High Courts06 Jan 1997Allowed
Sooka Lal Vs Kishan and Another
Rajasthan High Court · (1997) 01 RAJ CK 0086
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10A
COURT ARCHIVE
Rajasthan High Court judgments, 1997
554 judgments · page 28 of 28
High Courts06 Jan 1997Dismissed
Anil Kumar and Others Vs State of Rajasthan
Rajasthan High Court · (1997) 2 RCR(Criminal) 813 : (1997) 1 RLW 391 : (1997) WLC 102 : (1997) 1 WLN 25
Criminal Procedure Code, 1973 (CrPC) — Section 177, 207, 238, 397, 482Penal Code, 1860 (IPC) — Section 498A
High Courts06 Jan 1997Allowed
Laxman Vs State of Rajasthan
Rajasthan High Court · (1997) CriLJ 2718 : (1997) 1 RLW 201 : (1997) 2 WLC 20 : (1997) 1 WLN 4
Criminal Procedure Code, 1973 (CrPC) — Section 162, 164, 364Penal Code, 1860 (IPC) — Section 302, 34
High Courts06 Jan 1997Dismissed
State of Rajasthan and Others Vs Hajari Ram
Rajasthan High Court · AIR 1997 Raj 71 : (1997) 1 WLN 27
Rajasthan Colonisation (Allotment and Sale of Government Land in Indira Gandhi Canal Colony Area) Rules, 1975 — Rule 13A, 17(4), 24Rajasthan Colonisation Act, 1954 — Section 28Rajasthan Land Revenue (Allotment of Land for Agriculture Purpose) Rules, 1970 — Rule 17
High Courts06 Jan 1997Dismissed
Pyara and Others Vs State of Rajasthan
Rajasthan High Court · (1997) CriLJ 1065 : (1997) 2 RCR(Criminal) 430 : (1997) 1 RLW 278 : (1997) 2 WLC 53 : (1997) 1 WLN 42
Criminal Procedure Code, 1973 (CrPC) — Section 154, 157, 162, 162(1), 162(2)Evidence Act, 1872 — Section 118, 134, 60Penal Code, 1860 (IPC) — Section 302, 304, 323, 325, 34
High Courts06 Jan 1997
Tola Ram and Others Vs State of Rajasthan
Rajasthan High Court · (1997) CriLJ 2156 : (1997) 1 RLW 234 : (1997) 1 WLN 17
Constitution of India, 1950 — Article 22Criminal Procedure Code, 1973 (CrPC) — Section 173, 216, 217, 251, 263Foreigners Act, 1946 — Section 14
High Courts06 Jan 1997Dismissed
State of Rajasthan and Another Vs Mst. Tikko Bai and Another
Rajasthan High Court · (1997) 1 RLW 217 : (1997) 2 WLC 1 : (1997) 1 WLN 11
Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 12, 14, 19, 2, 23
High Courts06 Jan 1997Allowed
Sawai Ram Vs State of Rajasthan
Rajasthan High Court · (1997) 1 RLW 193 : (1997) 1 WLN 33
Criminal Procedure Code, 1973 (CrPC) — Section 157, 313Penal Code, 1860 (IPC) — Section 149, 302, 307, 323, 324
High Courts04 Jan 1997
K.T. Building Materials Pvt. Ltd. Vs Commissioner (A), C. Ex. and Cus.
Rajasthan High Court · (1997) 94 ELT 59
Central Excises and Salt Act, 1944 — Section 35F
High Courts03 Jan 1997Dismissed
Kallu Khan Vs Naval Kishore Bairathi
Rajasthan High Court · AIR 1997 Raj 138 : (1997) 2 RLW 876 : (1997) 2 WLC 117 : (1997) 1 WLN 1
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(1), 14(2)
High Courts03 Jan 1997Allowed
Dr. Shiv Kant Pandey and Another Vs Ishwari Singh
Rajasthan High Court · AIR 1997 Raj 155 : (1997) 2 CivCC 41 : (1997) 3 RCR(Civil) 60 : (1997) 1 RLW 583 : (1997) 1 WLC 484
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 14Evidence Act, 1872 — Section 62, 63Stamp Act, 1899 — Section 26, 35
High Courts03 Jan 1997Allowed
Ballabh Dass and Another Vs S.B.B.J. and Others
Rajasthan High Court · AIR 1997 Raj 199 : (1997) 1 WLC 479
Civil Procedure Code, 1908 (CPC) — Order 46 Rule 1, Order 46 Rule 4A, Order 8 Rule 6C, 113Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 17, 31
High Courts02 Jan 1997Dismissed
Lallu Lal Agrawal Vs Damodar Prasad Gupta
Rajasthan High Court · (1997) 3 CivCC 593 : (1998) 94 CompCas 797 : (1997) CriLJ 1545 : (1997) 3 RCR(Criminal) 215 : (1997) 2 RLW 726 : (1997) 1 WLN 236
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts02 Jan 1997
Amar Singh and Others Vs Labour Court
Rajasthan High Court · (1997) 1 LLJ 705 : (1997) 2 RLW 1189 : (1997) WLC 79
Industrial Disputes Act, 1947 — Section 33(2)