High Courts17 Nov 1995Allowed
Subhash Bhatia Vs State of Rajasthan and Others
Rajasthan High Court · (1995) 2 RLW 681 : (1996) 2 WLC 50 : (1995) 2 WLN 336
Land Acquisition Act, 1894 — Section 23, 4
COURT ARCHIVE
Rajasthan High Court judgments, 1995
517 judgments · page 4 of 26
High Courts15 Nov 1995
COMMISSIONER OF INCOME TAX Vs SUN STONE ENGINEERING INDUSTRIES PVT. LTD.
Rajasthan High Court · (1996) 132 CTR 203
Income Tax Act, 1961 — Section 2, 256, 28, 80AB, 80HH
High Courts15 Nov 1995
Commissioner of Income Tax Vs Sun Stone Engineering Industries Pvt. Ltd.
Rajasthan High Court · (1996) 220 ITR 182
Income Tax Act, 1961 — Section 2(24), 28, 80AB, 80HH
High Courts14 Nov 1995
Budh Ram Vs State of Rajasthan
Rajasthan High Court · (1996) CriLJ 1243 : (1996) 1 RCR(Criminal) 176 : (1995) 2 RLW 559 : (1996) 2 WLC 24
Criminal Procedure Code, 1973 (CrPC) — Section 360, 361Probation of Offenders Act, 1958 — Section 4Rajasthan Excise Act, 1950 — Section 16, 54
High Courts14 Nov 1995
Commissioner of Income Tax Vs Rajasthan Udyog
Rajasthan High Court · (1996) 132 CTR 134 : (1997) 225 ITR 468
Finance (Amendment) Act, 1990 — Section 2(24), 28Income Tax Act, 1961 — Section 35B, 80HH, 80J
High Courts14 Nov 1995
Commissioner of Income Tax Vs Emery Stone Manufacturing Co.
Rajasthan High Court · (1996) 220 ITR 39
Income Tax Act, 1961 — Section 2(24), 28
High Courts14 Nov 1995
Commissioner of Income Tax Vs Lake Palace Hotels and Motels Pvt. Ltd.
Rajasthan High Court · (1997) 226 ITR 561
Income Tax Act, 1961 — Section 32, 32(1A), 32(2)
High Courts14 Nov 1995
COMMISSIONER OF INCOME TAX Vs SYNTHETIC STONES.
Rajasthan High Court · (1996) 131 CTR 217
Income Tax Act, 1961 — Section 2, 256, 28
High Courts14 Nov 1995Dismissed
Narendra Kumar Pareek Vs State of Rajasthan and Others
Rajasthan High Court · (1997) 3 LLJ 60 : (1996) 2 RLW 358 : (1996) WLC 320
High Courts14 Nov 1995
COMMISSIONER OF INCOME TAX Vs LAKE PALACE HOTELS and MOTELS PVT. LTD. (DB IT REF. NO. 10 OF 1992) Commissioner of Income Tax v. PAYAL THEATRE (DB IT REF. NO. 6 OF 1987) Commissioner of Income Tax v. RATAN and CO. (DB IT REF. NO. 20 OF 1992).
Rajasthan High Court · (1996) 130 CTR 585
Income Tax Act, 1961 — Section 10, 256, 32, 34, 41
High Courts13 Nov 1995
COMMISSIONER OF INCOME TAX Vs CO-OPERATIVE SUPPLY and COMMISSION SHOP LTD.
Rajasthan High Court · (1996) 133 CTR 38
Banking Regulation Act, 1949 — Section 5Income Tax Act, 1961 — Section 80P
High Courts13 Nov 1995
Commissioner of Income Tax Vs Co-operative Supply and Commission Shop Ltd.
Rajasthan High Court · (1996) 220 ITR 352
Banking Regulation Act, 1949 — Section 5Income Tax Act, 1961 — Section 80P, 80P(2)
High Courts13 Nov 1995
Rajasthan Trade Union Kendra Vs J.K. Synthetics Ltd. and Others
Rajasthan High Court · (1996) 2 LLJ 347 : (1996) 1 WLC 418
Industrial Disputes Act, 1947 — Section 10H, 25F, 25FFA, 25M, 25N
High Courts13 Nov 1995
Commissioner of Income Tax Vs Vishnu Oil and Dal Mills
Rajasthan High Court · (1996) 132 CTR 132 : (1996) 218 ITR 71
Income Tax Act, 1961 — Section 80AB, 80HH
High Courts13 Nov 1995
Rathi Gum Industries Vs Commissioner of Income Tax
Rajasthan High Court · (1996) 85 TAXMAN 208
Income Tax Act, 1961 — Section 35B
High Courts09 Nov 1995
Pratap and Another Vs Abhay Kanwar and Another
Rajasthan High Court · (1996) 2 ACC 251
High Courts08 Nov 1995
Chief Engineer, Irrigation Vs Kamlesh and Others
Rajasthan High Court · (1996) 2 LLJ 316 : (1996) 2 RLW 500 : (1996) WLC 368
Industrial Disputes Act, 1947 — Section 25B, 25F
High Courts08 Nov 1995Dismissed
Deepak Builders Vs The State of Rajasthan and Others
Rajasthan High Court · AIR 1996 Raj 178 : (1996) 1 RLW 110 : (1996) 1 WLC 556
Constitution of India, 1950 — Article 14, 226, 299
High Courts08 Nov 1995
Anjana Vs Mangal Singh and Others
Rajasthan High Court · (1997) 2 ACC 510
Motor Vehicles Act, 1988 — Section 140, 142
High Courts03 Nov 1995Allowed
Rajmal Vs State of Rajasthan and Another
Rajasthan High Court · (1996) ACJ 1166 : AIR 1996 Raj 80
Constitution of India, 1950 — Article 226