High Courts25 Jul 1997
Jitendra Singh @ Jai Singh Vs Shri Islam and Another
Rajasthan High Court · (2000) 1 ACC 34
COURT ARCHIVE
Rajasthan High Court judgments, 1997
554 judgments · page 13 of 28
High Courts25 Jul 1997
Gopal Kanwar and Others Vs Darbara Singh and Others
Rajasthan High Court · (1999) ACJ 1013
High Courts25 Jul 1997
Harbans Singh Vs Kashmir Singh and Others
Rajasthan High Court · (1997) 2 ACC 619 : (1999) ACJ 626
High Courts25 Jul 1997Dismissed
The Managing Director Sri Ganganagar Sahakari Spinning Mills Ltd. Vs The Labour Court and Others
Rajasthan High Court · (1997) 2 RLW 1291 : (1997) 3 WLC 561 : (1997) 2 WLN 340
Industrial Disputes Act, 1947 — Section 2, 25F
High Courts25 Jul 1997Dismissed
M.D., Sri Ganganagar Sahakari Spinning Mills Ltd. Vs Labour Court and Others
Rajasthan High Court · (1998) 1 LLJ 523
Industrial Disputes Act, 1947 — Section 25F
High Courts25 Jul 1997Allowed
Chetak Electric and Iron Industries Vs Rajasthan Finance Corporation
Rajasthan High Court · AIR 1998 Raj 42
State Financial Corporations Act, 1951 — Section 29Transfer of Property Act, 1882 — Section 52
High Courts25 Jul 1997Dismissed
Asulal and Others Vs The Board of Revenue and Others
Rajasthan High Court · (1997) 3 RLW 1532 : (1998) 1 WLC 202 : (1997) 2 WLN 357
Constitution of India, 1950 — Article 226, 227
High Courts25 Jul 1997Dismissed
State of Rajasthan and Others Vs Sharvan Kumar and Others
Rajasthan High Court · (1997) 3 RLW 1442 : (1998) 1 WLC 79 : (1997) 2 WLN 151
High Courts25 Jul 1997Dismissed
Tej Singh Vs S.T.A.T. and Another
Rajasthan High Court · (1997) 2 RLW 1362 : (1997) 3 WLC 578 : (1997) 2 WLN 141
Constitution of India, 1950 — Article 226, 227
High Courts25 Jul 1997
Surendra Singh Vs Chiraguddin and Another
Rajasthan High Court · (1998) ACJ 1187
High Courts24 Jul 1997Dismissed
All Rajasthan Bus Owners' Association, Jodhpur Vs State of Rajasthan and Another
Rajasthan High Court · AIR 1998 Raj 111 : (1997) 2 RLW 1365 : (1997) 2 WLN 116
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1988 — Section 41(6)
High Courts24 Jul 1997
Hanuman Sant and Others Vs Madan Lal and Others
Rajasthan High Court · (1998) ACJ 918
High Courts24 Jul 1997
The State of Rajasthan and Others Vs Khumana Ram and Others
Rajasthan High Court · (1997) 2 WLN 115
Civil Procedure Code, 1908 (CPC) — Section 100Limitation Act, 1963 — Section 14, 5
High Courts24 Jul 1997Allowed
Father Raymond Coelho Vs Labour Inspector, Office of Regional Joint Labour Commissioner
Rajasthan High Court · (1998) 2 RLW 872 : (1997) 2 WLN 118
Criminal Procedure Code, 1973 (CrPC) — Section 482MOTOR TRANSPORT WORKERS ACT, 1961 — Section 2, 31, 32, 38
High Courts23 Jul 1997
United India Insurance Co. Ltd. Vs Sirajuddin and Others
Rajasthan High Court · (1999) ACJ 895 : (1998) WLC 523
High Courts23 Jul 1997
Sanjay Phophaliya Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1998 Raj 96 : (1997) 2 RLW 1279 : (1997) 3 WLC 431 : (1997) 2 WLN 112
Constitution of India, 1950 — Article 21Penal Code, 1860 (IPC) — Section 188Rajasthan Municipalities Act, 1959 — Section 208, 229, 98
High Courts23 Jul 1997Dismissed
Smt. Narbada Vs Sita Ram
Rajasthan High Court · AIR 1998 Raj 113
Guardians and Wards Act, 1890 — Section 25
High Courts22 Jul 1997Dismissed
Juwaharilal Vs State of Rajasthan and Others
Rajasthan High Court · (1997) 2 WLN 105
Criminal Procedure Code, 1973 (CrPC) — Section 451, 457, 482Penal Code, 1860 (IPC) — Section 379
High Courts22 Jul 1997
Commissioner of Gift-tax Vs Inder Singh Rajput
Rajasthan High Court · (1998) 233 ITR 660 : (1997) 3 RLW 1965 : (1998) 1 WLC 274 : (1997) 2 WLN 87
Gift Tax Act, 1958 — Section 2, 4