High Courts11 Jan 1995
Controller of Estate Duty Vs Rameshwar Lal Khetawat
Rajasthan High Court · (1995) 01 RAJ CK 0013
Estate Duty Act, 1953 — Section 33, 33(1), 34, 34(1), 36
COURT ARCHIVE
Rajasthan High Court judgments, 1995
517 judgments · page 26 of 26
High Courts11 Jan 1995
Commissioner of Income Tax Vs Rawat Jewellers
Rajasthan High Court · (1995) 82 TAXMAN 445
Income Tax Act, 1961 — Section 256(1), 32A, 35B, 35B(1A)
High Courts11 Jan 1995
COMMISSIONER OF Income Tax Vs POONAMCHAND MANMAL.
Rajasthan High Court · (1995) 128 CTR 436 : (1995) 216 ITR 373
Income Tax Act, 1961 — Section 164, 256
High Courts10 Jan 1995
Commissioner of Wealth-tax Vs Virendra Singh Ravindra Singh
Rajasthan High Court · (1995) 3 WLC 250 : (1995) 1 WLN 500
Wealth Tax Act, 1957 — Section 18(1), 20, 20(1), 20(2)
High Courts10 Jan 1995
Dhandia Jewellers Vs Commissioner of Income Tax
Rajasthan High Court · (1995) 214 ITR 712
Income Tax Act, 1961 — Section 145, 263
High Courts10 Jan 1995
Controller of Estate Duty Vs S.S. Mehta
Rajasthan High Court · (1995) 127 CTR 406
Estate Duty Act, 1953 — Section 33, 33(1), 34, 34(1)
High Courts09 Jan 1995Allowed
Amar Singh and Others Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1995 Raj 151 : (1995) 1 RLW 34 : (1995) 1 WLC 744
Constitution of India, 1950 — Article 14, 226Rajasthan Irrigation and Drainage Act, 1954 — Section 60Rajasthan Irrigation and Drainage Rules, 1955 — Rule 11(3)
High Courts09 Jan 1995
Jamuram and Others Vs State of Rajasthan
Rajasthan High Court · (1995) CriLJ 1333
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 148, 149, 208, 209, 302
High Courts06 Jan 1995
Motilal Vs Commissioner of Income Tax
Rajasthan High Court · (1995) 82 TAXMAN 102
Income Tax Act, 1961 — Section 271(1)(c)
High Courts06 Jan 1995Dismissed
Hafiz Mohammed Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1995 Raj 169 : (1995) 1 RLW 18 : (1995) 3 WLC 617 : (1995) 1 WLN 207
Constitution of India, 1950 — Article 226Rajasthan Panchayati Raj (Election) Rules, 1994 — Rule 13Rajasthan Panchayati Raj Act, 1994 — Section 102, 18
High Courts06 Jan 1995
COMMISSIONER OF INCOME TAX Vs SHIV NARAIN DEOPURA (DB IT REF. NO. 38 OF 1987) Commissioner of Income Tax VS. PREM CHAND LUNAWAL (DB IT REF. NO. 18 OF 1986).
Rajasthan High Court · (1996) 130 CTR 299
Income Tax Act, 1961 — Section 139, 256, 80
High Courts05 Jan 1995Allowed
Kohinoor Exhibitor (P) Ltd. Vs The State of Rajasthan and Others
Rajasthan High Court · AIR 1995 Raj 109
Rajasthan Entertainments and Advertisements Tax Act, 1957 — Section 4, 6(3)
High Courts05 Jan 1995Dismissed
Oriental Insurance Co. Ltd. Vs Sheikh Mohammad and Others
Rajasthan High Court · (1997) 3 LLJ 640 : (1996) 1 WLC 129
Workmens Compensation Act, 1923 — Section 30
High Courts04 Jan 1995Dismissed
Hanuman Choudhary Vs The State of Rajasthan and Others
Rajasthan High Court · (1995) 1 RLW 16 : (1995) 2 WLC 124 : (1995) 2 WLN 395
Constitution of India, 1950 — Article 226
High Courts04 Jan 1995
Controller of Estate Duty Vs Smt. Nirmala Saxena
Rajasthan High Court · (1995) 126 CTR 1 : (1996) 1 RLW 359 : (1995) 3 WLC 79 : (1995) 1 WLN 381
Estate Duty Act, 1953 — Section 33, 33(1), 34, 34(1), 39(1)
High Courts03 Jan 1995Dismissed
Manji Vs State of Rajasthan
Rajasthan High Court · (1996) CriLJ 788
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 304, 34, 394
High Courts03 Jan 1995Allowed
Radha Bai and Others Vs Suresh Pal and Others
Rajasthan High Court · (1996) 1 ACC 97 : (1995) ACJ 739 : (1995) 1 RLW 36
Motor Vehicles Act, 1988 — Section 166, 173