High Courts16 Jan 1995Dismissed
Magh Singh Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1995 Raj 133 : (1995) 1 WLC 731
Constitution of India, 1950 — Article 14, 300ARajasthan Land Revenue Act, 1956 — Section 89
COURT ARCHIVE
Rajasthan High Court judgments, 1995
517 judgments · page 25 of 26
High Courts16 Jan 1995
Mangal Chand Vs Commissioner of Income Tax
Rajasthan High Court · (1995) 81 TAXMAN 444
Income Tax Act, 1961 — Section 256(1)
High Courts16 Jan 1995Dismissed
Babu Lal Vs State of Rajasthan and Others
Rajasthan High Court · (1995) 3 WLC 237 : (1995) 1 WLN 413
Constitution of India, 1950 — Article 14, 16, 21, 309
High Courts15 Jan 1995Dismissed
Devki Nandan and Others Vs State of Rajasthan and Another
Rajasthan High Court · (1996) 2 WLC 163 : (1996) 1 WLN 12
Criminal Procedure Code, 1973 (CrPC) — Section 362, 366, 367, 368, 369Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 19, 29, 37, 59, 64A
High Courts12 Jan 1995
Sitaram Vs State of Rajasthan
Rajasthan High Court · (1996) CriLJ 1055 : (1995) 1 RLW 218
Criminal Procedure Code, 1973 (CrPC) — Section 313, 421, 422Penal Code, 1860 (IPC) — Section 148, 149, 302, 304Probation of Offenders Act, 1958 — Section 4(1)
High Courts12 Jan 1995
Commissioner of Income Tax Vs Rajasthan Rajya Sahkari Upbhokta Sangh Ltd.
Rajasthan High Court · (1995) 127 CTR 401 : (1995) 215 ITR 448
Income Tax Act, 1961 — Section 2(45), 5, 80P, 80P(1), 80P(2)
High Courts12 Jan 1995
Commissioner of Wealth-tax Vs Raj Kumari Bhuvneshwari
Rajasthan High Court · (1995) 129 CTR 391 : (1995) 215 ITR 198
High Courts12 Jan 1995
Rajmal Chordia Vs Commissioner of Income Tax
Rajasthan High Court · (1995) 127 CTR 465 : (1995) 215 ITR 52
Income Tax Act, 1961 — Section 2(47), 45
High Courts12 Jan 1995Dismissed
Suresh Kumar Vs State of Rajasthan
Rajasthan High Court · (1995) CriLJ 1853 : (1996) 1 WLC 596
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 201, 302, 404
High Courts12 Jan 1995
COMMISSIONER OF Income Tax Vs RAJASTHAN RAJYA SAHKARI UPBHOKTA SANGH LTD.
Rajasthan High Court · (1995) 127 CTR 401 : (1995) 215 ITR 448
Income Tax Act, 1961 — Section 14, 2, 5, 80B, 80M
High Courts12 Jan 1995
Commissioner of Income Tax Vs Premier Vegetable Products Ltd.
Rajasthan High Court · (1995) 01 RAJ CK 0041
Income Tax Act, 1961 — Section 32Income Tax Rules, 1962 — Rule 5
High Courts12 Jan 1995
Kushal Chand Surana Vs Commissioner of Wealth-tax
Rajasthan High Court · (1995) 127 CTR 429 : (1995) 216 ITR 56 : (1996) 1 WLC 395 : (1995) 2 WLN 202
High Courts12 Jan 1995
Rambagh Palace Hotel P. Ltd. Vs Commissioner of Income Tax
Rajasthan High Court · (1995) 01 RAJ CK 0028
Income Tax Act, 1961 — Section 37
High Courts12 Jan 1995
Commissioner of Income Tax Vs Aditya Mills Ltd.
Rajasthan High Court · (1995) 01 RAJ CK 0023
Income Tax Act, 1961 — Section 143(1), 256
High Courts11 Jan 1995Dismissed
Navin R. Kamani Vs State of Rajasthan and Others
Rajasthan High Court · (1995) 1 RLW 422 : (1995) 2 WLC 373 : (1995) 1 WLN 390
Constitution of India, 1950 — Article 19, 226Land Acquisition Act, 1894 — Section 11, 11A, 17, 18, 4
High Courts11 Jan 1995Allowed
Mala Vs State of Rajasthan
Rajasthan High Court · (1995) CriLJ 1226
Criminal Procedure Code, 1973 (CrPC) — Section 161, 174Penal Code, 1860 (IPC) — Section 201, 302, 394
High Courts11 Jan 1995
Pawan Kumar and Others Vs State of Rajasthan
Rajasthan High Court · (1995) CriLJ 3950
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 307, 323, 338, 34, 341
High Courts11 Jan 1995Allowed
Dolia Vs The State of Rajasthan
Rajasthan High Court · (1995) CriLJ 2948
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 34
High Courts11 Jan 1995Dismissed
Shahmir alias Shahmiria Vs State of Rajasthan and Another
Rajasthan High Court · (1995) CriLJ 3341
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1), 7Maintenance of Internal Security Act, 1971 — Section 3, 3(1), 3(2)
High Courts11 Jan 1995
State of Rajasthan Vs Ratan Lal and Others
Rajasthan High Court · (1995) CriLJ 2844
Penal Code, 1860 (IPC) — Section 148, 149, 300, 302, 304