High Courts08 Aug 1997
RAJASTHAN MINING and ENGINEERING (P) LTD. and Others Vs COMMISSIONER OF INCOME TAX and Others
Rajasthan High Court · (1997) 142 CTR 329
Income Tax Act, 1961 — Section 127
COURT ARCHIVE
Rajasthan High Court judgments, 1997
554 judgments · page 11 of 28
High Courts08 Aug 1997
Rajasthan Mining and Engineering (P.) Ltd. and Others Vs Commissioner of Income Tax and Others
Rajasthan High Court · (2000) 244 ITR 727
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 127
High Courts08 Aug 1997
Rajasthan Mining and Engg. (P.) Ltd. Vs Commissioner of Income Tax
Rajasthan High Court · (1998) 98 TAXMAN 197
Income Tax Act, 1961 — Section 127, 127(1)
High Courts08 Aug 1997Dismissed
Thar Cements Ltd. and Another Vs R.S.E.B. and Another
Rajasthan High Court · (1998) 2 RLW 901 : (1997) 3 WLC 497 : (1997) 2 WLN 210
Constitution of India, 1950 — Article 14
High Courts08 Aug 1997Dismissed
Gad Singh and Others Vs Phool Chand and Another
Rajasthan High Court · (1997) 3 RLW 2044 : (1997) 2 WLN 209
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts07 Aug 1997Dismissed
Dhanpat Singh Vs State of Rajasthan
Rajasthan High Court · (1998) CriLJ 619
Penal Code, 1860 (IPC) — Section 304B, 306, 498A
High Courts07 Aug 1997Dismissed
Mohammad Aamin and Another Vs State of Rajasthan and Another
Rajasthan High Court · (1998) CriLJ 603 : (1998) 3 RCR(Criminal) 1
Criminal Procedure Code, 1973 (CrPC) — Section 197, 397(3), 482Penal Code, 1860 (IPC) — Section 218, 219, 420Rajasthan Municipalities Act, 1959 — Section 87
High Courts06 Aug 1997Dismissed
Ugam Singh Vs State and Others
Rajasthan High Court · (1997) 3 RLW 1517 : (1998) 1 WLC 710 : (1997) 2 WLN 312
Constitution of India, 1950 — Article 141, 226
High Courts06 Aug 1997
Ram Gopal Vs State of Raj. and Another
Rajasthan High Court · (1998) 1 RCR(Criminal) 268 : (1997) 3 RLW 1887 : (1998) 2 WLC 484 : (1997) WLC 641 : (1997) 2 WLN 134
Criminal Procedure Code, 1973 (CrPC) — Section 257, 482
High Courts04 Aug 1997Dismissed
State of Rajasthan and Others Vs Umesh Jangid
Rajasthan High Court · (1997) 3 RLW 1621 : (1997) 2 WLN 197
High Courts04 Aug 1997Dismissed
Ramavtar and Others Vs State of Rajasthan and Others
Rajasthan High Court · (1997) 3 RLW 1511 : (1998) 1 WLC 351 : (1997) 2 WLN 136
Constitution of India, 1950 — Article 226, 301, 304, 32Motor Vehicles Act, 1988 — Section 88
High Courts04 Aug 1997Dismissed
Panna Lal Vs S.B.S. Automobiles
Rajasthan High Court · (1997) 2 RLW 1330 : (1998) 1 WLC 220 : (1997) 2 WLN 144
Civil Procedure Code, 1908 (CPC) — Section 38, 39, 51Criminal Procedure Code, 1973 (CrPC) — Section 115, 38, 39, 42, 51
High Courts04 Aug 1997
Commissioner of Income Tax Vs Pushpa Raj Mehta
Rajasthan High Court · (1998) 145 CTR 452 : (1999) 237 ITR 638
Income Tax Act, 1961 — Section 256
High Courts04 Aug 1997Allowed
Raheem Khan Vs State of Rajasthan and Others
Rajasthan High Court · (1998) CriLJ 1151 : (1998) 1 WLC 16 : (1997) 2 WLN 295
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1), 7Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 307
High Courts04 Aug 1997Allowed
Ramjilal and Others Vs Smt. Geeta Devi and Others
Rajasthan High Court · (1997) 3 RLW 2027 : (1997) 2 WLN 131
Evidence Act, 1872 — Section 90
High Courts04 Aug 1997
Narsing Das and Others Vs The State of Rajasthan
Rajasthan High Court · (1997) 4 RCR(Criminal) 531 : (1997) 2 RLW 1374 : (1997) 2 WLN 126
Criminal Procedure Code, 1973 (CrPC) — Section 195, 340, 463, 471, 475Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468
High Courts04 Aug 1997Dismissed
Manohar Vs The State of Rajasthan
Rajasthan High Court · (1997) 4 RCR(Criminal) 562 : (1997) 3 RLW 1523 : (1998) 1 WLC 180 : (1997) 2 WLN 123
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 201, 302, 304B, 307, 326
High Courts01 Aug 1997Allowed
Jhabarmal Vs Rajasthan Housing Board and Another
Rajasthan High Court · (1999) 1 ACC 240 : AIR 1998 Raj 254 : (1998) 2 RLW 856 : (1997) 2 WLN 391
Civil Procedure Code, 1908 (CPC) — Section 34Rajasthan Housing Board Act, 1970 — Section 28
High Courts01 Aug 1997Allowed
Rajasthan Public Service Commission Vs Ramesh Chandra Pilwal
Rajasthan High Court · (1997) 2 RLW 1348 : (1998) WLC 189 : (1997) 2 WLN 232
Constitution of India, 1950 — Article 14, 315, 316, 317, 319
High Courts01 Aug 1997Dismissed
Suresh Kumar and Others Vs State of Rajasthan and Others
Rajasthan High Court · (1998) CriLJ 601 : (1997) 4 RCR(Criminal) 612 : (1997) 3 RLW 1535 : (1998) 2 WLC 291 : (1997) 2 WLN 202
Criminal Procedure Code, 1973 (CrPC) — Section 155(4), 156(3), 173(2), 198, 198(1)Penal Code, 1860 (IPC) — Section 109, 120B, 494, 498A