High Courts28 Nov 1995
Prakash Chand Modi Vs Commissioner of Wealth-tax
Rajasthan High Court · (1997) 225 ITR 541
Wealth Tax Act, 1957 — Section 5(1)
COURT ARCHIVE
Rajasthan High Court judgments, 1995
517 judgments · page 2 of 26
High Courts28 Nov 1995
COMMISSIONER OF INCOME TAX Vs HARI STORE.
Rajasthan High Court · (1996) 133 CTR 134
Income Tax Act, 1961 — Section 256, 43B
High Courts28 Nov 1995
COMMISSIONER OF INCOME TAX Vs HIRALAL MURLIDHAR and SONS.
Rajasthan High Court · (1996) 132 CTR 289
Income Tax Act, 1961 — Section 256, 43B
High Courts28 Nov 1995
COMMISSIONER OF INCOME TAX Vs BHARAT MOTORS.
Rajasthan High Court · (1996) 132 CTR 189
Income Tax Act, 1961 — Section 256, 43B
High Courts28 Nov 1995
COMMISSIONER OF INCOME TAX Vs DUNICHAND KISHAN LAL.
Rajasthan High Court · (1996) 132 CTR 199
Income Tax Act, 1961 — Section 256, 43B
High Courts28 Nov 1995
COMMISSIONER OF INCOME TAX Vs RAJASTHAN TRACTORS.
Rajasthan High Court · (1996) 132 CTR 369
Income Tax Act, 1961 — Section 256, 43B
High Courts28 Nov 1995
COMMISSIONER OF INCOME TAX Vs BRIJLAL PAWAN KUMAR.
Rajasthan High Court · (1996) 133 CTR 370
Income Tax Act, 1961 — Section 256, 43B
High Courts28 Nov 1995
COMMISSIONER OF INCOME TAX Vs MEHTA VEGETABLE PRODUCTS PVT. LTD.
Rajasthan High Court · (1996) 133 CTR 5
Income Tax Act, 1961 — Section 256, 43B
High Courts28 Nov 1995
COMMISSIONER OF INCOME TAX Vs JYOTI INDUSTRIES.
Rajasthan High Court · (1996) 132 CTR 125
Income Tax Act, 1961 — Section 256, 43B
High Courts28 Nov 1995
COMMISSIONER OF INCOME TAX Vs SONI TRADERS.
Rajasthan High Court · (1996) 133 CTR 309
Income Tax Act, 1961 — Section 256, 263, 43B
High Courts28 Nov 1995
COMMISSIONER OF INCOME TAX Vs ARAWALI MINERALS and CHEMICALS INDUSTRIES (P) LTD.
Rajasthan High Court · (1996) 132 CTR 124
Income Tax Act, 1961 — Section 256, 43B
High Courts28 Nov 1995
COMMISSIONER OF INCOME TAX Vs RADIO CENTRE.
Rajasthan High Court · (1996) 133 CTR 187
Income Tax Act, 1961 — Section 139, 256, 43B
High Courts27 Nov 1995Allowed
Chief Executive Officer, Ganganagar Sugar Mills Ltd. and Another Vs Madanlal Pasricha and Another
Rajasthan High Court · (1997) 3 LLJ 445
Rajasthan Shops and Commercial Establishments Act, 1958 — Section 2(17), 2(3), 2(7), 28A, 3
High Courts27 Nov 1995
COMMISSIONER OF INCOME TAX Vs CO-OPERATIVE SUPPLY and COMMISSION SHOP LTD.
Rajasthan High Court · (1996) 133 CTR 40
Banking Regulation Act, 1949 — Section 5Income Tax Act, 1961 — Section 256, 80P
High Courts27 Nov 1995
SAMPAT RAM BUDHMAL Vs COMMISSIONER OF INCOME TAX.
Rajasthan High Court · (1997) 138 CTR 156
Income Tax Act, 1961 — Section 142, 147, 148, 256
High Courts27 Nov 1995
COMMISSIONER OF INCOME TAX Vs LADHA LIME PRODUCTS.
Rajasthan High Court · (1996) 131 CTR 403
Income Tax Act, 1961 — Section 143, 256, 263, 43B
High Courts24 Nov 1995
Bhurji and Another Vs Urban Improvement Trust and Another
Rajasthan High Court · (1997) 3 CivCC 420 : (1996) 2 RLW 559
High Courts24 Nov 1995Allowed
Banarsi Devi and Others Vs Haryana Roadways and Another
Rajasthan High Court · (1996) 1 ACC 449 : (1996) 2 WLC 564
Motor Vehicles Act, 1988 — Section 92A
High Courts24 Nov 1995Dismissed
Radhey Shyam and Another Vs The State of Rajasthan and Others
Rajasthan High Court · AIR 1996 Raj 134 : (1996) 2 RLW 234 : (1996) 3 WLC 757
Constitution of India, 1950 — Article 226
High Courts24 Nov 1995Allowed
Dinesh Kumar Daddich and Others Vs State of Rajasthan and Others
Rajasthan High Court · (1997) 3 LLJ 449 : (1996) 2 RLW 393 : (1996) 2 WLC 549
Employment Exchanges (Compulsory Notification of Vacancies) Act, 1959 — Section 4