 1950 — Article 226Rajasthan Agricultural Produce Markets Act, 1961 — Section 14Rajasthan Agricultural Produce Markets Rules, 1963 — Rule 64
High Courts31 Jul 1997Dismissed
Jaldai Shramik Kalyan Sangh Vs State of Rajasthan and Others
Rajasthan High Court · (1997) 2 LLJ 161 : (1997) 3 RLW 1603
Constitution of India, 1950 — Article 226
High Courts30 Jul 1997
Shahbuddin Gouri Vs Fazal Khan
Rajasthan High Court · (1997) 3 RLW 2047 : (1997) 2 WLN 182
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts30 Jul 1997Dismissed
Abdul Rashid Vs State of Rajasthan
Rajasthan High Court · (1998) CriLJ 26 : (1997) 2 RLW 1382 : (1997) 3 WLC 477 : (1997) 2 WLN 183
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Official Secrets Act, 1923 — Section 13(3)Penal Code, 1860 (IPC) — Section 124A, 153A
High Courts29 Jul 1997Dismissed
Khuman Singh Vs State of Rajasthan and Others
Rajasthan High Court · (1997) 2 RLW 1367 : (1997) 3 WLC 258 : (1997) 2 WLN 153
Constitution of India, 1950 — Article 14, 21, 226
High Courts29 Jul 1997Dismissed
Ramesh Chandra Vs State of Rajasthan
Rajasthan High Court · (1998) 2 DMC 662 : (1997) 4 RCR(Criminal) 305 : (1997) 2 RLW 1289 : (1997) 3 WLC 516 : (1997) 2 WLN 172
Penal Code, 1860 (IPC) — Section 306, 498A
High Courts29 Jul 1997Dismissed
Jagdish and Others Vs State of Rajasthan and Another
Rajasthan High Court · (1998) 2 DMC 619 : (1997) 1 WLC 437
Criminal Procedure Code, 1973 (CrPC) — Section 178, 179, 181(4), 220Penal Code, 1860 (IPC) — Section 406, 498A
High Courts29 Jul 1997Allowed
Man Singh Vs State of Rajasthan and Others
Rajasthan High Court · (1997) 3 RLW 1484 : (1997) 3 WLC 584 : (1997) WLC 609 : (1997) 2 WLN 177
Constitution of India, 1950 — Article 12, 311Penal Code, 1860 (IPC) — Section 342, 354, 366A, 376
High Courts29 Jul 1997Dismissed
Narendra Singh Vs The State of Rajasthan
Rajasthan High Court · (1998) 4 RCR(Criminal) 689 : (1997) 2 RLW 1379 : (1997) 3 WLC 319 : (1997) 2 WLN 174
Criminal Procedure Code, 1973 (CrPC) — Section 360Penal Code, 1860 (IPC) — Section 279, 304A, 307, 337, 338
High Courts28 Jul 1997Allowed
Chandra Singh (L.R. of late Shrangar Kanwar) Vs Smt. Shanti Devi and Others
Rajasthan High Court · (1998) 2 RLW 1197 : (1997) 2 WLN 161
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 102, Order 21 Rule 98, Order 39 Rule 1
High Courts28 Jul 1997
Raja Vs State of Rajasthan
Rajasthan High Court · (1998) CriLJ 1608
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 354, 363, 366A, 375, 376
High Courts28 Jul 1997Allowed
Ikbal Vs The State of Rajasthan
Rajasthan High Court · (1997) 2 RLW 1294 : (1997) 3 WLC 369 : (1997) 2 WLN 164
Penal Code, 1860 (IPC) — Section 323, 326, 34, 341, 354
High Courts28 Jul 1997Dismissed
Kailash Chand Sharma Vs Dinesh Kumar Sharma
Rajasthan High Court · (1998) 2 RLW 1121 : (1998) 1 WLC 292 : (1997) 2 WLN 215
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(3)
High Courts28 Jul 1997
Purkha Ram and Others Vs State of Rajasthan
Rajasthan High Court · (1998) CriLJ 918 : (1997) 3 RLW 1497 : (1998) 1 WLC 69 : (1997) 2 WLN 165
Criminal Procedure Code, 1973 (CrPC) — Section 161, 162, 174, 313, 357Penal Code, 1860 (IPC) — Section 147, 201, 302, 304, 323
High Courts28 Jul 1997Allowed
Babu Singh Vs The State of Rajasthan and Others
Rajasthan High Court · (1997) 2 RLW 1284 : (1997) 3 WLC 383 : (1997) 2 WLN 218
Rajasthan Panchayati Raj Act, 1994 — Section 34
High Courts28 Jul 1997Dismissed
Jaspal Kaur Vs State of Rajasthan
Rajasthan High Court · (1998) 1 RCR(Criminal) 119 : (1997) 3 RLW 1654 : (1998) 1 WLC 508 : (1997) 2 WLN 121
Criminal Procedure Code, 1973 (CrPC) — Section 156, 173Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468