High Courts19 Aug 1997Allowed
Satya Prakash Trivedi Vs R.S.E.B. and Others
Rajasthan High Court · (1997) 3 RLW 1546 : (1998) 2 WLC 364 : (1997) 2 WLN 370
Constitution of India, 1950 — Article 14, 16, 226
COURT ARCHIVE
Rajasthan High Court judgments, 1997
554 judgments · page 10 of 28
High Courts13 Aug 1997
Laxmi Lal and Another Vs State of Rajasthan
Rajasthan High Court · (1997) 2 RLW 1386 : (1998) 2 WLC 58 : (1997) 2 WLN 291
Criminal Procedure Code, 1973 (CrPC) — Section 204, 482Penal Code, 1860 (IPC) — Section 120, 120B, 403, 408, 420
High Courts13 Aug 1997
Ram Prasad Purohit Vs State of Rajasthan and Others
Rajasthan High Court · (1997) 3 RLW 1491 : (1998) 2 WLC 401 : (1997) 2 WLN 272
High Courts13 Aug 1997Allowed
N.L. Jogi Vs Union of India (UOI) and Others
Rajasthan High Court · (1997) 3 RLW 1494 : (1998) 1 WLC 476 : (1997) 2 WLN 269
High Courts13 Aug 1997Allowed
Smt. Karttyani Vs State of Rajasthan and Others
Rajasthan High Court · (1997) 2 WLN 361
Constitution of India, 1950 — Article 14, 148, 309, 39, 41
High Courts13 Aug 1997
Raj Bahadur Singh and Others Vs State of Rajasthan
Rajasthan High Court · (1997) 3 RLW 1656 : (1997) 2 WLN 288
Criminal Procedure Code, 1973 (CrPC) — Section 100, 173, 482Evidence Act, 1872 — Section 3Penal Code, 1860 (IPC) — Section 147, 148, 149, 323, 427
High Courts13 Aug 1997Dismissed
Sh. Abdul Hakim and Another Vs Habib Khan
Rajasthan High Court · AIR 1998 Raj 157 : (1997) 3 RLW 2012 : (1997) 2 WLN 293
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 151Specific Relief Act, 1963 — Section 34, 38
High Courts13 Aug 1997Allowed
Kewal Kishan Talwar Vs State of Rajasthan and Others
Rajasthan High Court · (1999) 3 LLJ 523 : (1997) 3 RLW 1590 : (1998) 1 WLC 383 : (1997) 2 WLN 343
Constitution of India, 1950 — Article 226
High Courts13 Aug 1997Dismissed
Gopal Lal Vs Nagu Lal and Others
Rajasthan High Court · (1998) 3 CivCC 481 : (1997) 3 RLW 1884 : (1998) 1 WLC 679 : (1997) 2 WLN 290
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 482Evidence Act, 1872 — Section 114
High Courts13 Aug 1997
General Secretary Hindustan Zinc Majdoor Union Vs Hindustan Zinc Ltd. and Others
Rajasthan High Court · (1997) 3 RLW 1552 : (1998) 3 WLC 50 : (1997) 2 WLN 318
High Courts12 Aug 1997Dismissed
Kailash Talkies Vs State of Rajasthan and Another
Rajasthan High Court · AIR 1998 Raj 1
Rajasthan Entertainments and Advertisements Tax Act, 1957 — Section 18Rajasthan Entertainments and Advertisements Tax Rules, 1957 — Rule 29
High Courts12 Aug 1997Dismissed
Sujan Singh Vs R.S.R.T.C. and Others
Rajasthan High Court · (1999) 3 LLJ 612 : (1997) 3 RLW 1586 : (1998) 1 WLC 294 : (1997) 2 WLN 283
Constitution of India, 1950 — Article 20(3)
High Courts12 Aug 1997Dismissed
Girdhari Lal and Another Vs The State of Rajasthan
Rajasthan High Court · (1997) 3 RLW 1885 : (1997) 2 WLN 256
Criminal Procedure Code, 1973 (CrPC) — Section 251, 313Factories Act, 1948 — Section 106, 92
High Courts12 Aug 1997Dismissed
Smt. Tara Devi Vs Smt. Sudesh Chaudhary
Rajasthan High Court · AIR 1998 Raj 59 : (1997) 3 RLW 1948 : (1998) 1 WLC 186 : (1997) 2 WLN 324
Constitution of India, 1950 — Article 226, 227Evidence Act, 1872 — Section 114, 32, 35
High Courts12 Aug 1997Allowed
Deo Kishan Vs U.I.T., Bikaner and Another
Rajasthan High Court · AIR 1998 Raj 193
Rajasthan Urban Improvement Trust (Disposal of Urban Land) Rules, 1974 — Rule 20, 26Rajasthan Urban Improvement Trust Act, 1959 — Section 74
High Courts11 Aug 1997Dismissed
Dr. Ramlal Vs State of Rajasthan and Others
Rajasthan High Court · (1997) 2 RLW 1384 : (1998) 1 WLC 738 : (1997) 2 WLN 255
Constitution of India, 1950 — Article 226
High Courts11 Aug 1997Allowed
Kishan Singh and Others Vs Peerulal
Rajasthan High Court · (1997) 2 RLW 1396 : (1998) 1 WLC 123 : (1997) 2 WLN 253
Criminal Procedure Code, 1973 (CrPC) — Section 155, 197, 294Customs Act, 1962 — Section 108, 155Penal Code, 1860 (IPC) — Section 219, 327, 330, 342, 384
High Courts11 Aug 1997Dismissed
Jagraj Singh and Others Vs State of Rajasthan
Rajasthan High Court · (1997) 2 RLW 1387 : (1998) 2 WLC 534 : (1997) 2 WLN 221
Criminal Procedure Code, 1973 (CrPC) — Section 204, 482
High Courts11 Aug 1997Dismissed
Kishorilal Mathur Vs State of Rajasthan
Rajasthan High Court · (1997) 2 RLW 1390 : (1997) 2 WLN 225
Constitution of India, 1950 — Article 226
High Courts08 Aug 1997Dismissed
Bhagwan Lal Vs State of Rajasthan
Rajasthan High Court · (1998) 1 RCR(Criminal) 4 : (1997) 3 RLW 1564 : (1998) 1 WLC 227 : (1997) 2 WLN 223
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 21, 22, 25, 29Penal Code, 1860 (IPC) — Section 396