High Courts03 Nov 1995
In Re: Sirohi Cements Ltd.
Rajasthan High Court · (1998) 94 CompCas 769
Companies Act, 1956 — Section 446, 446(2)
COURT ARCHIVE
Rajasthan High Court judgments, 1995
517 judgments · page 5 of 26
High Courts03 Nov 1995
Pooranmal and Another Vs Mohd. Yaseen and Another
Rajasthan High Court · (1997) 3 CivCC 307 : (1996) 2 RLW 557
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 7
High Courts01 Nov 1995Dismissed
National Textile Corpn. (D.P. and R.) Ltd., Unit Mahalakshmi Mills Vs Judge, Labour Court and Others
Rajasthan High Court · (1998) 3 LLJ 700 : (1996) WLC 610
Factories Act, 1948 — Section 51, 58Industrial Disputes Act, 1947 — Section 33C(2), 9A
High Courts31 Oct 1995
Dilip Bhai Gajrota and Others Vs Contractor Lime Gotan
Rajasthan High Court · AIR 1996 Raj 119 : (1996) 1 RLW 1 : (1996) 1 WLC 1
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 3ALimitation Act, 1963 — Section 5Rajasthan High Court of Judicature Rules, 1952 — Rule 132, 134
High Courts31 Oct 1995
New India Assurance Co. Ltd. Vs Santosh and Others
Rajasthan High Court · (1996) ACJ 447 : (1996) 3 WLC 674
Arbitration Act, 1940 — Section 39Employees Compensation Act, 1923 — Section 30GOVERNMENT OF INDIA ACT, 1915 — Section 19
High Courts31 Oct 1995Dismissed
Neeraj Kumar and Others Vs State of Rajasthan and Others
Rajasthan High Court · (1996) CriLJ 2067 : (1995) 2 RLW 665 : (1996) 2 WLC 215
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 200, 202, 362, 397Penal Code, 1860 (IPC) — Section 406, 498A
High Courts30 Oct 1995Allowed
Brijlal and Another Vs Ramesh Chandra
Rajasthan High Court · (1995) 10 RAJ CK 0002
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 10Income Tax Act, 1961 — Section 136Penal Code, 1860 (IPC) — Section 193, 196, 228
High Courts20 Oct 1995Allowed
Dilip Kumar Jain Vs Union of India (UOI) and Another
Rajasthan High Court · (1996) CriLJ 547
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3, 3(1), 9(1)Constitution of India, 1950 — Article 19, 21, 22, 22(5)Customs Act, 1962 — Section 104, 108, 110, 111, 135
High Courts20 Oct 1995Dismissed
State of Rajasthan Vs Satya Narain and Others
Rajasthan High Court · (1996) CriLJ 2146 : (1996) 2 RCR(Criminal) 191 : (1996) 2 RLW 514 : (1996) 2 RLW 33
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 114, 27Opium Act, 1878 — Section 9
High Courts19 Oct 1995Allowed
Bhanwarlal Vs State
Rajasthan High Court · (1996) 2 RLW 166 : (1996) 1 WLC 710 : (1995) 2 WLN 653
Rajasthan Municipalities Act, 1959 — Section 285
High Courts19 Oct 1995Allowed
Anandi Lal Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1996 Raj 154 : (1996) 2 WLC 36
Constitution of India, 1950 — Article 226, 227Rajasthan High Court Ordinance, 1949 — Section 18Rajasthan Land Revenue Act, 1956 — Section 82
High Courts13 Oct 1995Allowed
Gurdev Singh Vs State of Rajasthan
Rajasthan High Court · (1996) CriLJ 1291
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 4, 41, 42, 43
High Courts12 Oct 1995Partly Allowed
Rajasthan Financial Corporation Vs Vinod Kumar
Rajasthan High Court · (1996) 3 LLJ 150 : (1996) 1 RLW 610
Industrial Disputes Act, 1947 — Section 2, 25F
High Courts11 Oct 1995Allowed
Bal Kishan Gupta Vs Union of India (UOI) and Others
Rajasthan High Court · (1996) 2 LLJ 262 : (1996) 1 WLC 761
Industrial Disputes Act, 1947 — Section 10, 12(5)
High Courts09 Oct 1995Dismissed
Mahesh Fabrics (P) Ltd. and Another Vs Nirma Corporation and Another
Rajasthan High Court · AIR 1996 Raj 111 : (1995) 2 RLW 547 : (1996) 1 WLC 633
Civil Procedure Code Amendment Act, 1968 — Order 21 Rule 41Civil Procedure Code, 1908 (CPC) — Order 21 Rule 41, Order 21 Rule 8, 115, 115(1), 39(1)
High Courts09 Oct 1995Allowed
Roshan and Another Vs The State of Rajasthan and Another
Rajasthan High Court · (1996) CriLJ 2286
Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(1), 145(5), 145(6), 146
High Courts27 Sept 1995
Sharad Gandhi Vs State of Raj.
Rajasthan High Court · (1995) 2 WLN 402
Criminal Procedure Code, 1973 (CrPC) — Section 186Customs Act, 1962 — Section 135
High Courts22 Sept 1995Allowed
Ramanuj Vs State of Rajasthan
Rajasthan High Court · (1996) CriLJ 1790 : (1996) 2 RLW 423 : (1996) 2 WLC 191
Criminal Procedure Code, 1973 (CrPC) — Section 157Penal Code, 1860 (IPC) — Section 302, 309
High Courts21 Sept 1995Dismissed
Rajendra Kumar Vs Shanti Godika
Rajasthan High Court · (1995) 09 RAJ CK 0023
Limitation Act, 1963 — Section 5
High Courts21 Sept 1995Allowed
Bharat Metal Iron Works Vs Regional Provident Fund Commissioner
Rajasthan High Court · (1997) 3 LLJ 437 : (1996) 2 WLC 84
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14B